UOI v. Baba Banda Singh Bahadur Education Trust

454 ITR 273Supreme Court of India2023#25041 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

section 10(20a)section 10(46)section 11(6)advancement of general public utilitysection 11(4a)section 10(23c)(vi)corpus fundsection 11(1)(a)proviso to section 2(15)section 11(1)eligible businesssection 10(23c)

Judgments citing UOI v. Baba Banda Singh Bahadur Education Trust

Infoparks Kerala, Cochin vs. The ACIT, Cochin

In the result, the assessee’s appeals are partly allowed

ITA 77/COCH/2015[2011-12]Status: DisposedITAT Cochin11 Aug 2023AY 2011-12

Bench: Shri Sanjay Arora, Am & Shri Aby T. Varkey, Jm

For Appellant: Sri. Rajakannan, AdvocateFor Respondent: Smt. J.M. Jamuna Devi, Sr.AR
Section 11Section 11(1)Section 12ASection 143(3)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Sanjay Arora, AM & Shri Aby T. Varkey, JM ITA No.75/Coch/2015: Asst.Year:2009-2010 ITA No.76/Coch/2015: Asst.Year:2010-2011 ITA No.77/Coch/2015: Asst.Year:2011-2012 Infoparks Kerala The Joint Director of Athulya, Kusumagiri PO Income-tax (OSD) vs. Kakkanad PO (Exemptions) Range-4 Kochi – 682030 Kochi. [PAN:AAAAI1094D] (Appellant) (Respondent) Appellant by: Sri. Rajakannan, Advocate Respondent by: Smt. J.M. Jamuna Devi, Sr.AR Date of Date of Hearing: 15.5.2023 Pronouncement: 11.8.2023 O R D E R Per Sanjay Arora, AM: This is a set of three Appe…

Infoparks Kerala, Trivandrum vs. The Jt Director of It (OSD) Exem), Cochin

In the result, the assessee’s appeals are partly allowed

ITA 76/COCH/2015[2010-11]Status: DisposedITAT Cochin11 Aug 2023AY 2010-11

Bench: Shri Sanjay Arora, Am & Shri Aby T. Varkey, Jm

For Appellant: Sri. Rajakannan, AdvocateFor Respondent: Smt. J.M. Jamuna Devi, Sr.AR
Section 11Section 11(1)Section 12ASection 143(3)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Sanjay Arora, AM & Shri Aby T. Varkey, JM ITA No.75/Coch/2015: Asst.Year:2009-2010 ITA No.76/Coch/2015: Asst.Year:2010-2011 ITA No.77/Coch/2015: Asst.Year:2011-2012 Infoparks Kerala The Joint Director of Athulya, Kusumagiri PO Income-tax (OSD) vs. Kakkanad PO (Exemptions) Range-4 Kochi – 682030 Kochi. [PAN:AAAAI1094D] (Appellant) (Respondent) Appellant by: Sri. Rajakannan, Advocate Respondent by: Smt. J.M. Jamuna Devi, Sr.AR Date of Date of Hearing: 15.5.2023 Pronouncement: 11.8.2023 O R D E R Per Sanjay Arora, AM: This is a set of three Appe…

Infoparks Kerala, Trivandrum vs. The Jt Director of It (OSD) Exem), Cochin

In the result, the assessee’s appeals are partly allowed

ITA 75/COCH/2015[2009-10]Status: DisposedITAT Cochin11 Aug 2023AY 2009-10

Bench: Shri Sanjay Arora, Am & Shri Aby T. Varkey, Jm

For Appellant: Sri. Rajakannan, AdvocateFor Respondent: Smt. J.M. Jamuna Devi, Sr.AR
Section 11Section 11(1)Section 12ASection 143(3)Section 2(15)

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Sanjay Arora, AM & Shri Aby T. Varkey, JM ITA No.75/Coch/2015: Asst.Year:2009-2010 ITA No.76/Coch/2015: Asst.Year:2010-2011 ITA No.77/Coch/2015: Asst.Year:2011-2012 Infoparks Kerala The Joint Director of Athulya, Kusumagiri PO Income-tax (OSD) vs. Kakkanad PO (Exemptions) Range-4 Kochi – 682030 Kochi. [PAN:AAAAI1094D] (Appellant) (Respondent) Appellant by: Sri. Rajakannan, Advocate Respondent by: Smt. J.M. Jamuna Devi, Sr.AR Date of Date of Hearing: 15.5.2023 Pronouncement: 11.8.2023 O R D E R Per Sanjay Arora, AM: This is a set of three Appe…

UOI v. Baba Banda Singh Bahadur Education Trust (454 ITR 273) — Cited in 3 Judgments | BharatTax