Unnati Inorganics (P.) Ltd. v. Income Tax Officer, Ward- 1(5), Bhavnagar

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judgments rely on this decision, according to BharatTax’s citation analysis of 361,826 Indian tax judgments — from 2021 to 2022.

Judgments citing Unnati Inorganics (P.) Ltd. v. Income Tax Officer, Ward- 1(5), Bhavnagar

Jayshri Propack Pvt. Ltd, Ahmedabad vs. ACIT, Circle-2(1)(2), Ahmedabad

In the result, appeal of the assessee is allowed for statistical purpose

ITA 1846/AHD/2018[2015-16]Status: DisposedITAT Ahmedabad27 Jul 2022AY 2015-16

Bench: Smt.Annapurna Gupta & Smt.Madhumita Royassessment Year : 2015-16 Jayshri Propack P. Ltd. Vs. Acit, Cir.2(1)(2) Plot No.487/A88 Ahmedabad. B/H. Sushma Namkeen Tajpur Road, Changodar Taluka : Sanand, Ahmedabad. Pan : Aaccj 159 J 0 अपीलाथ"/ (Appellant) "" यथ"/(Respondent) Assessee By : Shri Sanjay R. Shah, Ca Revenue By : Shri V.K. Singh, Sr.Dr सुनवाई क" तार"ख/Date Of Hearing : 05/05/2022 घोषणा क" तार"ख /Date Of Pronouncement: 27/07/2022

For Appellant: Shri Sanjay R. Shah, CAFor Respondent: Shri V.K. Singh, Sr.DR

Section 115JSection 250(6)Section 56(2)Section 56(2)(viib)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘C’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD (Conducted Through Virtual Court) ] ] BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SMT.MADHUMITA ROY, JUDICIAL MEMBER Assessment Year : 2015-16 Jayshri Propack P. Ltd. Vs. ACIT, Cir.2(1)(2) Plot No.487/A88 Ahmedabad. B/h. Sushma Namkeen Tajpur Road, Changodar Taluka : Sanand, Ahmedabad. PAN : AACCJ 159 J 0 अपीलाथ"/ (Appellant) "" यथ"/(Respondent) Assessee by : Shri…

DCIT3(1), Indore vs. M/S Kasliwal Trucking P Ltd, Indore

In the result, Revenue’s appeal in ITANo

ITA 173/IND/2020[2014-15]Status: DisposedITAT Indore04 Oct 2021AY 2014-15

Bench: Hon’Ble Rajpal Yadav & Hon’Ble Manish Boradvirtual Hearing Assessment Years: 2014-15

Section 142(1)Section 143(2)Section 143(3)Section 56(2)(vii)Section 56(2)(viib)

…आयकर अपील"य अ"धकरण, इंदौर "यायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL, INDORE BENCH, INDORE BEFORE HON’BLE RAJPAL YADAV, VICE PRESIDENT AND HON’BLE MANISH BORAD, ACCOUNTANT MEMBER VIRTUAL HEARING Assessment Years: 2014-15 DCIT-3(1) Indore : Appellant V/s Kasliwal Trucking P. Ltd. Indore : Respondent PAN:AABCD8489J Revenue by Shri Harshit Bari, Sr. DR Respondent by S/Shri Mahesh Agrawal & Kunal Agrawal CAs, ARs Date of Hearing 06.08.2021 Date of Pronouncement 04.10.2021 O R D E R PER MANISH BORAD, A.M The above captioned appeal filed at the instance of the Revenue for Assessment Year 2014-15 is di…

High Wings Construction Pvt. Ltd., Gurgaon vs. ITO, Ward- 11(3), New Delhi

In the result, the appeal filed by the assessee is

ITA 7175/DEL/2018[2014-15]Status: DisposedITAT Delhi19 Jul 2021AY 2014-15

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava[Assessment Year: 2014-15]

Section 142(1)Section 143(2)Section 144Section 56(2)(viib)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘C’: NEW DELHI (Through Video Conferencing) BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER [Assessment Year: 2014-15] M/s High Wings Construction ITO, Pvt. Limited, Ward-11(3), CA M.R. Sahu, M. Sahu & Room No.420D, 3rd Floor, Associates, Charted C.R. Building, I.P. Estate, Accountants, House No.651, New Delhi-110002 1st Floor, Sector-10A, Nr. Meenakshi Public School, Gurgaon, Haryana-122001 PAN-AACCH5675D Assessee Revenue Assessee by Sh. M.R.Sahu, CA Revenue by Ms. Anima, Sr. DR Date of Hearing 15.06.2021 Date of Prono…