VARDHMAN INDUSTRIES LTD. v. DEPUTY COMMISSIONER OF INCOME TAX IN THE ITAT CHANDIGARH

181 TTJ 17Income Tax Appellate Tribunal2016#19606 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 357,271 Indian tax judgments — from 2021 to 2023.

Issues it is cited on

Judgments citing VARDHMAN INDUSTRIES LTD. v. DEPUTY COMMISSIONER OF INCOME TAX IN THE ITAT CHANDIGARH

VARDHMAN INDUSTRIES LTD. v. DEPUTY COMMISSIONER OF INCOME TAX IN THE ITAT CHANDIGARH (181 TTJ 17) — Cited in 4 Judgments | BharatTax