VarshabenSanatbhai Patel Vs ITO (2015) 64 Yash Ventures Pvt. Ltd. v. ITO

103 Taxmann.com 162High Court2019#21864 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 10(38)Section 143(1)Section 147 Section 148 Section 68

Judgments citing VarshabenSanatbhai Patel Vs ITO (2015) 64 Yash Ventures Pvt. Ltd. v. ITO

Sh. Baljinder Kumar Aggarwal 171, Model Town Ludhiana, Punjab vs. Jatin Abbi the Assistant Commissioner of Income Tax Circle-1 Ludhiana, Punjab

In the result, appeal of the Assessee is partly allowed

ITA 689/CHANDI/2024[2012-2013]Status: DisposedITAT Chandigarh17 Sept 2025AY 2012-2013

Bench: Shri Rajpal Yadav & Shri Manoj Kumar Aggarwalआयकर अपील सं./ Ita No. 689/Chd/2024 िनधा"रण वष" / Assessment Year : 2012-13 बनाम Shri Baljinder Kumar Aggarwal, The Acit, 171, Model Town, Circle-1, Vs Ludhiana. Ludhiana. "थायी लेखा सं./Pan /Tan No: Bmcpk7473A अपीलाथ"/Appellant ""यथ"/Respondent िनधा"रती क" ओर से/Assessee By : Shri Sudhir Sehgal, Advocate राज"व क" ओर से/ Revenue By : Shri Manav Bansal, Cit, Dr तारीख/Date Of Hearing : 21.08.2025 उदघोषणा क" तारीख/Date Of Pronouncement : 17.09.2025

For Appellant: Shri Sudhir Sehgal, AdvocateFor Respondent: Shri Manav Bansal, CIT, DR

Section 10(38)Section 143(1)Section 148

…आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘A’ CHANDIGARH BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 689/CHD/2024 िनधा"रण वष" / Assessment Year : 2012-13 बनाम Shri Baljinder Kumar Aggarwal, The ACIT, 171, Model Town, Circle-1, VS Ludhiana. Ludhiana. "थायी लेखा सं./PAN /TAN No: BMCPK7473A अपीलाथ"/Appellant ""यथ"/Respondent िनधा"रती क" ओर से/Assessee by : Shri Sudhir Sehgal, Advocate राज"व क" ओर से/ Revenue by : Shri Manav Bansal, CIT, DR तारीख/Date of Hearing : 21.08.2025 उदघोषणा क" तारीख…

ACIT 13(3)(1), Mumbai vs. Ms Jayanti K Punjabi, Mumbai

ITA 463/MUM/2020[2010-11]Status: DisposedITAT Mumbai25 Feb 2022AY 2010-11

Bench: Shri Kuldip Singh & Shri Prashant Maharishiassessment Year: 2010-11

For Appellant: Shri Paresh Shaparia, A.RFor Respondent: Shri Satya Pinisetty, D.R

Section 1Section 132Section 132(4)Section 147Section 292

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “F”, MUMBAI BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER Assessment Year: 2010-11 ACIT- 13(3)(1), Ms. Jayanti K. Punjabi, Room No.229/219, 6 Bhooshan Apartments, 2nd Floor, 15 Ramkrishna Mission Vs. Aayakar Bhavan, Marg, M.K. Road, Khar (West), Mumbai - 400020 Mumbai – 400 052 PAN: AGGPP4222K (Appellant) (Respondent) CO No.139/M/2021 (Arising out of ITA No.463/M/2020) Assessment Year: 2010-11 Ms. Jayanti K. Punjabi, DCIT- 13(3)(2) [earlier 6 Bhooshan Apartments, DCIT -13(3)(1)], 15 Ramkrishna Mission Aayakar Bhavan,…

Yash Ventures Pvt Ltd., Mumbai vs. ITO 13 (3)(1), Mumbai

In the result, the appeal of the assesse is allowed

ITA 6864/MUM/2019[2011-12]Status: DisposedITAT Mumbai29 Oct 2021AY 2011-12

Bench: Shri Rajesh Kumar & Shri Pavan Kumar Gadaleassessment Year: 2011-12

For Appellant: Shri Vishnu Agarwal, A.RFor Respondent: Shri T. S. Khalsa, D.R

Section 132(1)Section 132(4)Section 143(3)Section 147Section 148Section 148(2)Section 250Section 68Section 6A

…ITA No.6864/M/2019 Yash Ventures Pvt. Ltd. vs. ITO IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER Assessment Year: 2011-12 Yash Ventures Pvt. Ltd. ITO-13(3)(1), 8, Abhishek Premises CHS Aayakar Bhavan, Ltd., C-5, Dalia Industrial Mumbai - 400020 Vs. Estate, Off. Link Road, Andheri (W), Mumbai-400 053 PAN: AAACY 3306 N (Appellant) (Respondent) Present for: Assessee by : Shri Vishnu Agarwal, A.R. Revenue by : Shri T. S. Khalsa, D.R. Date of Hearing : 09.08.2021 Date of Pronouncement : 29.10.2021 O R D E R…