Vaijayantabai Baburao Patil v. Shantaram Baburao Patil

122 Taxmann 114Supreme Court of India2002#1784 most cited
63

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2019 to 2026.

Sections most often in play

Section 249(3)Section 249(2)Section 200ASection 5Section 5 of the Limitation ActSection 143(1)Section 148Section 234E

Issues it is cited on

section 243esection 243section 249(2)section 200a(1)(c)section 200a(1)section 249(3)section 206csection 206section 264delay in filing appealsection 200asection 249

Judgments citing Vaijayantabai Baburao Patil v. Shantaram Baburao Patil

Krishi Utpadan Mandi Samiti, Rura, Kanpur Dehat vs. CPC, Bangalore ITO (Exemption), Kanpur

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 101/LKW/2024[2013-14]Status: DisposedITAT Lucknow13 Jan 2026AY 2013-14

Bench: SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

For Appellant: Ms. Shweta Mittal, C.AFor Respondent: Sh. R.R.N. Shukla, Addl CIT DR
Section 10Section 143(1)Section 249(2)(c)Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘B’ BENCH, LUCKNOW BEFORE SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER A.Y. 2013-14 Krishi Utpadan Mandi Samiti, Rura, vs. CPC, Bangalore ITO Kanpur Dehat (Exemption), Kanpur PAN: AAAAK5660K (Appellant) (Respondent) Assessee by: Ms. Shweta Mittal, C.A. Revenue by: Sh. R.R.N. Shukla, Addl CIT DR Date of hearing: 28.10.2025 Date of pronouncement: 13.01.2026 O R D E R PER NIKHIL CHOUDHARY, A.M.: This is an appeal filed by the assessee against the order of the ld. Addl/JCIT(A), Jodhpur passed under section 250 of the Income Tax Act, 1961…

Hitech Flyash India Private Limited, Tuticorin vs. Assistant Commissioner, Tirunelveli

In the result, appeal filed by the assessee is dismissed

ITA 3105/CHNY/2025[2016-2017]Status: DisposedITAT Chennai18 Dec 2025AY 2016-2017

Bench: Shri Manu Kumar Giri & Shri S.R.Raghunathaआयकरअपीलसं./Ita No.3105/Chny/2025 "नधा"रणवष"/Assessment Year: 2016-17 V. Hitech Fly Ash India Pvt Ltd., Acit, 2/101-5, Thiruchendur Road, Income Tax Office Muthiahpuram Tuticorn, Tirunelveli, Nellai City Centre Tuticorin-628005, Tiruchendup. Road Tamil Nadu Rahmath Nagar, Tirunelveli-627011 [Pan: Aabch 7093 J] (अपीलाथ"/Appellant) (" यथ"/Respondent)

…आयकर अपील"य अ"धकरण, ’डी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH: CHENNAI "ीमनुकुमारिग"र, "ाियकसद" एवं "ीएस. आर. रघुनाथा, लेखासद"केसम" BEFORE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRI S.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.3105/Chny/2025 "नधा"रणवष"/Assessment Year: 2016-17 v. HITECH FLY ASH INDIA PVT LTD., ACIT, 2/101-5, Thiruchendur Road, Income Tax Office Muthiahpuram Tuticorn, Tirunelveli, Nellai City Centre Tuticorin-628005, Tiruchendup. Road Tamil Nadu Rahmath Nagar, Tirunelveli-627011 [PAN: AABCH 7093 J] (अपीलाथ"/Appellant) (" यथ"/Respondent) : अपीलाथ" क! ओर से/ A…

