Vetrivel Madras v. ACIT

282 Taxmann 321High Court2021#20391 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 132Section 132(4)Section 143(3)Section 144BSection 153CSection 292CSection 65BSection 69

Issues it is cited on

section 65asection 2(12a)section 153(c)(1)section 163section 66section 153(c)section 158bdsection 65bsection 65section 158bcsection 153c(1)section 16

Judgments citing Vetrivel Madras v. ACIT

MEENA SURESH RAITHATHA ,MUMBAI vs. ITO WARD 27(2)(1), MUMBAI

ITA 4813/MUM/2025[2022-23]Status: DisposedITAT Mumbai29 Dec 2025AY 2022-23

Bench: Shri Amit Shukla, Jm & Shri Arun Khodpia, Am

For Appellant: Shri Deepak KanabarFor Respondent: Assessee by
Section 132Section 132(4)Section 143(3)Section 65BSection 69

…आयकर अपीलीय अिधकरण "याय पीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & SHRI ARUN KHODPIA, AM I.T.A. No.4813/Mum/2025 (Assessment Year: 2022-23) Meena Suresh Raithatha, Income Tax Officer, Ward 102 Vista 3, The Address, Opp R- 27(2)(1), Mumbai City Mall, LBS Marg, Ghatkopar Vs. Income Tax Office, Vashi Railway West, Mumbai-400086 Station Building, PAN: AEBPR6518R Navi Mumbai-400703 Assessee -अपीलाथ" / Appellant Revenue - ""यथ" / Respondent : Assessee by : Shri Deepak Kanabar Revenue by : Shri Annavaran Kosuri, Sr. AR Date of Hearing 09.12.2025 : : 29.12.2025 D…

ANSHU SAHAI (HUF),JAIPUR vs. ACIT, CENTRAL CIRCLE, CENTRAL CIRCLE

ITA 468/JPR/2025[2018-19]Status: DisposedITAT Jaipur03 Nov 2025AY 2018-19
For Appellant: Sh. Rajeev Sogani, CA &For Respondent: Sh. Sanjay Dhariwal, CIT-DR
Section 115BSection 132Section 133ASection 153CSection 153D

…{ "clean_text": "vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj \nIN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR \nMk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; d s le{k\nBEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, \nvk;dj vihy la-@ITA Nos.466 to 468/JP/2025\nfu/kZkj.k o\"kZ@Assessment Years : 2016-17 to 2018-19\nAnshu Sahai (HUF) \nSP-15 Bhabha Marg Tilak Nagar,\nTilak Nagar, S.O. (Jaipur), \nJaipur \ncuke \nVs. \nACIT, \nCentral Circle-02, \nJaipur \nLFkk;h y s[kk la-@thvkb Zvkj la-@PAN/GIR No.: AAJHA9662H\nvihykFkhZ@Appellant i zR;Fkh Z@Responde…

ANSHU SAHAI (HUF), JAIPUR,JAIPUR vs. ACIT, CENTRAL CIRCLE 2, JAIPUR, JAIPUR

ITA 467/JPR/2025[2017-18]Status: DisposedITAT Jaipur03 Nov 2025AY 2017-18
For Appellant: Sh. Rajeev Sogani, CA &For Respondent: Sh. Sanjay Dhariwal, CIT-DR
Section 115BSection 132Section 133ASection 153CSection 153D

…{ "clean_text": "vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj \nIN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR \nMk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; d s le{k \nBEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, \nvk;dj vihy la-@ITA Nos.466 to 468/JP/2025 \nfu/kZkj.k o"kZ@Assessment Years : 2016-17 to 2018-19 \nAnshu Sahai (HUF) \nSP-15 Bhabha Marg Tilak Nagar, \nTilak Nagar, S.O. (Jaipur), \nJaipur \ncuke \nVs. \nACIT, \nCentral Circle-02, \nJaipur \nLFkk;h y s[kk la-@thvkb Zvkj la-@PAN/GIR No.: AAJHA9662H \nvihykFkhZ@Appellant i zR;Fkh Z@Resp…

ANSHU SAHAI (HUF), JAIPUR,JAIPUR vs. ACIT, CENTRAL CIRCLE 2, JAIPUR, JAIPUR

ITA 466/JPR/2025[2016-17]Status: DisposedITAT Jaipur03 Nov 2025AY 2016-17
For Appellant: Sh. Rajeev Sogani, CA &For Respondent: Sh. Sanjay Dhariwal, CIT-DR
Section 115BSection 132Section 133ASection 139Section 153CSection 153D

…{ "clean_text": "आयकर अपीलिय अधिकरण, जयपुर न्यायाधीन, जयपुर\nIN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR\nडा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठोड कमलेश जयंतभाई, लेखा सदस्य के समक्ष\nBEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI,\nआयकर अपील सं./ITA Nos.466 to 468/JP/2025\nनिर्धारण वर्ष /Assessment Years : 2016-17 to 2018-19\nAnshu Sahai (HUF)\nSP-15 Bhabha Marg Tilak Nagar,\nTilak Nagar, S.O. (Jaipur),\nJaipur\nबना\nVs.\nACIT,\nCentral Circle-02,\nJaipur\nस्थायी लेखा सं./PAN/GIR No.: AAJHA9662H\nआवेदक/Appellant प्रـ य__/Respondent\nनिधारितार की ओर से / Assessee b…

Vetrivel Madras v. ACIT (282 Taxmann 321) — Cited in 4 Judgments | BharatTax