Vijay Rameshbhai Gupta v. ACIT

32 Taxmann.com 41High Court2013#20580 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2016.

Judgments citing Vijay Rameshbhai Gupta v. ACIT

SH. ASHOK ARORA,NEW DELHI vs. ITO, NEW DELHI

In the result, the appeal of the assessee is allowed and that of the Department is dismissed

ITA 377/DEL/2010[2001-02]Status: DisposedITAT Delhi04 Nov 2016AY 2001-02

Bench: Sh. N. K. Saini, Am & Sh. Sudhanshu Srivastava, Jm

For Appellant: Sh. V. K. Sabharwal, AdvFor Respondent: Sh. S. K. Jain, DR

Section 147Section 151

…DELHI BENCH ‘A’, NEW DELHI Before Sh. N. K. Saini, AM And Sh. SUDHANSHU SRIVASTAVA, JM ITA No.377/DEL/2010 : Asstt. Year : 2001-02 Ashok Arora Vs ITO 76, Sukhdham Apartments Ward-37(3) Plot No. 1, Sector-9, New Delhi New Delhi ADQPA7752E (APPELLANT) (RESPONDENT) ITA No.770/DEL/2010 : Asstt. Year : 2001-02 ITO Vs Ashok Arora Ward-37(3), Room No. 408, 76, Sukhdham Apartments N- Block Vikas Bhawan, I. P. Plot No. 1, Sector-9, Estate, New Delhi New Delhi ADQPA7752E (APPELLANT) (RESPONDENT) Assessee by : Sh. V. K. Sabharwal, Adv Revenue by : Sh. S. K. Jain, DR Date of Hearing : 03.11.2016 Date of Pronouncement…

SH. ASHOK ARORA,NEW DELHI vs. ITO, NEW DELHI

ITA 1894/DEL/2012[2002-03]Status: DisposedITAT Delhi18 May 2016AY 2002-03

Bench: Shri N.K. Saini & Shri Kuldip Singh

For Appellant: NoneFor Respondent: Shri K.K. Jaiswal, DR

Section 143(2)Section 147Section 148Section 151Section 234BSection 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘A’ : NEW DELHI) BEFORE SHRI N.K. SAINI, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.1894/Del./2012 (ASSESSMENT YEAR : 2002-03) Shri Ashok Arora, vs. ITO, Ward 37 (3), Flat No.76, Sukhdham Apartments, New Delhi. Plot No.1, Sector 9, Rohini, New Delhi. (PAN : ADQPA7752E) (APPELLANT) (RESPONDENT) ASSESSEE BY : None REVENUE BY : Shri K.K. Jaiswal, DR Date of Hearing : 19.04.2016 Date of Order : 18.05.2016 O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : Appellant, Shri Ashok Arora (hereinafter referred to as ‘the assessee’), by filing the presen…

M/S R. SYSTEMS INTERNATIONAL LTD.,,NEW DELHI vs. ITO, NEW DELHI

ITA 1729/DEL/2013[2004-05]Status: DisposedITAT Delhi22 Apr 2016AY 2004-05

Bench: Shri G.D. Agrawal & Shri Kuldip Singh

For Appellant: Shri Satyen Sethi, AdvocateFor Respondent: Shri R.S. Negi, Senior DR

Section 10BSection 115JSection 143Section 143(3)Section 147Section 148Section 2Section 234BSection 234D

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘F’ : NEW DELHI) BEFORE SHRI G.D. AGRAWAL, VICE PRESIDENT and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.1729/Del./2013 (ASSESSMENT YEAR : 2004-05) M/s. R. Systems International Ltd., vs. ITO, Ward 15 (1), B – 104A, Greater Kailashi – I, New Delhi. New Delhi. (PAN : AABCR9541B) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Satyen Sethi, Advocate REVENUE BY : Shri R.S. Negi, Senior DR Date of Hearing : 19.04.2016 Date of Order : 22.04.2016 O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : Appellant, M/s. R. Systems International Ltd. (hereinafter referred to as…

DCIT 7(3), MUMBAI vs. ARISTOCRAT LUGGAGE LTD ( NOW MERGED WITH VIP INDUSTRIES LTD), MUMBAI

In the result, the appeal filed by the Revenue in ITA N0

ITA 5422/MUM/2013[2006-07]Status: DisposedITAT Mumbai07 Mar 2016AY 2006-07

Bench: Shri Joginder Singh & Shri Ramit Kocharआयकर अपील सं./I.T.A. No. 5422/Mum/2013 ("नधा"रण वष" / Assessment Year : 2006-07) Dy. Commissioner Of Income M/S Aristocrat Luggage बनाम/ Tax -7(3), Ltd., V. Room No. 615, 6 Th Floor, (Now Merged With Vip Aayakar Bhavan, Industries Ltd.), M.K. Road, Dgp House, Mumbai 400 020. 88-C, Old Prabhadevi Road, Mumbai- 400 025. "थायी लेखा सं./Pan : Aaacu0092R (अपीलाथ" /Appellant) .. (""यथ" / Respondent)

Section 143(2)Section 143(3)Section 145ASection 147Section 148Section 43B

…आयकर अपील"य अ"धकरण “A” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI JOGINDER SINGH, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 5422/Mum/2013 ("नधा"रण वष" / Assessment Year : 2006-07) Dy. Commissioner of Income M/s Aristocrat Luggage बनाम/ tax -7(3), Ltd., v. Room No. 615, 6 th floor, (Now merged with VIP Aayakar Bhavan, Industries Ltd.), M.K. Road, DGP House, Mumbai 400 020. 88-C, Old Prabhadevi Road, Mumbai- 400 025. "थायी लेखा सं./PAN : AAACU0092R (अपीलाथ" /Appellant) .. (""यथ" / Respondent) Revenue by Ms. Vinita J. Menon Assessee…