Veera Exports v. ACIT

82 Taxmann.com 448High Court2017#21454 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2020.

Judgments citing Veera Exports v. ACIT

The ACIT, Circle-4(1)(2), Ahmedabad vs. M/S. Torrent Cables Limited, Ahmedabad

In the result, the appeal of the Revenue is dismissed and cross objection of the assessee is allowed

ITA 2969/AHD/2017[2014-15]Status: DisposedITAT Ahmedabad06 Mar 2020AY 2014-15
For Appellant: Shri Vartik Chokshi, A.RFor Respondent: Shri Vidhyut Trivedi, Sr. D.R
Section 143(2)Section 143(3)Section 145A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Shri Sandeep Gosain, Judicial Member And Shri Amarjit Singh, Accountant Member Assessment Year 2014-15 The ACIT, M/s. Torrent Cables Circle-4(1)(2), Ltd., Torrent House, Ahmedabad Vs Off Ashram Road, Ahmedabad-380009 PAN: AACCT5457B (Respondent) Cross Objection No. 47/Ahd/2019 (In ITA No. 2969/Ahd/2017) Assessment Year 2014-15 M/s. Torrent Cables Ltd., The ACIT, Torrent House, Off Circle-4(1)(2), Ashram Road, Vs Ahmedabad Ahmedabad-380009 (Respondent) PAN: AACCT5457B Revenue by: Shri Vidhyut Trivedi, Sr. D.R. Assessee by: Shri Vartik Ch…

Kantilal Shivlal Zaveri, Ahmedabad vs. The Dy.Commissioner of Income Tax, Circle-6(1), Ahmedabad

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 1238/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad15 Nov 2019AY 2012-13
For Appellant: Shri Sakar Sharma, A.RFor Respondent: Shri Vidhyut Trivedi, Sr. D.R
Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH Before: Shri Rajpal Yadav, Judicial Member And Shri Amarjit Singh, Accountant Member ITA Nos. 1238/Ahd/2016 & 2381/Ahd/2018 Assessment Year 2012-13 Kantilal Shivlal Zaveri The DCIT, (Kantilal Shivlal Shah Circle-6(1), HUF), 320, Choksi Vs Ahmedabad Chamber, Khokhra Circle, (Respondent) Ahmedabad-380008 PAN: AADHS3833G (Appellant) Revenue by: Shri Vidhyut Trivedi, Sr. D.R. Assessee by: Shri Sakar Sharma, A.R. Date of hearing : 17-10-2019 Date of pronouncement : 15-11-2019 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- These two assessee’s a…

Shah Kantilal Shivlal HUF, Ahmedabad vs. The ITO, Ward-6(1)(4), Ahmedabad

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 2381/AHD/2018[2012-13]Status: DisposedITAT Ahmedabad14 Nov 2019AY 2012-13
For Appellant: Shri Sakar Sharma, A.RFor Respondent: Shri Vidhyut Trivedi, Sr. D.R
Section 143(2)Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH Before: Shri Rajpal Yadav, Judicial Member And Shri Amarjit Singh, Accountant Member ITA Nos. 1238/Ahd/2016 & 2381/Ahd/2018 Assessment Year 2012-13 Kantilal Shivlal Zaveri The DCIT, (Kantilal Shivlal Shah Circle-6(1), HUF), 320, Choksi Vs Ahmedabad Chamber, Khokhra Circle, (Respondent) Ahmedabad-380008 PAN: AADHS3833G (Appellant) Revenue by: Shri Vidhyut Trivedi, Sr. D.R. Assessee by: Shri Sakar Sharma, A.R. Date of hearing : 17-10-2019 Date of pronouncement : 15-11-2019 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- These two assessee’s a…

Amar Jewellers, Thane vs. Asst CIT Cir 2, Mumbai

In the result, the appeal is allowed

ITA 5631/MUM/2016[2013-14]Status: DisposedITAT Mumbai26 Apr 2018AY 2013-14

Bench: Shri C.N. Prasad () & Shri N.K. Pradhan () Assessment Year: 2013-14 Shri Amar Jewellers Acit, Circle-2 1, Zenda Naka, Bazar Peth, Vs. Kalyan. Murbad, Dist. Thane-421402 Pan No. Aaofa7485M (Appellant) (Respondent) Assessee By : Mr. Ajay R. Singh, Ar Revenue By : Ms. Pooja Swaroop, Dr Date Of Hearing : 17/04/2018 Date Of Pronouncement: 26/04/2018

For Appellant: Mr. Ajay R. Singh, ARFor Respondent: Ms. Pooja Swaroop, DR
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I” MUMBAI BEFORE SHRI C.N. PRASAD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2013-14 Shri Amar Jewellers ACIT, Circle-2 1, Zenda Naka, Bazar Peth, Vs. Kalyan. Murbad, Dist. Thane-421402 PAN No. AAOFA7485M (Appellant) (Respondent) Assessee by : Mr. Ajay R. Singh, AR Revenue by : Ms. Pooja Swaroop, DR Date of Hearing : 17/04/2018 Date of pronouncement: 26/04/2018 ORDER PER N.K. PRADHAN, AM This is an appeal filed by the assessee. The relevant assessment year is 2013-14. The appeal is directed against the order of the Commissio…

Veera Exports v. ACIT (82 Taxmann.com 448) — Cited in 4 Judgments | BharatTax