Vora Financial Services (P) Ltd. v. ACIT

SILGATE SOLUTIONS LIMITED,MUMBAI vs. DCIT-3(2)(1), MUMBAI

In the result, the appeal of the assessee is allowed

Bench: or at the time of hearing of the matter with the Income Tax Appellate Tribunal." 2. The assessee is a company engaged in the business of international call centre. The assessee filed a return of income for AY 2013-14 on 24.10.2013, declaring total income of Rs.92,36,060/-. The case was selected for scrutiny and statutory notices were duly served on the assessee. During the assessment proceedings the AO noticed that there was change in the shareholding pattern of the assessee wherein the ass

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFOREHON’BLE SHRI SAKTIJIT DEY, VICE PRESIDENT & MS PADMAVATHY S, AM I.T.A. No. 5367/Mum/2025 (Assessment Year: 2013-14) Silgate Solutions Limited Deputy Commissioner of Income 102, A Block, Ranjit Studio, D.S. Tax 3(2)(1), Mumbai. Room No. 608, 6th Floor, Aayakar Phalke Road, Dadar East, Mumbai Vs. 400014 Bhavan, Maharshi Karve Road, Mumbai 400020 PAN: AAFCS6294J Appellant) : Respondent) : Shri Paras S. Savla Assessee by : Shri. SwapnilChoudhary Sr. AR Revenue by Date of Hearing : 27.10.2025 : 04.11.2025 Date of Pronouncement O R D E R Per Padmavathy S, A…

LUPIN INVESTMENTS PRIVATE LIMITED (SUCCESSOR TO ZYMA LABORATORIES LIMITED),MUMBAI vs. DEPUTY COMMISSIONER OF INCOME TAX - 14(2)(1), MUMBAI

In the result, appeal of the assessee is allowed in part for statistical purposes

…{ "clean_text": "आयकर अपीलीय अधिकरण न्यायपीठ, मुंबई ।\nIN THE INCOME TAX APPELLATE TRIBUNAL\n“A” BENCH, MUMBAI\nBEFORE SHRI NARENDRA KUMAR BILLAIYA, HON'BLE ACCOUNTANT MEMBER\n&\nSHRI SANDEEP SINGH KARHAIL, HON'BLE JUDICIAL MEMBER\nI.T.A. No. 4635/Mum/2024\n Assessment Year: 2016-17\nLupin Investments Private Limited\n(Successor to Zyma Laboratories Limited)\n159, CST Road\nKalina Santacruz East\nMaharashtra - 400098\n[PAN: AAACL1070G]\nVs\nDeputy Commissioner of\nIncome Tax – 14(2)(1),\nMumbai\nअपीलार्थी/ (Appellant) प्रत्यर्थी/ (Respondent)\nAssessee by : Shri P.J. Pardiwalla, Shri Pratik Poddar\n& \nShri Shr…

ATLANTIS IT SOLUTION,MUMBAI vs. ASSISTANT COMMISSIONER OF INCOME TAX,6(2), MUMBAI

In the result, the appeal filed by the assessee is allowed

Bench: Shri Sandeep Gosain & Shi Prabhash Shankaratlantis It Solution Vs Assistant Commissioner Of Income- 8, Engineer Building, Awabai Tax 6(2), Aayakar Bhavan, M.K. Kasahinath Tardeo, Mumbai- Road, Mumbai-400 020 400 034 Pan : Aalca6845 Appellant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHI PRABHASH SHANKAR, ACCOUNTANT MEMBER Atlantis IT Solution vs Assistant Commissioner of Income- 8, Engineer Building, Awabai tax 6(2), Aayakar Bhavan, M.K. Kasahinath Tardeo, Mumbai- Road, Mumbai-400 020 400 034 PAN : AALCA6845 APPELLANT RESPONDENT Assessee by : Shri Neelkanth Khandelwal Respondent by : Shri Ram Krishn Kedia, SR DR Date of hearing : 09/04/2025 Date of pronouncement : 23/04/2025 O R D E R Per Sandeep Gosain(JM) : The Only effective ground raised by the assessee relates to challengi…

