Vishay Components (P.) Ltd. v. ACIT

83 Taxmann.com 319Income Tax Appellate Tribunal2017#25730 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2022.

Judgments citing Vishay Components (P.) Ltd. v. ACIT

Travelex India P.Ltd, Mumbai vs. Asst CIT 13(3)(2), Mumbai

In the result the issue under consideration is remitted back to the file of Assessing Officer for statistical purpose

ITA 1214/MUM/2015[2010-11]Status: DisposedITAT Mumbai07 Nov 2022AY 2010-11

Bench: Shri Vikas Awasthy, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

Section 144C(5)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J”, MUMBAI BEFORE SHRI VIKAS AWASTHY, HON'BLE JUDICIAL MEMBER AND SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA NOs. 1214/MUM/2015 (A.Y: 2010-11) M/s. Travelex India Private Limited v. ACIT – 13(3)(2) Paradigm, A Wing, 2nd Floor, Unit No. 201 Aayakar Bhavan, M.K. Road Mindspace, Malad Link Road Mumbai - 400020 Malad, Mumbai - 400064 PAN: AACCR4942B (Appellant) (Respondent) Assessee Represented by : Shri Paras Savla & Shri Harsh Shah Department Represented by : Shri Samuel Pitta Date of Hearing : 23.08.2022 Date of Pronouncement : 07.11.2022 O R D E R PER…

M/S. Eaton Technologies Private Ltd., Pune vs. Assistant Commissioner of Income-Tax

Appeal of the assessee is partly allowed for statistical purposes

ITA 519/PUN/2015[2010-11]Status: DisposedITAT Pune16 Aug 2021AY 2010-11

Bench: Shri R.S.Syal, Vp & Shri Partha Sarathi Chaudhury, Jm आयकर अपील सं. / Ita No. 519/Pun/2015 धनधाारण वषा / Assessment Year : 2010-11

For Appellant: Shri Vishal Kalra & Shri S.S TomarFor Respondent: Shri Amol Kamat

Section 144C(5)Section 92C

…आयकर अपीलीय अधधकरण “सी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, PUNE (Through Virtual Court) BEFORE SHRI R.S.SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपील सं. / ITA No. 519/PUN/2015 धनधाारण वषा / Assessment Year : 2010-11 M/s. Eaton Technologies Private Limited 145, Off. Mumbai-Pune Road, Pimpri, Pune-411 018 PAN : AABCE4323Q .......अपीलाथी / Appellant बनाम / V/s. The Assistant Commissioner of Income Tax, Circle-1(2), Pune. ……प्रत्यथी / Respondent Assessee by : Shri Vishal Kalra & Shri S.S Tomar Revenue by : Shri Amol Kamat सुनवाई की तारीख / Date of Hearing : 11.08.202…

DCIT 9(2), Mumbai vs. Morgan Stanley Advantage Services P.Ltd, Mumbai

In the result, appeal of the assessee is treated as allowed in view of our

ITA 4406/MUM/2012[2007-08]Status: DisposedITAT Mumbai10 Jul 2019AY 2007-08

Bench: Shri G.S. Pannu, Vice- & Shri Pawan Singhdcit-9(2) M/S. Morgan Stanley Room No. 218, 2Nd Floor, Advantage Services Pvt. Ltd. Aayakar Bhavan, Athena Building No.5, M.K. Road, Sector-30, Mindscape, Vs. Mumbai-400020. Goregaon (W), Mumbai-400074. Pan: Aaaca3400B Appellant Respondent M/S. Morgan Stanley Dcit, Cc-3(4) Advantage Services Pvt. Ltd. Aayakar Bhavan, Athena Building No.5, M.K. Road, Sector-30, Mindscape, Mumbai-400018. Vs. Goregaon (W), Mumbai-400074. Pan: Aaaca3400B Appellant Respondent Appellant By : Shri Jayant Kumar (Dr) Respondent By : Shri Sunil M. Lala With Shri Tushar Hathiramani (Ar) Date Of Hearing : 10.05.2019 Date Of Pronouncement : 10.07.2019 Order Under Section 254(1)Of Income Tax Act

For Appellant: Shri Jayant Kumar (DR)For Respondent: Shri Sunil M. Lala with Shri Tushar Hathiramani (AR)

Section 133(6)Section 143(3)Section 250Section 254(1)Section 92CSection 92C(1)

…IN THE INCOME-TAX APPELLATE TRIBUNAL “K” BENCH MUMBAI BEFORE SHRI G.S. PANNU, VICE-PRESIDENT AND SHRI PAWAN SINGH, JUDICIAL MEMBER DCIT-9(2) M/s. Morgan Stanley Room No. 218, 2nd Floor, Advantage Services Pvt. Ltd. Aayakar Bhavan, Athena Building No.5, M.K. Road, Sector-30, Mindscape, Vs. Mumbai-400020. Goregaon (W), Mumbai-400074. PAN: AAACA3400B Appellant Respondent M/s. Morgan Stanley DCIT, CC-3(4) Advantage Services Pvt. Ltd. Aayakar Bhavan, Athena Building No.5, M.K. Road, Sector-30, Mindscape, Mumbai-400018. Vs. Goregaon (W), Mumbai-400074. PAN: AAACA3400B Appellant Respondent Appellant by : Shri Jayant…