Vardhman Polytex Ltd. v. CIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2022 to 2023.

Judgments citing Vardhman Polytex Ltd. v. CIT

Guru Nanak Milk Products, Ferozepur vs. Deputy Commissioner of Income Tax Central Circle-1, Jalandhar

In the result, the appeal of the assessee bearing ITA No

ITA 132/ASR/2022[2016-17]Status: DisposedITAT Amritsar09 Nov 2023AY 2016-17

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjee

Section 132Section 133Section 143(1)Section 143(3)Section 153BSection 153CSection 250(6)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 132/Asr/2022 Assessment Year: 2016-17 Guru Nanak Milk Products, vill. Vs. DCIT, Central Circle-1, Mallanwala, Ferozepur Cantt. Jalandhar. [PAN:-AABFG1005G] (Appellant) (Respondent) Appellant by None (Written submission) Sh.Ravinder Mittal, Sr. DR. Respondent by Date of Hearing 03.11.2023 09.11.2023 Date of Pronouncement ORDER Per: Anikesh Banerjee, JM: The instant appeal of the assessee was filed against the order of the ld. Commissioner of Income (App…

Dy. Commissioner of Income Tax, Circle-2(1), Hyderabad vs. Jath Wind Energy Private Limited, Hyderabad

In the result, the appeal filed by the revenue is dismissed

ITA 1321/HYD/2019[2016-17]Status: DisposedITAT Hyderabad18 Oct 2022AY 2016-17

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Charyassessment Year: 2016-17 Dcit,Circle-2(1) Vs. Jath Wind Energy Private Room No.514 Limited 5Th Floor 8-2-684/A, Nsl Icon, Signature Towers 4Th Floor, Road No.12, Kondapur-500 084 Banjara Hills Hyderabad-500 034

For Appellant: Shri Aliasager RampurawalaFor Respondent: Shri Kumar Aditya, Sr.AR

Section 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘B’ Bench, Hyderabad Before Shri Rama Kanta Panda, Accountant Member AND Shri K.Narasimha Chary, Judicial Member Assessment Year: 2016-17 DCIT,Circle-2(1) Vs. Jath Wind Energy Private Room No.514 Limited 5th Floor 8-2-684/A, NSL Icon, Signature Towers 4th Floor, Road No.12, Kondapur-500 084 Banjara Hills Hyderabad-500 034 PAN : AADCJ1913D (Appellant) (Respondent) Assessee by: Shri Aliasager Rampurawala, CA and Shri Pratik Shah,CA Revenue by: Shri Kumar Aditya, Sr.AR Date of hearing: 13.10.2022 Date of pronouncement: 18.10.2022 O R D E R Per Shri Rama Kanta Panda…

Royal Orchid Hotels Ltd, Bengaluru vs. Assisstant Commissioner of Income Tax, Circle-5(1)(1), Bengaluru

In the result, this ground is allowed

ITA 793/BANG/2018[2011-12]Status: DisposedITAT Bangalore20 Sept 2022AY 2011-12

Bench: Shri George George K. & Shri Laxmi Prasad Sahuassessment Year : 2011-12

For Appellant: Shri R.B Krishna, AdvocateFor Respondent: Shri Sankar Ganesh, JCIT (DR)

Section 14ASection 194HSection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K. JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment year : 2011-12 Royal Orchid Hotels Ltd., Vs. The Asst. Commissioner of Income No.1, Golf Avenue, Adjoining KGA Tax, Golf Course, Kodihalli, Circle-5(1)(1), Old Airport Road, Bengaluru. Bangalore-560 008. PAN – AABCR 0111 M APPELLANT RESPONDENT Assessment year : 2011-12 The Asst. Commissioner of Income Vs. Royal Orchid Hotels Ltd., Tax, No.1, Golf Avenue, Adjoining KGA Circle-5(1)(1), Golf Course, Kodihalli, Old Airport Road, Bengaluru. Bangalore-560…