Williamson Financial Services Ltd. v. CIT

140 Taxmann.com 246Reported decision2004#22505 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 250Section 253(5)

Issues it is cited on

section 253(5)section 253first appealassistant commissionercondonation of delaysection 25section 250businessinterest

Judgments citing Williamson Financial Services Ltd. v. CIT

M/S Sant Yogiraj Urban Credit Co-Op Society, Nagpur vs. Income Tax Officer Ward-4(4), Nagpur

In the result, appeal of the Assessee is allowed for statistical purposes

ITA 203/NAG/2025[2018-19]Status: DisposedITAT Nagpur16 Jun 2025AY 2018-19

Bench: Shri Narender Kumar Choudhry& Shri K.M. Roy

For Appellant: Shri D.P. Lohiya, Ld. CAFor Respondent: Shri Anand Nagrale, Ld. Sr. DR
Section 250Section 253(5)

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH :NAGPUR BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER& SHRI K.M. ROY, ACCOUNTANT MEMBER I.T.A.No. 203/NAG/2025 (Assessment Year 2018-19) M/s. Sant Yogiraj Urban ITO, Ward-4(4), Nagpur. Credit Co–op Society, 22, vs. Noor Nagar, Swami Amma, Umred Road, Dighori, Nagpur. PAN : AAQAS 3121 F (Appellant) (Respondent) For Assessee : Shri D.P. Lohiya, Ld. CA For Revenue : Shri Anand Nagrale, Ld. Sr. DR Date of Hearing : 16.06.2025 Date of Pronouncement : 16.06.2025 ORDER PER NARENDER KUMAR CHOUDHRY, JM: This appeal has been preferred by the Assessee against the or…

Galaxy Coop Hsg Soc Ltd, Navi Mumbai vs. ITO Ward(1)(1), Thane, Maharahstra

ITA 514/MUM/2025[2015-2016]Status: DisposedITAT Mumbai29 Apr 2025AY 2015-2016

Bench: Shri Narender Kumar Choudhry

Section 143(1)Section 250Section 80P(2)(c)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER ITA Nos.513 & 514/M/2025 Assessment Year: 2014-15 & 2015-16 M/s. Galaxy Co op HSG Society Ltd., Flat No.7, Galaxy CHS, Plot No.30, Sector 2, Vashi S.O (Thane), Navi Mumbai – 400 703 PAN: AAAAG2504N (Appellant) Vs. Income Tax Officer, Ward (1)(1), Qureshi Mansion, Gokhale Road, Naupada, Thane, Maharashtra – 400 602 (Respondent) Present for: Assessee by Revenue by Sr.D.R. Date of Hearing Date of Pronouncement : Shri Dhaval Shah, Ld. Amicus Curiae a/w Ms. Vidhya Jayakumar, Ld. CA : Shri Manoj Kumar…

Galaxy Co Op Hsg Society Ltd, Navi Mumbai vs. ITO Ward(1)(1), Thane, Maharahstra

ITA 513/MUM/2025[2014-15]Status: DisposedITAT Mumbai29 Apr 2025AY 2014-15

Bench: Shri Narender Kumar Choudhry

Section 143(1)Section 250Section 80P(2)(c)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “SMC”, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER ITA Nos.513 & 514/M/2025 Assessment Year: 2014-15 & 2015-16 M/s. Galaxy Co op HSG Society Ltd., Flat No.7, Galaxy CHS, Plot No.30, Sector 2, Vashi S.O (Thane), Navi Mumbai – 400 703 PAN: AAAAG2504N (Appellant) Vs. Income Tax Officer, Ward (1)(1), Qureshi Mansion, Gokhale Road, Naupada, Thane, Maharashtra – 400 602 (Respondent) Present for: Assessee by Revenue by Sr.D.R. Date of Hearing Date of Pronouncement : Shri Dhaval Shah, Ld. Amicus Curiae a/w Ms. Vidhya Jayakumar, Ld. CA : Shri Manoj Kumar…

Williamson Financial Services Ltd. v. CIT (140 Taxmann.com 246) — Cited in 3 Judgments | BharatTax