Vyline Glass Works Ltd. v. Assistant Commissioner of Wealth-tax, Co. CircleIII(4), Chennai

231 Taxmann 535High Court2015#23805 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2020 to 2020.

Judgments citing Vyline Glass Works Ltd. v. Assistant Commissioner of Wealth-tax, Co. CircleIII(4), Chennai

ACIT(It), Circle - 1(1), Kolkata vs. M/S. Gifford LLP, London

Appeals are dismissed

ITA 405/KOL/2018[2011-12]Status: DisposedITAT Kolkata12 Feb 2020AY 2011-12

Bench: Shri J.Sudhakar Reddy & Shri S.S.Godara

Section 143(2)Section 143(3)

…आयकर अपील"य अधीकरण, "यायपीठ – “"स” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri J.Sudhakar Reddy, Accountant Member and Shri S.S.Godara, Judicial Member ITA No.403-405/Kol/2018 Assessment Years: 2009-10 to 2011-12 ACIT(IT), Circle-1(1), M/s Gifford & Partners Ltd., बनाम 2nd Floor, Aayakar Bhawan C/o Mr. Subrata Mitra, / Poorva, 110, Shanti Pally, V/s. Garden Reach Shipbuilders Kolkata-700 107 & Engineers Ltd., 43/46 Garden Reach Road, Kolkata-700 024 [PAN No.AACCG 2101 R] .. अपीलाथ" /Appellant ""यथ" /Respondent Shri S.K. Agarwal, FCA आवेदक क" ओर से/By Assessee Shri Imlim…

ACIT(It), Circle - 1(1), Kolkata vs. M/S. Gifford LLP, London

Appeals are dismissed

ITA 404/KOL/2018[2010-11]Status: DisposedITAT Kolkata12 Feb 2020AY 2010-11

Bench: Shri J.Sudhakar Reddy & Shri S.S.Godara

Section 143(2)Section 143(3)

…आयकर अपील"य अधीकरण, "यायपीठ – “"स” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri J.Sudhakar Reddy, Accountant Member and Shri S.S.Godara, Judicial Member ITA No.403-405/Kol/2018 Assessment Years: 2009-10 to 2011-12 ACIT(IT), Circle-1(1), M/s Gifford & Partners Ltd., बनाम 2nd Floor, Aayakar Bhawan C/o Mr. Subrata Mitra, / Poorva, 110, Shanti Pally, V/s. Garden Reach Shipbuilders Kolkata-700 107 & Engineers Ltd., 43/46 Garden Reach Road, Kolkata-700 024 [PAN No.AACCG 2101 R] .. अपीलाथ" /Appellant ""यथ" /Respondent Shri S.K. Agarwal, FCA आवेदक क" ओर से/By Assessee Shri Imlim…

ACIT(It), Circle - 1(1), Kolkata vs. M/S. Gifford LLP, London

Appeals are dismissed

ITA 403/KOL/2018[2009-10]Status: DisposedITAT Kolkata12 Feb 2020AY 2009-10

Bench: Shri J.Sudhakar Reddy & Shri S.S.Godara

Section 143(2)Section 143(3)

…आयकर अपील"य अधीकरण, "यायपीठ – “"स” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri J.Sudhakar Reddy, Accountant Member and Shri S.S.Godara, Judicial Member ITA No.403-405/Kol/2018 Assessment Years: 2009-10 to 2011-12 ACIT(IT), Circle-1(1), M/s Gifford & Partners Ltd., बनाम 2nd Floor, Aayakar Bhawan C/o Mr. Subrata Mitra, / Poorva, 110, Shanti Pally, V/s. Garden Reach Shipbuilders Kolkata-700 107 & Engineers Ltd., 43/46 Garden Reach Road, Kolkata-700 024 [PAN No.AACCG 2101 R] .. अपीलाथ" /Appellant ""यथ" /Respondent Shri S.K. Agarwal, FCA आवेदक क" ओर से/By Assessee Shri Imlim…

Vyline Glass Works Ltd. v. Assistant Commissioner of Wealth-tax, Co. CircleIII(4), Chennai (231 Taxmann 535) — Cited in 3 Judgments | BharatTax