Primary Health Centre Kunnamangalam, Kozhikode vs. ITO, Ward TDS, Kozhikode

In the result, appeals filed by the assessee are dismissed

ITA 764/COCH/2025[2014-15]Status: DisposedITAT Cochin07 Nov 2025AY 2014-15

Bench: Shri Inturi Rama Rao, Am & Shri Manu Kumar Giri, Jm

For Appellant: Shri Richard Mathews, CAFor Respondent: Smt. Leena Lal, Sr. D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI MANU KUMAR GIRI, JM ITA Nos. 761 to 764/Coch/2025 Assessment Year: 2014-15 Primay Health Centre .......... Appellant Kunnamangalam Kozhikode 673571 [PAN: CHNPO2774C] vs. The Income Tax Officer (TDS), Kozhikode ......... Respondent Assessee by: Shri Richard Mathews, CA Revenue by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 06.11.2025 Date of Pronouncement: 07.11.2025 O R D E R PER MANU KUMAR GIRI, JM: These four appeals by the assessee are filed against the order of the Commissioner of Income Tax, Appeal, National Faceless A…

Primary Health Centre Kunnamanagalam Kozhikode, Kozhikode vs. ITO, Ward TDS, Kozhikode

In the result, appeals filed by the assessee are dismissed

ITA 763/COCH/2025[2014-15]Status: DisposedITAT Cochin07 Nov 2025AY 2014-15

Bench: Shri Inturi Rama Rao, Am & Shri Manu Kumar Giri, Jm

For Appellant: Shri Richard Mathews, CAFor Respondent: Smt. Leena Lal, Sr. D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI MANU KUMAR GIRI, JM ITA Nos. 761 to 764/Coch/2025 Assessment Year: 2014-15 Primay Health Centre .......... Appellant Kunnamangalam Kozhikode 673571 [PAN: CHNPO2774C] vs. The Income Tax Officer (TDS), Kozhikode ......... Respondent Assessee by: Shri Richard Mathews, CA Revenue by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 06.11.2025 Date of Pronouncement: 07.11.2025 O R D E R PER MANU KUMAR GIRI, JM: These four appeals by the assessee are filed against the order of the Commissioner of Income Tax, Appeal, National Faceless A…

Primary Health Centre Kunnamangalam Kozhikode, Kozhikode vs. ITO, Ward TDS, Kozhikode

In the result, appeals filed by the assessee are dismissed

ITA 762/COCH/2025[2014-15]Status: DisposedITAT Cochin07 Nov 2025AY 2014-15

Bench: Shri Inturi Rama Rao, Am & Shri Manu Kumar Giri, Jm

For Appellant: Shri Richard Mathews, CAFor Respondent: Smt. Leena Lal, Sr. D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI MANU KUMAR GIRI, JM ITA Nos. 761 to 764/Coch/2025 Assessment Year: 2014-15 Primay Health Centre .......... Appellant Kunnamangalam Kozhikode 673571 [PAN: CHNPO2774C] vs. The Income Tax Officer (TDS), Kozhikode ......... Respondent Assessee by: Shri Richard Mathews, CA Revenue by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 06.11.2025 Date of Pronouncement: 07.11.2025 O R D E R PER MANU KUMAR GIRI, JM: These four appeals by the assessee are filed against the order of the Commissioner of Income Tax, Appeal, National Faceless A…

Primary Health Centre Kunnamangalam, Kozhikode vs. ITO, Ward TDS, Kozhikode

In the result, appeals filed by the assessee are dismissed

ITA 761/COCH/2025[2014-15]Status: DisposedITAT Cochin07 Nov 2025AY 2014-15

Bench: Shri Inturi Rama Rao, Am & Shri Manu Kumar Giri, Jm

For Appellant: Shri Richard Mathews, CAFor Respondent: Smt. Leena Lal, Sr. D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI MANU KUMAR GIRI, JM ITA Nos. 761 to 764/Coch/2025 Assessment Year: 2014-15 Primay Health Centre .......... Appellant Kunnamangalam Kozhikode 673571 [PAN: CHNPO2774C] vs. The Income Tax Officer (TDS), Kozhikode ......... Respondent Assessee by: Shri Richard Mathews, CA Revenue by: Smt. Leena Lal, Sr. D.R. Date of Hearing: 06.11.2025 Date of Pronouncement: 07.11.2025 O R D E R PER MANU KUMAR GIRI, JM: These four appeals by the assessee are filed against the order of the Commissioner of Income Tax, Appeal, National Faceless A…