SUMAN P KHURANA,MUMBAI vs. ACIT CENTRAL CIRCLE-3(2), MUMBAI

In the result, the appeal filed by the assessee is hereby allowed accordingly

Bench: Shri Shamim Yahya, Am & Shri Amarjit Singh, Jm आयकर अपील सं/ I.T.A. No. 2415/Mum/2019 (निर्धारण वर्ा / Assessment Year: 2012-13) Suman P. Khurana बिधम/ Acit, Central Circle-3(2) Room No.402, 4Th Floor, 501, Raheja Centre, Free Press Vs. Journal Marg, Nariman Point, Aayakar Bhawan, Maharshi Mumbai-400021. Karve Road, Churchgate, Mumbai-400020.S स्थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aahpk0190Q (अपीलाथी /Appellant) (प्रत्यथी / Respondent) .. Assessee By: Shri Shekhar Gupta Revenue By: Shri Hoshang B. Irani सुनवाई की तारीख / Date Of Hearing: 24/01/2022 घोषणा की तारीख /Date Of Pronouncement: 18/04/2022 आदेश / O R D E R Per Amarjit Singh, Jm: The Assessee Has Filed The Present Appeal Against The Order Dated 21.02.2019 Passed By The Commissioner Of Income Tax (Appeals) -51, Mumbai [Hereinafter Referred To As The “Cit(A)”] Relevant To The A.Y.2012- 13. 2. The Assessee Has Raised The Following Grounds: - “1. The Learned Cit(A) Has Erred In Law & On The Facts Of The Case In Estimating The Annual Value Of The Property At Maker Chambers Iv, Nariman Point, Mumbai At Rs.82,86,301/- As Against Nil Declared By The Assessee & Denying The Exemption Claimed U/S 23(1)(C) By The Assessee. A.Y. 2012-13 2. The Learned Cit(A) Has Erred In Law & On The Facts Of The Case In Estimating The Value Of The Property At Gujranwala Town, Delhi At Rs.6,60,000/- As Against Nil Declared By The Assessee & Denying The Exemption Claimed U/S 23(1)(C) By The Assessee.

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं/ I.T.A. No. 2415/Mum/2019 (निर्धारण वर्ा / Assessment Year: 2012-13) Suman P. Khurana बिधम/ ACIT, Central Circle-3(2) Room No.402, 4th Floor, 501, Raheja Centre, Free Press Vs. Journal Marg, Nariman Point, Aayakar Bhawan, Maharshi Mumbai-400021. Karve Road, Churchgate, Mumbai-400020.s स्थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAHPK0190Q (अपीलाथी /Appellant) (प्रत्यथी / Respondent) .. Assessee by: Shri Shekhar Gupta Revenue by: Shri Hoshang B. Irani सुनवाई की तारीख / Date of Hearing: 24/01/2…

M/S HYPACK INDUSTRIES,MUMBAI vs. ACIT 26 (1), MUMBAI

In the result, appeal by the assessee is partly allowed in the terms aforesaid

Bench: Shri Vikas Awasthyआअसं. 5713/मुं/2019 ("न.व 2012-13) आअसं. 5714/मुं/2019 ("न.व 2014-15)

…आयकर अपील"य अ"धकरण मुंबई पीठ “एस एम सी” , मुंबई "ी "वकास अव"थी, "या"यक सद"य के सम" IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “SMC ”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER आअसं. 5713/मुं/2019 ("न.व 2012-13) आअसं. 5714/मुं/2019 ("न.व 2014-15) ITA NO.5714/MUM/2019(A.Y 2014-15) M/s. Hypack Industries, 1301/B, 13th Floor, Dosti Elite, Near Champaklal Estate,Opp. SIES College, Sion East, Mumbai 400 022 PAN-AACFH-0517-K ...... अपीलाथ" /Appellant बनाम Vs. Asstt. Commissioner of Income Tax-26(1), Kautilya Bhawan, BKC, Bandra(E),Mumbai – 400 051 ..... ""तवाद"/Respondent अपीलाथ" "वारा/ Appellant by :…