Vikas Nagelia v. CIT

145 Taxmann.com 317High Court2022#19151 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2025.

Sections most often in play

Section 11Section 139(1)Section 142(1)Section 144Section 147Section 250Section 251Section 253
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Judgments citing Vikas Nagelia v. CIT

Universal Realty, Pune, India vs. Income Tax Officer, Ward 3(3), Swargate, Pune

In the result, appeal of the assessee is dismissed

ITA 811/PUN/2025[2018-2019]Status: DisposedITAT Pune29 May 2025AY 2018-2019

Bench: Dr.Manish Borad & Shri Vinay Bhamoreआयकर अपील सं. / Ita No.811/Pun/2025 Assessment Year : 2018-19

For Appellant: Ms. Shweta JoshiFor Respondent: Shri Manish Mehta
Section 147Section 250Section 264

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “B”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.811/PUN/2025 Assessment Year : 2018-19 Universal Reality, Vs. ITO, Ward-3(3), Survey No.17/1, Universal House, Pune Old Warje, Jakat Naka, Haveli, Pune – 411052 Maharashtra PAN : AADFU7498K Appellant Respondent Appellant by : Ms. Shweta Joshi Respondent by : Shri Manish Mehta Date of hearing : 13.05.2025 Date of pronouncement : 29.05.2025 आदेश / ORDER PER DR. MANISH BORAD, ACCOUNTANT MEMBER : This appeal at the instance of the assessee pertaini…

The Cricket Association of Bengal, Kolkata vs. DCIT, Circle-1(1), Exemption, Kolkata

In the result, all these appeals filed by the assessee for Assessment

ITA 277/KOL/2023[2018-19]Status: DisposedITAT Kolkata21 Aug 2023AY 2018-19

Bench: Dr. Manish Borad, Hon’Ble & Shri Sonjoy Sarma, Hon’Blei.T.A. No. 275/Kol/2023 Assessment Year: 2013-14 I.T.A. No. 276/Kol/2023 Assessment Year: 2014-15

For Appellant: Shri J.P. Khaitan, Sr. Counsel & Shri PFor Respondent: Shri Abhijit Kundu, CIT D/R
Section 11Section 12ASection 143(3)Section 147Section 148Section 2Section 250Section 264

…| आयकर अपीलीय अिधकरण "यायपीठ, कोलकाता | IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, KOLKATA BEFORE DR. MANISH BORAD, HON’BLE ACCOUNTANT MEMBER & SHRI SONJOY SARMA, HON’BLE JUDICIAL MEMBER I.T.A. No. 275/Kol/2023 Assessment Year: 2013-14 I.T.A. No. 276/Kol/2023 Assessment Year: 2014-15 I.T.A. No. 277/Kol/2023 Assessment Year: 2018-19 The Cricket Association of Bengal Deputy Commissioner of Income-tax, Dr. B.C. Roy Club House Circle-1(1), Exemption, Kolkata Vs Eden Gardens Kolkata - 700021 [PAN : AAATC3781G] अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Shri J.P. Khaitan, Sr. Counsel & Shri P. Jhunj…

The Cricket Association of Bengal, Kolkata vs. DCIT, Circle-1(1), Exemption, Kolkata

In the result, all these appeals filed by the assessee for Assessment

ITA 276/KOL/2023[2014-15]Status: DisposedITAT Kolkata21 Aug 2023AY 2014-15

Bench: Dr. Manish Borad, Hon’Ble & Shri Sonjoy Sarma, Hon’Blei.T.A. No. 275/Kol/2023 Assessment Year: 2013-14 I.T.A. No. 276/Kol/2023 Assessment Year: 2014-15

For Appellant: Shri J.P. Khaitan, Sr. Counsel & Shri PFor Respondent: Shri Abhijit Kundu, CIT D/R
Section 11Section 12ASection 143(3)Section 147Section 148Section 2Section 250Section 264

…| आयकर अपीलीय अिधकरण "यायपीठ, कोलकाता | IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, KOLKATA BEFORE DR. MANISH BORAD, HON’BLE ACCOUNTANT MEMBER & SHRI SONJOY SARMA, HON’BLE JUDICIAL MEMBER I.T.A. No. 275/Kol/2023 Assessment Year: 2013-14 I.T.A. No. 276/Kol/2023 Assessment Year: 2014-15 I.T.A. No. 277/Kol/2023 Assessment Year: 2018-19 The Cricket Association of Bengal Deputy Commissioner of Income-tax, Dr. B.C. Roy Club House Circle-1(1), Exemption, Kolkata Vs Eden Gardens Kolkata - 700021 [PAN : AAATC3781G] अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Shri J.P. Khaitan, Sr. Counsel & Shri P. Jhunj…

The Cricket Association of Bengal, Kolkata vs. DCIT, Circle-1(1), Exemption, Kolkata

In the result, all these appeals filed by the assessee for Assessment

ITA 275/KOL/2023[2013-14]Status: DisposedITAT Kolkata21 Aug 2023AY 2013-14

Bench: Dr. Manish Borad, Hon’Ble & Shri Sonjoy Sarma, Hon’Blei.T.A. No. 275/Kol/2023 Assessment Year: 2013-14 I.T.A. No. 276/Kol/2023 Assessment Year: 2014-15

For Appellant: Shri J.P. Khaitan, Sr. Counsel & Shri PFor Respondent: Shri Abhijit Kundu, CIT D/R
Section 11Section 12ASection 143(3)Section 147Section 148Section 2Section 250Section 264

…| आयकर अपीलीय अिधकरण "यायपीठ, कोलकाता | IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, KOLKATA BEFORE DR. MANISH BORAD, HON’BLE ACCOUNTANT MEMBER & SHRI SONJOY SARMA, HON’BLE JUDICIAL MEMBER I.T.A. No. 275/Kol/2023 Assessment Year: 2013-14 I.T.A. No. 276/Kol/2023 Assessment Year: 2014-15 I.T.A. No. 277/Kol/2023 Assessment Year: 2018-19 The Cricket Association of Bengal Deputy Commissioner of Income-tax, Dr. B.C. Roy Club House Circle-1(1), Exemption, Kolkata Vs Eden Gardens Kolkata - 700021 [PAN : AAATC3781G] अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Shri J.P. Khaitan, Sr. Counsel & Shri P. Jhunj…

Vikas Nagelia v. CIT (145 Taxmann.com 317) — Cited in 4 Judgments | BharatTax