Anupam Sharma, Jaipur vs. ITO Ward 1(3), Jaipur

In the result, the appeal of the assessee is dismissed

ITA 765/JPR/2025[2016-17]Status: DisposedITAT Jaipur13 Oct 2025AY 2016-17

Bench: Dr. S. Seethalakshmi & Shri Gagan Goyalanupam Sharma, Flat No. 1-994 Block No. B-24, Rangoli Garden Near Vaishali Nagar, Jaipur 302 021 Pan No.: Awpps 0767D ...... Appellant

For Appellant: Mr. Ashish Khandelwal, CA, Ld. ARFor Respondent: Mr. Dharam Singh Meena, JCIT- Ld. DR
Section 143(3)Section 250Section 5

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “B”, JAIPUR BEFORE Dr. S. SEETHALAKSHMI, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Anupam Sharma, Flat No. 1-994 Block No. B-24, Rangoli Garden near Vaishali Nagar, Jaipur 302 021 PAN No.: AWPPS 0767D ...... Appellant Vs. Income Tax Officer, Ward 1(3), Jaipur …...Respondent Appellant by : Mr. Ashish Khandelwal, CA, Ld. AR Respondent by : Mr. Dharam Singh Meena, JCIT- Ld. DR Date of hearing : 12/08/2025 Date of pronouncement : 13/10/2025 O R D E R PER GAGAN GOYAL, A.M: This appeal by assessee is directed against the order of Addl./JCIT (A), Au…

Heena G Jain, Chennai vs. ACIT/DCIT, Chennai

In the result, appeal filed by the assessee is dismissed

ITA 2058/CHNY/2025[2016-17]Status: DisposedITAT Chennai06 Oct 2025AY 2016-17

Bench: Hon’Ble Shri Manu Kumar Giri & Shri Hon’Ble S.R. Raghunathaआयकर अपील सं./ Ita No.2058/Chny/2025 िनधा7रण वष7 /Assessment Year: 2016-17

For Appellant: Shri Shrey Kumar M. Jain, C.A GHFor Respondent: Ms. R. Anitha, Addl. CIT
Section 143(1)

…आयकर अपीलीय अिधकरण ‘सी’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI माननीय "ी मनु कुमार िग"र, "ाियक सद एवं माननीय एस. आर. रघुनाथा, लेखा सद के सम( BEFORE HON’BLE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRI HON’BLE S.R. RAGHUNATHA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.2058/Chny/2025 िनधा7रण वष7 /Assessment Year: 2016-17 Heena G Jain, The Asst. Commissioner of 14, G.N. Chetty Road, Vs. Income Tax., T.Nagar, Chennai-600 017. Central Circle-1(1), PAN: ABQPJ 5082J Chennai. (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथE की ओर से/ Appellant by : Shri Shrey Kumar M. Jain, C.A GHथE की ओर…

Shri Dev Narayan Mandir Trustjodhpuriya, Tonk vs. CIT Exemption, Jaipur

In the result, the appeal of the assessee is dismissed with above directions

ITA 773/JPR/2025[2023-24]Status: DisposedITAT Jaipur15 Sept 2025AY 2023-24

Bench: Dr. S. Seethalakshmi & Shri Gagan Goyalshri Dev Narayan Mandir Trust Jodhpuriya, Mewai Tonk, Tonk 304 021 Pan No. Aaqts 0979J ...... Appellant

For Appellant: Mr. Anoop Bhatia, CA, Ld. ARFor Respondent: Mrs. Alka Gautam, CIT, Ld. DR
Section 12A

…IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR BENCH “B”, JAIPUR BEFORE Dr. S. SEETHALAKSHMI, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Shri Dev Narayan Mandir Trust Jodhpuriya, Mewai Tonk, Tonk 304 021 PAN No. AAQTS 0979J ...... Appellant Vs. CIT (E), Jaipur, Jaipur …...Respondent Appellant by : Mr. Anoop Bhatia, CA, Ld. AR Respondent by : Mrs. Alka Gautam, CIT, Ld. DR Date of hearing : 07/08/2025 Date of pronouncement : 15/09/2025 O R D E R PER GAGAN GOYAL, A.M: This appeal by the assessee is directed against the order of the Ld. CIT(E), Jaipur dated 22.09.2023 passed u/s. 12AB of the Income…

