Welding Rods (P.) Ltd. v. Indo Borax & Chemicals Ltd. on 28 December, 2001 Equivalent

108 Comp Cas 747Reported decision#21927 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2022.

Judgments citing Welding Rods (P.) Ltd. v. Indo Borax & Chemicals Ltd. on 28 December, 2001 Equivalent

The ITO, Ward-1(1)(2), Ahmedabad vs. M/S. Anil Tradecom Limited, Ahmedabad

In the result, all the three appeals filed by the Revenue are dismissed

ITA 2703/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad16 Jun 2022AY 2012-13

Bench: Ms. Suchitra Kamble & Shri Waseem Ahmedassessment Year: 2012-13

For Appellant: Shri Abhimanyu Singh Yadav, Sr. DRFor Respondent: None
Section 176(3)Section 36(1)(iii)

…ITA Nos.2703/Ahd/2016, 2148/Ahd/2017 & 208/Ahd/2018 A.Ys. 2012-13, 2013-14 & 2014-15 Page 1 of 5 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Assessment Year: 2012-13 Income Tax Officer, vs. M/s. Anil Tradecom Limited, Ward 1(1)(2), Ahmedabad , Anil Products Premises, Anil Road, Bapunagar, Ahmedabad – 380 025. [PAN – AAECA 7864 M] ITA Nos.2148/Ahd/2017 & 208/Ahd/2018 Assessment Years: 2013-14 & 2014-15 Income Tax Officer, vs. M/s. Anil Tradecom Limited, Ward 1(1)(2), Ahmedabad , 1, Pandurang Society,…

The ITO, Ward-1(1)(2), Ahmedabad vs. M/S. Anil Tradecom Limited, Ahmedabad

In the result, all the three appeals filed by the Revenue are dismissed

ITA 208/AHD/2018[2014-15]Status: DisposedITAT Ahmedabad15 Jun 2022AY 2014-15

Bench: Ms. Suchitra Kamble & Shri Waseem Ahmedassessment Year: 2012-13

For Appellant: Shri Abhimanyu Singh Yadav, Sr. DRFor Respondent: None
Section 176(3)Section 36(1)(iii)

…ITA Nos.2703/Ahd/2016, 2148/Ahd/2017 & 208/Ahd/2018 A.Ys. 2012-13, 2013-14 & 2014-15 Page 1 of 5 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Assessment Year: 2012-13 Income Tax Officer, vs. M/s. Anil Tradecom Limited, Ward 1(1)(2), Ahmedabad , Anil Products Premises, Anil Road, Bapunagar, Ahmedabad – 380 025. [PAN – AAECA 7864 M] ITA Nos.2148/Ahd/2017 & 208/Ahd/2018 Assessment Years: 2013-14 & 2014-15 Income Tax Officer, vs. M/s. Anil Tradecom Limited, Ward 1(1)(2), Ahmedabad , 1, Pandurang Society,…

The ITO, Ward-1(1)(2), Ahmedabad vs. M/S. Anil Tradecom Ltd., Ahmedabad

In the result, all the three appeals filed by the Revenue are dismissed

ITA 2148/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad15 Jun 2022AY 2013-14

Bench: Ms. Suchitra Kamble & Shri Waseem Ahmedassessment Year: 2012-13

For Appellant: Shri Abhimanyu Singh Yadav, Sr. DRFor Respondent: None
Section 176(3)Section 36(1)(iii)

…ITA Nos.2703/Ahd/2016, 2148/Ahd/2017 & 208/Ahd/2018 A.Ys. 2012-13, 2013-14 & 2014-15 Page 1 of 5 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Assessment Year: 2012-13 Income Tax Officer, vs. M/s. Anil Tradecom Limited, Ward 1(1)(2), Ahmedabad , Anil Products Premises, Anil Road, Bapunagar, Ahmedabad – 380 025. [PAN – AAECA 7864 M] ITA Nos.2148/Ahd/2017 & 208/Ahd/2018 Assessment Years: 2013-14 & 2014-15 Income Tax Officer, vs. M/s. Anil Tradecom Limited, Ward 1(1)(2), Ahmedabad , 1, Pandurang Society,…

Welding Rods (P.) Ltd. v. Indo Borax & Chemicals Ltd. on 28 December, 2001 Equivalent (108 Comp Cas 747) — Cited in 3 Judgments | BharatTax