Venkata Satyanarayana Rice Mill Contractors v. Commissioner of Income Tax

89 Taxmann.com 92Supreme Court of India#18395 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2019.

Judgments citing Venkata Satyanarayana Rice Mill Contractors v. Commissioner of Income Tax

DCIT Corporate Circle 2(1), Chennai vs. The India Cements Ltd., Chennai

In the result, the appeal of the Revenue in I

ITA 2416/CHNY/2019[2016-17]Status: DisposedITAT Chennai12 Dec 2019AY 2016-17

Bench: Shri George Mathan & Shri S. Jayaraman

For Respondent: Mr. Saroj Kumar, Advocate

…आयकर अपीलीय अधिकरण, ‘डी’ न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI श्री जॉजज माथन, न्याधयक सदस्य एवं श्री श्री एस. जयरामन, लेखा सदस्य के समक्ष BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER ITA Nos.2412, 2413, 2414, 2415 & 2416/Chny/2019 Assessment Years: 2011-12, 2012-13, 2014-15, 2015-16 & 2016-17 The Deputy Commissioner of Income M/s. The India Cements Limited, Tax, Corporate Circle-2(1), No.827, Dhun Building, Room No.511,5th Floor, Vs. Anna Salai, Wanaparthy Block, Chennai – 600 002. 121, Mahatma Gandhi Road, Nungambakkam, Chennai – 600 034…

DCIT Corporate Circle 2(1), Chennai vs. The India Cements Ltd., Chennai

In the result, the appeal of the Revenue in I

ITA 2415/CHNY/2019[2015-16]Status: DisposedITAT Chennai12 Dec 2019AY 2015-16

Bench: Shri George Mathan & Shri S. Jayaraman

For Respondent: Mr. Saroj Kumar, Advocate

…आयकर अपीलीय अधिकरण, ‘डी’ न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI श्री जॉजज माथन, न्याधयक सदस्य एवं श्री श्री एस. जयरामन, लेखा सदस्य के समक्ष BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER ITA Nos.2412, 2413, 2414, 2415 & 2416/Chny/2019 Assessment Years: 2011-12, 2012-13, 2014-15, 2015-16 & 2016-17 The Deputy Commissioner of Income M/s. The India Cements Limited, Tax, Corporate Circle-2(1), No.827, Dhun Building, Room No.511,5th Floor, Vs. Anna Salai, Wanaparthy Block, Chennai – 600 002. 121, Mahatma Gandhi Road, Nungambakkam, Chennai – 600 034…

DCIT Corporate Circle 2(1), Chennai vs. The India Cements Ltd., Chennai

In the result, the appeal of the Revenue in I

ITA 2414/CHNY/2019[2014-15]Status: DisposedITAT Chennai12 Dec 2019AY 2014-15

Bench: Shri George Mathan & Shri S. Jayaraman

For Respondent: Mr. Saroj Kumar, Advocate

…आयकर अपीलीय अधिकरण, ‘डी’ न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI श्री जॉजज माथन, न्याधयक सदस्य एवं श्री श्री एस. जयरामन, लेखा सदस्य के समक्ष BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER ITA Nos.2412, 2413, 2414, 2415 & 2416/Chny/2019 Assessment Years: 2011-12, 2012-13, 2014-15, 2015-16 & 2016-17 The Deputy Commissioner of Income M/s. The India Cements Limited, Tax, Corporate Circle-2(1), No.827, Dhun Building, Room No.511,5th Floor, Vs. Anna Salai, Wanaparthy Block, Chennai – 600 002. 121, Mahatma Gandhi Road, Nungambakkam, Chennai – 600 034…

DCIT Corporate Circle 2(1), Chennai vs. The India Cements Ltd., Chennai

In the result, the appeal of the Revenue in I

ITA 2413/CHNY/2019[2012-13]Status: DisposedITAT Chennai12 Dec 2019AY 2012-13

Bench: Shri George Mathan & Shri S. Jayaraman

For Respondent: Mr. Saroj Kumar, Advocate

…आयकर अपीलीय अधिकरण, ‘डी’ न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI श्री जॉजज माथन, न्याधयक सदस्य एवं श्री श्री एस. जयरामन, लेखा सदस्य के समक्ष BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER ITA Nos.2412, 2413, 2414, 2415 & 2416/Chny/2019 Assessment Years: 2011-12, 2012-13, 2014-15, 2015-16 & 2016-17 The Deputy Commissioner of Income M/s. The India Cements Limited, Tax, Corporate Circle-2(1), No.827, Dhun Building, Room No.511,5th Floor, Vs. Anna Salai, Wanaparthy Block, Chennai – 600 002. 121, Mahatma Gandhi Road, Nungambakkam, Chennai – 600 034…

DCIT Corporate Circle 2(1), Chennai vs. The India Cements Ltd., Chennai

In the result, the appeal of the Revenue in I

ITA 2412/CHNY/2019[2011-12]Status: DisposedITAT Chennai12 Dec 2019AY 2011-12

Bench: Shri George Mathan & Shri S. Jayaraman

For Respondent: Mr. Saroj Kumar, Advocate

…आयकर अपीलीय अधिकरण, ‘डी’ न्यायपीठ, चेन्नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI श्री जॉजज माथन, न्याधयक सदस्य एवं श्री श्री एस. जयरामन, लेखा सदस्य के समक्ष BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI S. JAYARAMAN, ACCOUNTANT MEMBER ITA Nos.2412, 2413, 2414, 2415 & 2416/Chny/2019 Assessment Years: 2011-12, 2012-13, 2014-15, 2015-16 & 2016-17 The Deputy Commissioner of Income M/s. The India Cements Limited, Tax, Corporate Circle-2(1), No.827, Dhun Building, Room No.511,5th Floor, Vs. Anna Salai, Wanaparthy Block, Chennai – 600 002. 121, Mahatma Gandhi Road, Nungambakkam, Chennai – 600 034…

Venkata Satyanarayana Rice Mill Contractors v. Commissioner of Income Tax (89 Taxmann.com 92) — Cited in 5 Judgments | BharatTax