Wealth-tax, 6 Taxman 159 (ALL) CIT v. Shakti Industries

217 Taxmann 77Reported decision#19904 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2022 to 2022.

Judgments citing Wealth-tax, 6 Taxman 159 (ALL) CIT v. Shakti Industries

Shri Mukesh R.Shah, Ahmedabad vs. The ACIT., Circle-6, Ahmedabad

The appeal of the Revenue is dismissed

ITA 3331/AHD/2010[2001-02]Status: DisposedITAT Ahmedabad22 Jul 2022AY 2001-02

Bench: Smt.Annapurna Gupta & Smt. Suchitra Kambleasstt Year - 2001-02

For Appellant: Shri Aseem Thakkar, ARFor Respondent: Shri Jamesh Kurian, CIT-DR and Shri Rakesh Jha, Sr.DR
Section 143(3)Section 147Section 154Section 158BSection 250(6)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘B’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SMT. SUCHITRA KAMBLE, JUDICIAL MEMBER Asstt Year - 2001-02 ITA No.736/Ahd/2005 : : Asstt Year - 2002-03 ITA No.3488/Ahd/2007 : Asst.Year - 2003-04 : Asst.Year - 2001-02 Asst.Year – 2001-02 : Shri Mukesh Rasiklal Shah Vs. ITO, Cent.Ward-1(1) Prop: Dindayal Associates Ahmedabad. 11, Rudra Apartment Ahmedabad. PAN : AK…

Shri Mukesh R.Shah, Ahmedabad vs. The ACIT., Circle-6, Ahmedabad

The appeal of the Revenue is dismissed

ITA 2043/AHD/2010[2001-02]Status: DisposedITAT Ahmedabad22 Jul 2022AY 2001-02

Bench: Smt.Annapurna Gupta & Smt. Suchitra Kambleasstt Year - 2001-02

For Appellant: Shri Aseem Thakkar, ARFor Respondent: Shri Jamesh Kurian, CIT-DR and Shri Rakesh Jha, Sr.DR
Section 143(3)Section 147Section 154Section 158BSection 250(6)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘B’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SMT. SUCHITRA KAMBLE, JUDICIAL MEMBER Asstt Year - 2001-02 ITA No.736/Ahd/2005 : : Asstt Year - 2002-03 ITA No.3488/Ahd/2007 : Asst.Year - 2003-04 : Asst.Year - 2001-02 Asst.Year – 2001-02 : Shri Mukesh Rasiklal Shah Vs. ITO, Cent.Ward-1(1) Prop: Dindayal Associates Ahmedabad. 11, Rudra Apartment Ahmedabad. PAN : AK…

Shri Mukesh R.Shah, Ahmedabad vs. The Income Tax Officer, Cent.Ward-1(1), Ahmedabad

The appeal of the Revenue is dismissed

ITA 3487/AHD/2007[2002-03]Status: DisposedITAT Ahmedabad22 Jul 2022AY 2002-03

Bench: Smt.Annapurna Gupta & Smt. Suchitra Kambleasstt Year - 2001-02

For Appellant: Shri Aseem Thakkar, ARFor Respondent: Shri Jamesh Kurian, CIT-DR and Shri Rakesh Jha, Sr.DR
Section 143(3)Section 147Section 154Section 158BSection 250(6)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘B’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SMT. SUCHITRA KAMBLE, JUDICIAL MEMBER Asstt Year - 2001-02 ITA No.736/Ahd/2005 : : Asstt Year - 2002-03 ITA No.3488/Ahd/2007 : Asst.Year - 2003-04 : Asst.Year - 2001-02 Asst.Year – 2001-02 : Shri Mukesh Rasiklal Shah Vs. ITO, Cent.Ward-1(1) Prop: Dindayal Associates Ahmedabad. 11, Rudra Apartment Ahmedabad. PAN : AK…

Shri Mukesh Rasiklal Shah, Ahmedabad vs. The Income Tax Officer, Cent.Ward-1(1), Ahmedabad

The appeal of the Revenue is dismissed

ITA 736/AHD/2005[2001-02]Status: DisposedITAT Ahmedabad22 Jul 2022AY 2001-02

Bench: Smt.Annapurna Gupta & Smt. Suchitra Kambleasstt Year - 2001-02

For Appellant: Shri Aseem Thakkar, ARFor Respondent: Shri Jamesh Kurian, CIT-DR and Shri Rakesh Jha, Sr.DR
Section 143(3)Section 147Section 154Section 158BSection 250(6)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘B’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SMT. SUCHITRA KAMBLE, JUDICIAL MEMBER Asstt Year - 2001-02 ITA No.736/Ahd/2005 : : Asstt Year - 2002-03 ITA No.3488/Ahd/2007 : Asst.Year - 2003-04 : Asst.Year - 2001-02 Asst.Year – 2001-02 : Shri Mukesh Rasiklal Shah Vs. ITO, Cent.Ward-1(1) Prop: Dindayal Associates Ahmedabad. 11, Rudra Apartment Ahmedabad. PAN : AK…

Wealth-tax, 6 Taxman 159 (ALL) CIT v. Shakti Industries (217 Taxmann 77) — Cited in 4 Judgments | BharatTax