Vkare Bio Sciences (P.) Ltd. v. DCIT

134 Taxmann.com 7Reported decision2022#14914 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2026.

Sections most often in play

Section 200ASection 234ESection 1961: Sections 143(3)Section 1961: Sections 200(3)Section 1961: Sections 200ASection 1961: Sections 206CSection 1961: Sections 206C(6)Section 1961: Sections 206C(7)

Issues it is cited on

section 200asection 234esection 200chief commissionersection 20section 234section 23section 250nfac

Judgments citing Vkare Bio Sciences (P.) Ltd. v. DCIT

A2Z WASTE MANAGEMENT (FATEHPUR) LIMITED,. vs. DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), .

Appeal is allowed

ITA 3302/DEL/2025[2014-15]Status: DisposedITAT Delhi14 Jan 2026AY 2014-15

Bench: Shri Satbeer Singh Godara & Shri Amitabh Shuklaassessment Year: 2015-16 With Assessment Year: 2013-14 With Assessment Year: 2013-14 With Assessment Year: 2014-15 With Assessment Year: 2014-15 A2Z Waste Management Vs. Deputy/Acit (Tds), (Fatehpur) Limited, Gurgaon, Haryana O-116, 1St Floor, Dlf Shopping Mall, Arjun Marg, Dlf City Phase 1, Dlf Qe, S.O. Gurgaon, Haryana Pan: Rtkao6550F (Appellant) (Respondent)

Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER Assessment Year: 2015-16 With Assessment Year: 2013-14 With Assessment Year: 2013-14 With Assessment Year: 2014-15 With Assessment Year: 2014-15 A2Z Waste Management Vs. Deputy/ACIT (TDS), (Fatehpur) Limited, Gurgaon, Haryana O-116, 1st Floor, DLF Shopping Mall, Arjun Marg, DLF City Phase 1, DLF QE, S.O. Gurgaon, Haryana PAN: RTKAO6550F (Appellant) (Respondent) Assessee by None Department by Ms. Ankush Kalra, Sr. DR Date of hearing 07.01.2026 Date of prono…

A2Z WASTE MANAGEMENT (FATEHPUR) LIMITED,. vs. DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), .

Appeal is allowed

ITA 3301/DEL/2025[2014-15]Status: DisposedITAT Delhi14 Jan 2026AY 2014-15

Bench: Shri Satbeer Singh Godara & Shri Amitabh Shuklaassessment Year: 2015-16 With Assessment Year: 2013-14 With Assessment Year: 2013-14 With Assessment Year: 2014-15 With Assessment Year: 2014-15 A2Z Waste Management Vs. Deputy/Acit (Tds), (Fatehpur) Limited, Gurgaon, Haryana O-116, 1St Floor, Dlf Shopping Mall, Arjun Marg, Dlf City Phase 1, Dlf Qe, S.O. Gurgaon, Haryana Pan: Rtkao6550F (Appellant) (Respondent)

Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER Assessment Year: 2015-16 With Assessment Year: 2013-14 With Assessment Year: 2013-14 With Assessment Year: 2014-15 With Assessment Year: 2014-15 A2Z Waste Management Vs. Deputy/ACIT (TDS), (Fatehpur) Limited, Gurgaon, Haryana O-116, 1st Floor, DLF Shopping Mall, Arjun Marg, DLF City Phase 1, DLF QE, S.O. Gurgaon, Haryana PAN: RTKAO6550F (Appellant) (Respondent) Assessee by None Department by Ms. Ankush Kalra, Sr. DR Date of hearing 07.01.2026 Date of prono…

A2Z WASTE MANAGEMENT (FATEHPUR) LIMITED, . vs. DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), .

Appeal is allowed

ITA 3300/DEL/2025[2013-14]Status: DisposedITAT Delhi14 Jan 2026AY 2013-14

Bench: Shri Satbeer Singh Godara & Shri Amitabh Shuklaassessment Year: 2015-16 With Assessment Year: 2013-14 With Assessment Year: 2013-14 With Assessment Year: 2014-15 With Assessment Year: 2014-15 A2Z Waste Management Vs. Deputy/Acit (Tds), (Fatehpur) Limited, Gurgaon, Haryana O-116, 1St Floor, Dlf Shopping Mall, Arjun Marg, Dlf City Phase 1, Dlf Qe, S.O. Gurgaon, Haryana Pan: Rtkao6550F (Appellant) (Respondent)

Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER Assessment Year: 2015-16 With Assessment Year: 2013-14 With Assessment Year: 2013-14 With Assessment Year: 2014-15 With Assessment Year: 2014-15 A2Z Waste Management Vs. Deputy/ACIT (TDS), (Fatehpur) Limited, Gurgaon, Haryana O-116, 1st Floor, DLF Shopping Mall, Arjun Marg, DLF City Phase 1, DLF QE, S.O. Gurgaon, Haryana PAN: RTKAO6550F (Appellant) (Respondent) Assessee by None Department by Ms. Ankush Kalra, Sr. DR Date of hearing 07.01.2026 Date of prono…

A2Z WASTE MANAGEMENT (FATEHPUR) LIMITED,. vs. DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), .