S.S. Rangasamy Raja, Rajapalayam vs. ITO, TDS Ward, Chennai

In the result, both the appeals filed by the assessee are dismissed

ITA 1744/CHNY/2025[2014-15]Status: DisposedITAT Chennai03 Sept 2025AY 2014-15

Bench: Hon’Ble Shri Manu Kumar Giri & Shri Hon’Ble Amitabh Shuklaआयकर अपील सं./ Ita Nos.1743 & 1744/Chny/2025 िनधा>रण वष> /Assessment Years: 2013-14 & 2014-15

For Appellant: Shri Girish Kumar, AdvocateFor Respondent: Ms. R. Anitha, Addl. CIT
Section 200A

…आयकर अपीलीय अिधकरण ‘सी’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI माननीय "ी मनु कुमार िग"र, "ाियक सद एवं माननीय अिमताभ शु'ा, लेखा सद के सम) BEFORE HON’BLE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRI HON’BLE AMITABH SHUKLA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.1743 & 1744/Chny/2025 िनधा>रण वष> /Assessment Years: 2013-14 & 2014-15 S.S. Rangasamy Raja, The Income Tax Officer, 124, Madasam Koil Street, Vs. TDS Ward, Rajapalaam – 626 117. Chennai. [TAN: CHES21695C] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथI की ओर से/ Appellant by : Shri Girish Kumar, Advocate KLथI की ओर से /Re…

S. S. Rangasamy Raja, Rajapalayam vs. ITO, TDS Ward, Chennai

In the result, both the appeals filed by the assessee are dismissed

ITA 1743/CHNY/2025[2013-14]Status: DisposedITAT Chennai03 Sept 2025AY 2013-14

Bench: Hon’Ble Shri Manu Kumar Giri & Shri Hon’Ble Amitabh Shuklaआयकर अपील सं./ Ita Nos.1743 & 1744/Chny/2025 िनधा>रण वष> /Assessment Years: 2013-14 & 2014-15

For Appellant: Shri Girish Kumar, AdvocateFor Respondent: Ms. R. Anitha, Addl. CIT
Section 200A

…आयकर अपीलीय अिधकरण ‘सी’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI माननीय "ी मनु कुमार िग"र, "ाियक सद एवं माननीय अिमताभ शु'ा, लेखा सद के सम) BEFORE HON’BLE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRI HON’BLE AMITABH SHUKLA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos.1743 & 1744/Chny/2025 िनधा>रण वष> /Assessment Years: 2013-14 & 2014-15 S.S. Rangasamy Raja, The Income Tax Officer, 124, Madasam Koil Street, Vs. TDS Ward, Rajapalaam – 626 117. Chennai. [TAN: CHES21695C] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथI की ओर से/ Appellant by : Shri Girish Kumar, Advocate KLथI की ओर से /Re…

Sunita Sandeep Desai, Na vs. Arivs.the Income Tax Officer Ward-5, Navsari

In the result, appeal of the assessee is allowed for statistical purpose

ITA 1285/SRT/2024[2011-12]Status: DisposedITAT Surat22 Aug 2025AY 2011-12

Bench: Ms Suchitra Raghunath Kamble & Shri Bijayananda Prusethआयकर अपील सं./Ita No.1285/Srt/2024 Assessment Year: (2011-12) (Hybrid Hearing) Sunita Sandeep Desai, Vs. Ito, 212, Shrushti Complex, Opp – Ward – 5, Convent High School, Gandevi Navsari Road Lunsikui, Navsari - 396445 "थायीलेखासं./जीआइआरसं./Pan/Gir No: Afvpd1309P (Appellant) (Respondent) Appellant By Shri Chetan Agrawal, Ar Respondent By Shri Ajay Uke, Sr. Dr Date Of Hearing 16/07/2025 Date Of Pronouncement 22/08/2025

