Walfort Share & Stock Brokers (P.) Ltd. (2010) 326 ITR 1 (SC), Vishnu Anant Mahajan v. ACIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2024.

Judgments citing Walfort Share & Stock Brokers (P.) Ltd. (2010) 326 ITR 1 (SC), Vishnu Anant Mahajan v. ACIT

MADHU DEVI SARAF,KOLKATA vs. ACIT, CEN. CIR. 3(3), KOLKATA

In the result, the appeal of the assessee is allowed

ITA 793/KOL/2024[2016-17]Status: DisposedITAT Kolkata18 Nov 2024AY 2016-17

Bench: Us. It Is Seen

Section 143(3)Section 14ASection 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH KOLKATA SHRI SANJAY GARG, JUDICIAL MEMBER SHRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No. 793/Kol/2024 Assessment Year: 2016-17 Madhu Devi Saraf, 405AB, 4th Floor, Jasmine Tower, 31, Shakespeare Sarani Police Station, Kolkata - 700017 [PAN: ALIPS0989F] .......................…...……………....Appellant vs. Asst. Commissioner of Income Tax, Central Circle – 3(3), Kolkata, Aaykar Bhawan Purva, 110 Shanti Palli, 110 E M Bypass, Kolkata – 700107 .........................…..….............. Respondent Appearances by: Assessee represented by : Amit Agarwal, Advocate Depart…

EMERALD COMPANY PVT. LTD.,KOLKATA vs. DCIT, CIR. 8(1), KOLKATA

In the result, the appeal filed by the assessee is allowed

ITA 252/KOL/2024[2015-16]Status: DisposedITAT Kolkata03 Jun 2024AY 2015-16

Bench: Sri Sanjay Garg & Sri Sanjay Awasthi

Section 143(3)Section 14ASection 14A(2)Section 250

…आयकर अपीलीय अधिकरण कोलकाता 'ए' पीठ, कोलकाता में IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘A’ BENCH, KOLKATA श्री संजय गगग, न्याधयक सदस्य एवं श्री संजय अवस्थी, लेखा सदस्य के समक्ष Before SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 252/KOL/2024 Assessment Year: 2015-16 Emerald Company Pvt. Ltd......................................................Appellant [PAN: AADCE 2623 D] Vs. DCIT, Cir.-8(1), Kolkata.........................................................Respondent Appearances: Assessee represented by: Saurav Gupta, AR. Department represented by: Divakar Chakraborty,…

ENVIRO CONTROL PRIVATE LIMITED,SURAT vs. PRINCIPAL COMMISSIONER OF INCOME- 1, SURAT

In the result, the appeal filed by the assessee is dismissed

ITA 113/SRT/2022[2017-18]Status: DisposedITAT Surat23 Nov 2022AY 2017-18

Bench: Shri Pawan Singh, Jm &Dr. A.L.Saini, Am आयकर अपीलसं./Ita No.113/Srt/2022 (िनधा"रणवष" / Assessment Year: (2017-18) (Virtual Court Hearing) Enviro Control Pvt. Ltd., Principal Commissioner Of Income- Tax-I, Surat Aayakar Bhawan, Majura Nr. Titan Showroom Ghod Dod Road, Vs. Gate, Opp. New Civil Hospital, Surat- Surat-395001 395001 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Aaace 8700 C (Appellant ) (Respondent)

For Appellant: Shri Ankur A Shah, CAFor Respondent: Shri Ashok B. Koli– CIT-DR

Section 143(3)Section 14ASection 263

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM &DR. A.L.SAINI, AM आयकर अपीलसं./ITA No.113/SRT/2022 (िनधा"रणवष" / Assessment Year: (2017-18) (Virtual Court Hearing) Enviro Control Pvt. Ltd., Principal Commissioner of Income- tax-I, Surat Aayakar Bhawan, Majura Nr. Titan Showroom Ghod Dod Road, Vs. Gate, Opp. New Civil Hospital, Surat- Surat-395001 395001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AAACE 8700 C (Appellant ) (Respondent) "नधा"रती क" ओर से /Assessee by : Shri Ankur A Shah, CA राज"व क" ओर से /Respondent by : Shri Ashok B. Koli– CIT-DR सुनवाई की तारीख/ Date of Hearing…

ACIT, NEW DELHI vs. M/S THEOLIA WIND POWER PVT. LTD.,, NEW DELHI

ITA 503/DEL/2012[2008-09]Status: DisposedITAT Delhi29 Jul 2019AY 2008-09

Bench: Shri R.K. Panda & Shri Kuldip Singh

For Appellant: Shri Anil Kumar Chopra, FCAFor Respondent: Smt. Naina Soin Kapil, Senior DR

Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘D’ : NEW DELHI) BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.503/Del./2012 (ASSESSMENT YEAR : 2008-09) ACIT, Circle 16 (1), vs. M/s. Theolia Wind Power Pvt. Ltd., New Delhi. (now Sitac Re Pvt. Ltd.) 27 – B, Prithvi Raj Road, New Delhi – 110 001. (PAN : AACCN2500M) ITA No.134/Del./2014 (ASSESSMENT YEAR : 2009-10) M/s. Theolia Wind Power Pvt. Ltd., vs. ACIT, Circle 16 (1), (now Sitac Re Pvt. Ltd.) New Delhi. 27 – B, Prithvi Raj Road, New Delhi – 110 001. (PAN : AACCN2500M) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri…

M/S. THEOLIA WIND POWER PVT. LTD.,NEW DELHI vs. ACIT, NEW DELHI

ITA 134/DEL/2014[2009-10]Status: DisposedITAT Delhi29 Jul 2019AY 2009-10

Bench: Shri R.K. Panda & Shri Kuldip Singh

For Appellant: Shri Anil Kumar Chopra, FCAFor Respondent: Smt. Naina Soin Kapil, Senior DR

Section 14A

GAVIN DERYK MACFARLAND,GOA vs. ITO - 24(3)(1), MUMBAI

In the result, the appeal is dismissed

ITA 5305/MUM/2016[2010-11]Status: DisposedITAT Mumbai26 Apr 2018AY 2010-11

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2010-11 Mr. Gavin Deryk Macfarland The Income Tax Officer, Proprietor Of M/S Zeus Vs. Ward 31(1)(5), C-13, Marcom Services, S-12, Room No. 305, Rosadel Enclave, Opp. Pratyakshakar Bhavan, Income Tax, Near Old Session Bkc, Bandra(E), Court, Sgpda, Margaon, Goa. Mumbai-400051. Pan No. Aippm6376G (Appellant) (Respondent) Assessee By : None Revenue By : Mr. Rajesh Yadav, Dr Date Of Hearing : 10/04/2018 Date Of Pronouncement: 26/04/2018

For Appellant: NoneFor Respondent: Mr. Rajesh Yadav, DR

Section 10Section 143(3)Section 14ASection 37(1)Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2010-11 Mr. Gavin Deryk Macfarland The Income Tax Officer, Proprietor of M/s Zeus Vs. Ward 31(1)(5), C-13, Marcom Services, S-12, Room No. 305, Rosadel Enclave, Opp. Pratyakshakar Bhavan, Income Tax, Near Old Session BKC, Bandra(E), Court, SGPDA, Margaon, Goa. Mumbai-400051. PAN No. AIPPM6376G (Appellant) (Respondent) Assessee by : None Revenue by : Mr. Rajesh Yadav, DR Date of Hearing : 10/04/2018 Date of pronouncement: 26/04/2018 ORDER PER N.K. PRA…