Appeal is allowed

ITA 3299/DEL/2025[2013-14]Status: DisposedITAT Delhi14 Jan 2026AY 2013-14

Bench: Shri Satbeer Singh Godara & Shri Amitabh Shuklaassessment Year: 2015-16 With Assessment Year: 2013-14 With Assessment Year: 2013-14 With Assessment Year: 2014-15 With Assessment Year: 2014-15 A2Z Waste Management Vs. Deputy/Acit (Tds), (Fatehpur) Limited, Gurgaon, Haryana O-116, 1St Floor, Dlf Shopping Mall, Arjun Marg, Dlf City Phase 1, Dlf Qe, S.O. Gurgaon, Haryana Pan: Rtkao6550F (Appellant) (Respondent)

Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER Assessment Year: 2015-16 With Assessment Year: 2013-14 With Assessment Year: 2013-14 With Assessment Year: 2014-15 With Assessment Year: 2014-15 A2Z Waste Management Vs. Deputy/ACIT (TDS), (Fatehpur) Limited, Gurgaon, Haryana O-116, 1st Floor, DLF Shopping Mall, Arjun Marg, DLF City Phase 1, DLF QE, S.O. Gurgaon, Haryana PAN: RTKAO6550F (Appellant) (Respondent) Assessee by None Department by Ms. Ankush Kalra, Sr. DR Date of hearing 07.01.2026 Date of prono…

A2Z WASTE MANAGEMENT (FATEHPUR) LIMITED,GURGAON vs. DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD

Appeal is allowed

ITA 3287/DEL/2025[2015-16]Status: DisposedITAT Delhi14 Jan 2026AY 2015-16

Bench: Shri Satbeer Singh Godara & Shri Amitabh Shuklaassessment Year: 2015-16 With Assessment Year: 2013-14 With Assessment Year: 2013-14 With Assessment Year: 2014-15 With Assessment Year: 2014-15 A2Z Waste Management Vs. Deputy/Acit (Tds), (Fatehpur) Limited, Gurgaon, Haryana O-116, 1St Floor, Dlf Shopping Mall, Arjun Marg, Dlf City Phase 1, Dlf Qe, S.O. Gurgaon, Haryana Pan: Rtkao6550F (Appellant) (Respondent)

Section 200ASection 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI AMITABH SHUKLA, ACCOUNTANT MEMBER Assessment Year: 2015-16 With Assessment Year: 2013-14 With Assessment Year: 2013-14 With Assessment Year: 2014-15 With Assessment Year: 2014-15 A2Z Waste Management Vs. Deputy/ACIT (TDS), (Fatehpur) Limited, Gurgaon, Haryana O-116, 1st Floor, DLF Shopping Mall, Arjun Marg, DLF City Phase 1, DLF QE, S.O. Gurgaon, Haryana PAN: RTKAO6550F (Appellant) (Respondent) Assessee by None Department by Ms. Ankush Kalra, Sr. DR Date of hearing 07.01.2026 Date of prono…

SHRI NIRMAL RAJENDRA JAGETIYA,JAMNAGAR vs. THE ITO (TDS-3), JAMNAGAR, JAMNAGAR

In the result, the appeal of the assessee is allowed

ITA 258/RJT/2023[2014-15]Status: DisposedITAT Rajkot13 Jan 2025AY 2014-15
Section 143(3)Section 206Section 206CSection 206C(3)Section 206C(5)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT BEFORE DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER AND SHRI DINESH MOHAN SINHA, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 257 & 258/RJT/2023 (निर्धारणवर्ष / Assessment Years: (2013-14 & 2014-15) Nirmal Jagetiya (Prop. of Manish Metal Corporation), 301, Gurunanak Apartment, Hirji Mistri Road, Jamnagar, Gujarat-360004 स्थायी लेखासं./जीआइआरसं./PAN/GIR No.:RKTN0201E (Assessee) Assessee by Respondent by Date of Hearing Date of Pronouncement Rajendra Vs. Income Tax Officer TDS-3, Jamnagar (Respondent) : Shri Dushyant Maharshi, AR : Shri Ashish Kumar Pandey, Sr.DR : 16/…

Vkare Bio Sciences (P.) Ltd. v. DCIT (134 Taxmann.com 7) — Cited in 6 Judgments | BharatTax