Section 147Section 148Section 249(2)Section 249(3)Section 250

…IN THE INCOME-TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE MS SUCHITRA RAGHUNATH KAMBLE, JUDICIAL MEMBER & SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.1285/SRT/2024 Assessment Year: (2011-12) (Hybrid hearing) Sunita Sandeep Desai, Vs. ITO, 212, Shrushti Complex, Opp – Ward – 5, Convent High School, Gandevi Navsari Road Lunsikui, Navsari - 396445 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AFVPD1309P (Appellant) (Respondent) Appellant by Shri Chetan Agrawal, AR Respondent by Shri Ajay Uke, Sr. DR Date of Hearing 16/07/2025 Date of Pronouncement 22/08/2025 आदेश / O R D E R PER BIJAYANANDA PRUSETH,…

Shri Siddhachakra Vardhman Tap Jain Ayambilkhata, Mumbai vs. Income Tax CPC, Centralized, Mumbai

In the result, both the appeals of the assessee are allowed for In the result, both the appeals of the assessee are allowed for In the result, both the appeals of the assessee are allowed for stati...

ITA 3153/MUM/2025[2022-23]Status: DisposedITAT Mumbai30 Jul 2025AY 2022-23

Bench: Shri Om Prakash Kant () & Shri Rahul Chaudhary ()

For Respondent: Mr. Rajesh Sanghvi

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H (SMC)” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAHUL CHAUDHARY (JUDICIAL MEMBER) ITA Nos. 3152 & 3153/MUM/2025 Assessment Years: 2021-22 & 2022-23 Shri Siddhachakra Vardhman Tap Income-tax CPC Jurisdictional Jain Ayambilkhata, Officer:Exem. Ward 2(3), Vs. 1, Javle Bhavan, Bhavani Shankar MTNL Tel Ex. Building, Cumballa Road, Dadar (West)-400025. Hill, Mumbai-400026. PAN NO. AAAAS 1983 P Appellant Respondent : Mr. Rajesh Sanghvi Assessee by Revenue by : Mr. Pravin Salunkhe, Sr. DR Date of Hearing : 24/07/2025 : 30/07/2025 Date of pron…

Shri Siddhachakra Vardhman Tap Jain Ayambilkhata, Mumbai vs. ITO Centrlized Processing Centre, Mumbai

In the result, both the appeals of the assessee are allowed for In the result, both the appeals of the assessee are allowed for In the result, both the appeals of the assessee are allowed for stati...

ITA 3152/MUM/2025[2021-22]Status: DisposedITAT Mumbai30 Jul 2025AY 2021-22

Bench: Shri Om Prakash Kant () & Shri Rahul Chaudhary ()

For Respondent: Mr. Rajesh Sanghvi

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “H (SMC)” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND SHRI RAHUL CHAUDHARY (JUDICIAL MEMBER) ITA Nos. 3152 & 3153/MUM/2025 Assessment Years: 2021-22 & 2022-23 Shri Siddhachakra Vardhman Tap Income-tax CPC Jurisdictional Jain Ayambilkhata, Officer:Exem. Ward 2(3), Vs. 1, Javle Bhavan, Bhavani Shankar MTNL Tel Ex. Building, Cumballa Road, Dadar (West)-400025. Hill, Mumbai-400026. PAN NO. AAAAS 1983 P Appellant Respondent : Mr. Rajesh Sanghvi Assessee by Revenue by : Mr. Pravin Salunkhe, Sr. DR Date of Hearing : 24/07/2025 : 30/07/2025 Date of pron…

Sri Sai Baba Sansthan, Bhilai, Durg vs. Income Tax Officer, Exemption-2, Raipur

In the result, appeal of the assessee is allowed for statistical purposes

ITA 249/RPR/2025[2015-16]Status: DisposedITAT Raipur02 Jun 2025AY 2015-16

Bench: Shri Partha Sarathi Chaudhuryआयकर अपील सं./Ita No.249/Rpr/2025 "नधा"रण वष" /Assessment Year : 2015-16 Sri Sai Baba Sansthan Sai Mandir, Avenue-B, Civic Center, Sector-6, Bhilai-490 006 (C.G.) Pan: Aadts8938G .......अपीलाथ" / Appellant बनाम / V/S. The Income Tax Officer Exemption-Ii, Raipur (C.G.) ……""यथ" / Respondent

