UPSC v. Hirnyalal Dev & Ors.

M/s.Shriram Chits Private Limited vs. Deputy Commissioner of income tax

Bench: P.SAM KOSHY,N.TUKARAMJI

The Principal Commissioner of Income Tax vs. Chelannur Service Co-Operative Bank Ltd

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI,HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

…IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS & THE HONOURABLE MR.JUSTICE K. BABU WEDNESDAY, THE 9TH DAY OF JUNE 2021 / 19TH JYAISHTA, 1943 OP (CAT) NO. 285 OF 2019 AGAINST THE ORDER IN OA NO.180/00119/2017 DATED 08.03.2019 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH PETITIONER/RESPONDENT NO.4 IN O.A: THE UNION PUBLIC SERVICE COMMISSION REPRESENTED BY THE SECRETARY, DHOLPUR HOUSE, SHAJAHAN ROAD, NEW DELHI-110069 BY ADV THOMAS MATHEW NELLIMOOTTIL RESPONDENTS/APPLICANT & RESPONDENTS 1 TO 3, 5 & 6 IN O.A: 1 A.DHANARAJ S/O. V.M.ARUNACHALAM (LATE), ADDITIONAL…

Pallippuram Village Sesrvice Co-Operative Bank Limited vs. The Income Tax Officer (Intelligence)

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE AMIT RAWAL

…IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS & THE HONOURABLE MR.JUSTICE K. BABU WEDNESDAY, THE 9TH DAY OF JUNE 2021 / 19TH JYAISHTA, 1943 OP (CAT) NO. 285 OF 2019 AGAINST THE ORDER IN OA NO.180/00119/2017 DATED 08.03.2019 OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH PETITIONER/RESPONDENT NO.4 IN O.A: THE UNION PUBLIC SERVICE COMMISSION REPRESENTED BY THE SECRETARY, DHOLPUR HOUSE, SHAJAHAN ROAD, NEW DELHI-110069 BY ADV THOMAS MATHEW NELLIMOOTTIL RESPONDENTS/APPLICANT & RESPONDENTS 1 TO 3, 5 & 6 IN O.A: 1 A.DHANARAJ S/O. V.M.ARUNACHALAM (LATE), ADDITIONAL…