Vijay Aggarwal v. DCIT

109 Taxmann.com 175High Court2019#12011 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2020 to 2020.

Judgments citing Vijay Aggarwal v. DCIT

The ITO, Kollam vs. Sri.A.Shihabudeen, Kollam

In the result, the appeals filed by the Revenue are dismissed

ITA 568/COCH/2019[2004-05]Status: DisposedITAT Cochin10 Feb 2020AY 2004-05

Bench: Shri Chandra Poojari, Am

For Appellant: Sri.Mrithunjaya Sharma, Sr.DRFor Respondent: Sri.S.Rajagopal, CA
Section 271(1)(c)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN “SMC” BENCH, COCHIN Before Shri Chandra Poojari, AM ITA No.564/Coch/2019 : Asst.Year 2000-2001 ITA No.565/Coch/2019 : Asst.Year 2001-2002 ITA No.566/Coch/2019 : Asst.Year 2002-2003 ITA No.567/Coch/2019 : Asst.Year 2003-2004 ITA No.568/Coch/2019 : Asst.Year 2004-2005 The Income Tax Officer Sri.A.Shihabudeen, Ward 3 Vs. Fozy Shopping Complex Kollam. Kadakkal Kollam – 691 536 PAN : AGSPP7003N. (Appellant) (Respondent) Appellant by : Sri.Mrithunjaya Sharma, Sr.DR Respondent by : Sri.S.Rajagopal, CA Date of Pronouncement : 10.02.2020 Date of Hearing : 10.02.2020 O R D…

The ITO, Kollam vs. Sri.A.Shihabudeen, Kollam

In the result, the appeals filed by the Revenue are dismissed

ITA 567/COCH/2019[2003-04]Status: DisposedITAT Cochin10 Feb 2020AY 2003-04

Bench: Shri Chandra Poojari, Am

For Appellant: Sri.Mrithunjaya Sharma, Sr.DRFor Respondent: Sri.S.Rajagopal, CA
Section 271(1)(c)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN “SMC” BENCH, COCHIN Before Shri Chandra Poojari, AM ITA No.564/Coch/2019 : Asst.Year 2000-2001 ITA No.565/Coch/2019 : Asst.Year 2001-2002 ITA No.566/Coch/2019 : Asst.Year 2002-2003 ITA No.567/Coch/2019 : Asst.Year 2003-2004 ITA No.568/Coch/2019 : Asst.Year 2004-2005 The Income Tax Officer Sri.A.Shihabudeen, Ward 3 Vs. Fozy Shopping Complex Kollam. Kadakkal Kollam – 691 536 PAN : AGSPP7003N. (Appellant) (Respondent) Appellant by : Sri.Mrithunjaya Sharma, Sr.DR Respondent by : Sri.S.Rajagopal, CA Date of Pronouncement : 10.02.2020 Date of Hearing : 10.02.2020 O R D…

The ITO, Kollam vs. Sri.A.Shihabudeen, Kollam

In the result, the appeals filed by the Revenue are dismissed

ITA 566/COCH/2019[2002-03]Status: DisposedITAT Cochin10 Feb 2020AY 2002-03

Bench: Shri Chandra Poojari, Am

For Appellant: Sri.Mrithunjaya Sharma, Sr.DRFor Respondent: Sri.S.Rajagopal, CA
Section 271(1)(c)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN “SMC” BENCH, COCHIN Before Shri Chandra Poojari, AM ITA No.564/Coch/2019 : Asst.Year 2000-2001 ITA No.565/Coch/2019 : Asst.Year 2001-2002 ITA No.566/Coch/2019 : Asst.Year 2002-2003 ITA No.567/Coch/2019 : Asst.Year 2003-2004 ITA No.568/Coch/2019 : Asst.Year 2004-2005 The Income Tax Officer Sri.A.Shihabudeen, Ward 3 Vs. Fozy Shopping Complex Kollam. Kadakkal Kollam – 691 536 PAN : AGSPP7003N. (Appellant) (Respondent) Appellant by : Sri.Mrithunjaya Sharma, Sr.DR Respondent by : Sri.S.Rajagopal, CA Date of Pronouncement : 10.02.2020 Date of Hearing : 10.02.2020 O R D…

The ITO, Kollam vs. Sri.A.Shihabudeen, Kollam

In the result, the appeals filed by the Revenue are dismissed

ITA 565/COCH/2019[2001-02]Status: DisposedITAT Cochin10 Feb 2020AY 2001-02

Bench: Shri Chandra Poojari, Am

For Appellant: Sri.Mrithunjaya Sharma, Sr.DRFor Respondent: Sri.S.Rajagopal, CA
Section 271(1)(c)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN “SMC” BENCH, COCHIN Before Shri Chandra Poojari, AM ITA No.564/Coch/2019 : Asst.Year 2000-2001 ITA No.565/Coch/2019 : Asst.Year 2001-2002 ITA No.566/Coch/2019 : Asst.Year 2002-2003 ITA No.567/Coch/2019 : Asst.Year 2003-2004 ITA No.568/Coch/2019 : Asst.Year 2004-2005 The Income Tax Officer Sri.A.Shihabudeen, Ward 3 Vs. Fozy Shopping Complex Kollam. Kadakkal Kollam – 691 536 PAN : AGSPP7003N. (Appellant) (Respondent) Appellant by : Sri.Mrithunjaya Sharma, Sr.DR Respondent by : Sri.S.Rajagopal, CA Date of Pronouncement : 10.02.2020 Date of Hearing : 10.02.2020 O R D…