For Appellant: Shri S.R. Rao, AdvocateFor Respondent: Dr. Priyanka Patel, Sr. DR
Section 139Section 143(2)Section 249(3)Section 5

…आयकर अपील"य अ"धकरण "यायपीठ “एक-सद"य” मामला रायपुर म" IN THE INCOME TAX APPELLATE TRIBUNAL RAIPUR BENCH “SMC”, RAIPUR "ी पाथ" सारथी चौधर", "या"यक सद"य के सम" BEFORE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER आयकर अपील सं./ITA No.249/RPR/2025 "नधा"रण वष" /Assessment Year : 2015-16 Sri Sai Baba Sansthan Sai Mandir, Avenue-B, Civic Center, Sector-6, Bhilai-490 006 (C.G.) PAN: AADTS8938G .......अपीलाथ" / Appellant बनाम / V/s. The Income Tax Officer Exemption-II, Raipur (C.G.) ……""यथ" / Respondent Assessee by : Shri S.R. Rao, Advocate Revenue by : Dr. Priyanka Patel, Sr. DR सुनवाई क" तार"ख / Date of Hearing : 0…

Jamuna Devi Naresh Chandra Mahavidyalaya, Jalaun vs. ITO-TDS, Kanpur

In the result, the appeal of the assessee is allowed for statistical purposes

ITA 464/LKW/2024[2013-14]Status: DisposedITAT Lucknow21 May 2025AY 2013-14

Bench: SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

For Appellant: NoneFor Respondent: Sh. Sanjeev Krishna Sharma, DR
Section 200ASection 220(2)Section 234E

…IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘A’ BENCH, LUCKNOW BEFORE SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY, ACCOUNTANT MEMBER A.Y. 2013-14 Jamuna Devi Naresh Chandra vs. The ITO-TDS, Mahavidyalaya, 44, Orai, Kanpur Matapurwa, Jalaun-285001 PAN:KNPJO1461F (Appellant) (Respondent) Assessee by: None Revenue by: Sh. Sanjeev Krishna Sharma, DR Date of hearing: 05.05.2025 Date of pronouncement: 21.05.2025 O R D E R PER NIKHIL CHOUDHARY, A.M.: This is an appeal filed against the orders of the ld. CIT(A), NFAC, dismissing the belated appeal of the assessee on the grounds that there was…

Strongbuilt Constructions Pvt Ltd, Mumbai vs. OSD TDS Cir ITO TDS WD 2(2)(4), Mumbai

In the result, the both the appeals of the assessee are allowed

ITA 6621/MUM/2024[2017-18]Status: DisposedITAT Mumbai13 Feb 2025AY 2017-18

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal ()

For Appellant: Ms. Dinkle HariyaFor Respondent: 11/02/2025

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND MS. KAVITHA RAJAGOPAL (JUDICIAL MEMBER) ITA Nos. 6620 & 6621/MUM/2024 Assessment Years: 2015-16 & 2017-18 Strongbuilt Constructions Pvt. ITO-TDS-Ward 2(2)(4), Ltd., Room No. 321, Cumballa Hill Vs. A-101, Aster Tower, Vasant Valley MTNL Building, Pedder Road, II, Film City Road Malad East, Mumbai-400026. Mumbai-400097. PAN NO. AAUCS 9521 M Appellant Respondent Assessee by : Ms. Dinkle Hariya : Mr. Prashant Barate, Sr. DR Revenue by : 11/02/2025 Date of Hearing : 13/02/2025 Date of pronouncement ORDE…

Strongbuild Constructions Pvt Ltd, Mumbai vs. OSD TDS Cir ITO TDS WD 2(2)(4), Mumbai

In the result, the both the appeals of the assessee are allowed

ITA 6620/MUM/2024[2015-16]Status: DisposedITAT Mumbai13 Feb 2025AY 2015-16

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal ()

