Vishwanath Acharaya v. ACIT

67 Taxmann.com 269Reported decision#14341 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2018.

Judgments citing Vishwanath Acharaya v. ACIT

S.P. Corporation, Mumbai vs. A.C.I.T. RG. 11(1), Mumbai

In the result, appeal of the assessee for the Assessment Years

ITA 6298/MUM/2012[2009-10]Status: DisposedITAT Mumbai16 May 2018AY 2009-10

Bench: Shri G.S. Pannu, Hon'Ble & Shri C.N. Prasad, Hon'Ble

For Appellant: Shri Perci PardiwalaFor Respondent: Shri V. Justin
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI G.S. PANNU, HON'BLE ACCOUNTANT MEMBER & SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER ITA.No. 1865/MUM/2009 (A.Y: 2005-06) ITA.No. 2594 TO 2596/MUM/2011 (A.Ys. 2003-04, 2004-05 & 2006-07) ITA.No. 6298/MUM/2012 (A.Y: 2009-10) M/s. S.P. Corporation v. Asst. Commissioner of Income Tax, Sterling Theatre Basement, Range 11(1) 65, Murzban Road, Fort Aayakar Bhavan, M.K. Road, Mumbai-400 020 Mumbai – 400 001 PAN NO: AAAFS 1086 L (Appellant) (Respondent) ITA.No. 6857/MUM/2011 (A.Y.2007-08) ITA.No. 2626/MUM/2012 (A.Y. 2008-09) M/s. S.P. Corporation…

S.P. Corporation, Mumbai vs. A.C.I.T.RG.11(1), Mumbai

In the result, appeal of the assessee for the Assessment Years

ITA 2626/MUM/2012[2008-09]Status: DisposedITAT Mumbai16 May 2018AY 2008-09

Bench: Shri G.S. Pannu, Hon'Ble & Shri C.N. Prasad, Hon'Ble

For Appellant: Shri Perci PardiwalaFor Respondent: Shri V. Justin
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI G.S. PANNU, HON'BLE ACCOUNTANT MEMBER & SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER ITA.No. 1865/MUM/2009 (A.Y: 2005-06) ITA.No. 2594 TO 2596/MUM/2011 (A.Ys. 2003-04, 2004-05 & 2006-07) ITA.No. 6298/MUM/2012 (A.Y: 2009-10) M/s. S.P. Corporation v. Asst. Commissioner of Income Tax, Sterling Theatre Basement, Range 11(1) 65, Murzban Road, Fort Aayakar Bhavan, M.K. Road, Mumbai-400 020 Mumbai – 400 001 PAN NO: AAAFS 1086 L (Appellant) (Respondent) ITA.No. 6857/MUM/2011 (A.Y.2007-08) ITA.No. 2626/MUM/2012 (A.Y. 2008-09) M/s. S.P. Corporation…

S.P. Corporation, Mumbai vs. Asst CIT RG 11(1), Mumbai

In the result, appeal of the assessee for the Assessment Years

ITA 6857/MUM/2011[2007-08]Status: DisposedITAT Mumbai16 May 2018AY 2007-08

Bench: Shri G.S. Pannu, Hon'Ble & Shri C.N. Prasad, Hon'Ble

For Appellant: Shri Perci PardiwalaFor Respondent: Shri V. Justin
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI G.S. PANNU, HON'BLE ACCOUNTANT MEMBER & SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER ITA.No. 1865/MUM/2009 (A.Y: 2005-06) ITA.No. 2594 TO 2596/MUM/2011 (A.Ys. 2003-04, 2004-05 & 2006-07) ITA.No. 6298/MUM/2012 (A.Y: 2009-10) M/s. S.P. Corporation v. Asst. Commissioner of Income Tax, Sterling Theatre Basement, Range 11(1) 65, Murzban Road, Fort Aayakar Bhavan, M.K. Road, Mumbai-400 020 Mumbai – 400 001 PAN NO: AAAFS 1086 L (Appellant) (Respondent) ITA.No. 6857/MUM/2011 (A.Y.2007-08) ITA.No. 2626/MUM/2012 (A.Y. 2008-09) M/s. S.P. Corporation…