The ITO, Kollam vs. Sri.A.Shihabudeen, Kollam

In the result, the appeals filed by the Revenue are dismissed

ITA 564/COCH/2019[2000-01]Status: DisposedITAT Cochin10 Feb 2020AY 2000-01

Bench: Shri Chandra Poojari, Am

For Appellant: Sri.Mrithunjaya Sharma, Sr.DRFor Respondent: Sri.S.Rajagopal, CA
Section 271(1)(c)Section 274

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN “SMC” BENCH, COCHIN Before Shri Chandra Poojari, AM ITA No.564/Coch/2019 : Asst.Year 2000-2001 ITA No.565/Coch/2019 : Asst.Year 2001-2002 ITA No.566/Coch/2019 : Asst.Year 2002-2003 ITA No.567/Coch/2019 : Asst.Year 2003-2004 ITA No.568/Coch/2019 : Asst.Year 2004-2005 The Income Tax Officer Sri.A.Shihabudeen, Ward 3 Vs. Fozy Shopping Complex Kollam. Kadakkal Kollam – 691 536 PAN : AGSPP7003N. (Appellant) (Respondent) Appellant by : Sri.Mrithunjaya Sharma, Sr.DR Respondent by : Sri.S.Rajagopal, CA Date of Pronouncement : 10.02.2020 Date of Hearing : 10.02.2020 O R D…

DCIT, Central Circle-2, Jaipur, Central Circle-2 Jaipur vs. Shri Prakash Chand Sharma, C-42, Gokul Path Vaishali Nagar, Jaipur

In the result, appeals of the revenue are dismissed

ITA 778/JPR/2019[2012-13]Status: DisposedITAT Jaipur27 Jan 2020AY 2012-13

Bench: Ao On The Charge Of Concealment Of Income.

For Appellant: Shri PC Parwal (CA)For Respondent: Shri B.K. Gupta (CIT) fu/kZkfjrh dh vksj ls@
Section 132Section 132(4)Section 143(3)Section 153ASection 271(1)(c)Section 274

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCH ‘B’, JAIPUR Jh fot; iky jkWo] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA Nos. 776, 777 & 778/JP/2019 fu/kZkj.k o"kZ@Assessment Years : 2010-11, 11-12 & 12-13. cuke The DCIT Shri Prakash Chand Sharma, Vs. Central Circle-2, C-42, Gokul Path, Vaishali Nagar, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No. AGMPS 2776 H vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Shri B.K. Gupta (CIT) fu/kZkfjrh dh…

DCIT, Central Circle-2, Jaipur, Central Circle-2 Jaipur vs. Shri Prakash Chand Sharma, C-42, Gokul Path Vaishali Nagar, Jaipur

In the result, appeals of the revenue are dismissed

ITA 777/JPR/2019[2011-12]Status: DisposedITAT Jaipur27 Jan 2020AY 2011-12

Bench: Ao On The Charge Of Concealment Of Income.

For Appellant: Shri PC Parwal (CA)For Respondent: Shri B.K. Gupta (CIT) fu/kZkfjrh dh vksj ls@
Section 132Section 132(4)Section 143(3)Section 153ASection 271(1)(c)Section 274

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCH ‘B’, JAIPUR Jh fot; iky jkWo] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA Nos. 776, 777 & 778/JP/2019 fu/kZkj.k o"kZ@Assessment Years : 2010-11, 11-12 & 12-13. cuke The DCIT Shri Prakash Chand Sharma, Vs. Central Circle-2, C-42, Gokul Path, Vaishali Nagar, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No. AGMPS 2776 H vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Shri B.K. Gupta (CIT) fu/kZkfjrh dh…

DCIT, Central Circle-2, Jaipur, Central Circle-2 Jaipur vs. Shri Prakash Chand Sharma, C-42, Gokul Path Vaishali Nagar, Jaipur

In the result, appeals of the revenue are dismissed

ITA 776/JPR/2019[2010-11]Status: DisposedITAT Jaipur27 Jan 2020AY 2010-11

Bench: Ao On The Charge Of Concealment Of Income.

For Appellant: Shri PC Parwal (CA)For Respondent: Shri B.K. Gupta (CIT) fu/kZkfjrh dh vksj ls@
Section 132Section 132(4)Section 143(3)Section 153ASection 271(1)(c)Section 274

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCH ‘B’, JAIPUR Jh fot; iky jkWo] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI VIJAY PAL RAO, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA Nos. 776, 777 & 778/JP/2019 fu/kZkj.k o"kZ@Assessment Years : 2010-11, 11-12 & 12-13. cuke The DCIT Shri Prakash Chand Sharma, Vs. Central Circle-2, C-42, Gokul Path, Vaishali Nagar, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No. AGMPS 2776 H vihykFkhZ@Appellant izR;FkhZ@Respondent jktLo dh vksj ls@ Revenue by : Shri B.K. Gupta (CIT) fu/kZkfjrh dh…

Vijay Aggarwal v. DCIT (109 Taxmann.com 175) — Cited in 8 Judgments | BharatTax