For Appellant: Ms. Dinkle HariyaFor Respondent: 11/02/2025

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND MS. KAVITHA RAJAGOPAL (JUDICIAL MEMBER) ITA Nos. 6620 & 6621/MUM/2024 Assessment Years: 2015-16 & 2017-18 Strongbuilt Constructions Pvt. ITO-TDS-Ward 2(2)(4), Ltd., Room No. 321, Cumballa Hill Vs. A-101, Aster Tower, Vasant Valley MTNL Building, Pedder Road, II, Film City Road Malad East, Mumbai-400026. Mumbai-400097. PAN NO. AAUCS 9521 M Appellant Respondent Assessee by : Ms. Dinkle Hariya : Mr. Prashant Barate, Sr. DR Revenue by : 11/02/2025 Date of Hearing : 13/02/2025 Date of pronouncement ORDE…

Krishi Utpadan Mandi Samiti, Rura, Kanpur Dehat vs. CPC, Bangalore ITO (Exemption), Kanpur

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 102/LKW/2024[2016-17]Status: DisposedITAT Lucknow26 Dec 2024AY 2016-17

Bench: Shri Anadee Nath Misshra

Section 11Section 143(1)Section 249(3)Section 5

…I.T.A. No.102/Lkw/2024 Assessment Year:2016-17 1 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH ‘SMC’, LUCKNOW BEFORE SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER I.T.A. No.102/Lkw/2024 Assessment Year:2016-17 Krisi Utpadan Mandi Samiti, Vs. Income Tax Officer (Exemptions), Rura, Rura, Kanpur. Kanpur Dehat. PAN:AAAAK5660K (Appellant) (Respondent) Appellant by Ms. Sweta Mittal, C.A. Respondent by Shri Sunil Kumar Rajwanshi, Addl. CIT (D.R.) O R D E R (A) In this case assessee’s appeal against intimation dated 23/01/2018 issued u/s 143(1) of the I. T. Act was dismissed by learned CIT(A) vide impugned app…

Rajendra Kumar Tripathi, Delhi vs. ITO Ward 56(3) Delhi, Delhi

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 1674/DEL/2024[2019-20]Status: DisposedITAT Delhi14 Aug 2024AY 2019-20

Bench: Sh. S. Rifaur Rahman & Sh. Sudhir Kumarassessment Year: 2019-20 Rajendra Kumar Tripathi Vs. Ito 341, Heritage Tower, Sawan Ward- 56 (3) Cghs Ltd. Plot No.1, Delhi Sector-3, Dwarka, Delhi-110078 Pan No.Abppt7714C (Appellant) (Respondent) Appellant By Sh. Dishant Sethi, Advocate Sh. Shyam Sunder, Advocate Respondent By Ms. Raja Rajeshwari, Sr. Dr. Date Of Hearing: 08/08/2024 Date Of Pronouncement: 14/08/2024 Order Per Sudhir Kumar, Jm: This Appeal By The Assessee Is Directed Against The Order Of The Cit(Appeals)/National Faceless Appeal Centre, Delhi [Hereinafter Referred To As “Nfac”] Vide Order Dated 12.02.2024 Pertaining To A.Y. 2019-20 & Arises Out Of The Assessment Order Dated 23.12.2019 Under Section 144/148 Of The Income Tax Act 1961 [Hereinafter Referred As ‘The Act’].

Section 143Section 144Section 249(3)Section 5

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘F’, NEW DELHI BEFORE SH. S. RIFAUR RAHMAN, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR, JUDICIAL MEMBER Assessment Year: 2019-20 Rajendra Kumar Tripathi Vs. ITO 341, Heritage Tower, Sawan Ward- 56 (3) CGHS Ltd. Plot No.1, Delhi Sector-3, Dwarka, Delhi-110078 PAN no.ABPPT7714C (APPELLANT) (RESPONDENT) Appellant by Sh. Dishant Sethi, Advocate Sh. Shyam Sunder, Advocate Respondent by Ms. Raja Rajeshwari, Sr. DR. Date of hearing: 08/08/2024 Date of Pronouncement: 14/08/2024 ORDER PER SUDHIR KUMAR, JM: This appeal by the assessee is directed against the order of the…