ACIT 11(1), Mumbai vs. S.P. Corporation, Mumbai

In the result, appeal of the assessee for the Assessment Years

ITA 2747/MUM/2011[2004-05]Status: DisposedITAT Mumbai16 May 2018AY 2004-05

Bench: Shri G.S. Pannu, Hon'Ble & Shri C.N. Prasad, Hon'Ble

For Appellant: Shri Perci PardiwalaFor Respondent: Shri V. Justin
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI G.S. PANNU, HON'BLE ACCOUNTANT MEMBER & SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER ITA.No. 1865/MUM/2009 (A.Y: 2005-06) ITA.No. 2594 TO 2596/MUM/2011 (A.Ys. 2003-04, 2004-05 & 2006-07) ITA.No. 6298/MUM/2012 (A.Y: 2009-10) M/s. S.P. Corporation v. Asst. Commissioner of Income Tax, Sterling Theatre Basement, Range 11(1) 65, Murzban Road, Fort Aayakar Bhavan, M.K. Road, Mumbai-400 020 Mumbai – 400 001 PAN NO: AAAFS 1086 L (Appellant) (Respondent) ITA.No. 6857/MUM/2011 (A.Y.2007-08) ITA.No. 2626/MUM/2012 (A.Y. 2008-09) M/s. S.P. Corporation…

S.P Corporation, Mumbai vs. ACIT RG 11(1), Mumbai

In the result, appeal of the assessee for the Assessment Years

ITA 2596/MUM/2011[2006-07]Status: DisposedITAT Mumbai16 May 2018AY 2006-07

Bench: Shri G.S. Pannu, Hon'Ble & Shri C.N. Prasad, Hon'Ble

For Appellant: Shri Perci PardiwalaFor Respondent: Shri V. Justin
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI G.S. PANNU, HON'BLE ACCOUNTANT MEMBER & SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER ITA.No. 1865/MUM/2009 (A.Y: 2005-06) ITA.No. 2594 TO 2596/MUM/2011 (A.Ys. 2003-04, 2004-05 & 2006-07) ITA.No. 6298/MUM/2012 (A.Y: 2009-10) M/s. S.P. Corporation v. Asst. Commissioner of Income Tax, Sterling Theatre Basement, Range 11(1) 65, Murzban Road, Fort Aayakar Bhavan, M.K. Road, Mumbai-400 020 Mumbai – 400 001 PAN NO: AAAFS 1086 L (Appellant) (Respondent) ITA.No. 6857/MUM/2011 (A.Y.2007-08) ITA.No. 2626/MUM/2012 (A.Y. 2008-09) M/s. S.P. Corporation…

S.P Corporation, Mumbai vs. ACIT RG 11(1), Mumbai

In the result, appeal of the assessee for the Assessment Years

ITA 2595/MUM/2011[2004-05]Status: DisposedITAT Mumbai16 May 2018AY 2004-05

Bench: Shri G.S. Pannu, Hon'Ble & Shri C.N. Prasad, Hon'Ble

For Appellant: Shri Perci PardiwalaFor Respondent: Shri V. Justin
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI G.S. PANNU, HON'BLE ACCOUNTANT MEMBER & SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER ITA.No. 1865/MUM/2009 (A.Y: 2005-06) ITA.No. 2594 TO 2596/MUM/2011 (A.Ys. 2003-04, 2004-05 & 2006-07) ITA.No. 6298/MUM/2012 (A.Y: 2009-10) M/s. S.P. Corporation v. Asst. Commissioner of Income Tax, Sterling Theatre Basement, Range 11(1) 65, Murzban Road, Fort Aayakar Bhavan, M.K. Road, Mumbai-400 020 Mumbai – 400 001 PAN NO: AAAFS 1086 L (Appellant) (Respondent) ITA.No. 6857/MUM/2011 (A.Y.2007-08) ITA.No. 2626/MUM/2012 (A.Y. 2008-09) M/s. S.P. Corporation…

S.P Corporation, Mumbai vs. ACIT RG 11(1), Mumbai

In the result, appeal of the assessee for the Assessment Years

ITA 2594/MUM/2011[2003-04]Status: DisposedITAT Mumbai16 May 2018AY 2003-04

Bench: Shri G.S. Pannu, Hon'Ble & Shri C.N. Prasad, Hon'Ble

For Appellant: Shri Perci PardiwalaFor Respondent: Shri V. Justin
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “E”, MUMBAI BEFORE SHRI G.S. PANNU, HON'BLE ACCOUNTANT MEMBER & SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER ITA.No. 1865/MUM/2009 (A.Y: 2005-06) ITA.No. 2594 TO 2596/MUM/2011 (A.Ys. 2003-04, 2004-05 & 2006-07) ITA.No. 6298/MUM/2012 (A.Y: 2009-10) M/s. S.P. Corporation v. Asst. Commissioner of Income Tax, Sterling Theatre Basement, Range 11(1) 65, Murzban Road, Fort Aayakar Bhavan, M.K. Road, Mumbai-400 020 Mumbai – 400 001 PAN NO: AAAFS 1086 L (Appellant) (Respondent) ITA.No. 6857/MUM/2011 (A.Y.2007-08) ITA.No. 2626/MUM/2012 (A.Y. 2008-09) M/s. S.P. Corporation…

Vishwanath Acharaya v. ACIT (67 Taxmann.com 269) — Cited in 7 Judgments | BharatTax