United Breweries Ltd. v. DCIT

J.M FINANCIAL AND INVESTMENT CONSULTANCY SERVICE PRIVATE LIMITED ,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(2)(1), MUMBAI

In the result, the appeal of the assessee is partly allowed for In the result, the appeal of the assessee is partly allowed for In the result, the appeal of the assessee is partly allowed for stati...

Bench: Shri Sandeep Gosain () & Shri Om Prakash Kant () Assessment Year: 2015-16

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE SHRI SANDEEP GOSAIN (JUDICIAL MEMBER) AND SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) Assessment Year: 2015-16 J.M. Financial and Investment The Dy. CIT Circle 3(2)(1), Consultancy Services Pvt. Ltd., Aayakar Bhavan, M.K. Marg, Vs. 141, Maker Chambers III, Mumbai-400020. Nariman Point, Mumbai-400021. PAN NO. AAACJ 1237 H Appellant Respondent Assessee by : Mr. K Shivram a/w Sanjay Parikh : Ms. Kavita Kaushik, Sr. DR Revenue by : 11/11/2025 Date of Hearing Date of pronouncement : 17/11/2025 ORDER PER OM PRAKASH KANT, AM This appeal by the assesse…

DCIT- 3(3)(2), MUMBAI vs. VIDEOCON REALTY & INFRASTRUCTURE LTD., MUMBAI

Bench: Sri Mahavir Singh, Jm & Sri Rajesh Kumar, Am Aayakr Apila Sam./ Ita No. 3443/Mum/2018 (Inaqa-Arna Baya- / Assessment Year 2014-15) The Dy. Commissioner Of Income- Videocon Realty & Infrastructures Ltd. Tax, Circle -3(3)(2), 171-C, 17Th Floor, ‘C’ Wing, Room No. 609, 6Th Floor, Aayakar Vs. Mittal Court, Nariman Pont, Bhavan, M.K. Road, Mumbai-400 021 Mumbai-400 020 .. (P`%Yaqaai- / Respondent) (Apilaaqai- / Appellant) स्थायी लेखा िं./Pan No. Aaacv2303E प्रत्याक्षेप सM./ Co No. 165/Mum/2019 (Arising In Ita No. 3443/Mum/2018 For Ay 2014-15) Videocon Realty & Infrastructure The Dy. Commissioner Of Income- Limited, 171-C, 17Th Floor,, ‘C’ Tax, Circle -3(3)(2), Wing, Mittal Court, Nariman Pont, Room No. 609, 6Th Floor, Aayakar Vs. Mumbai-400 021 Bhavan, M.K. Road, Mumbai-400 020 (Apilaaqai- / Appellant) .. (P`%Yaqaai- / Respondent) अपीलाथी की ओर े / Appellant By : Shri Rajeev Gubgotra, Dr प्रत्यथी की ओर े / Respondent By : Shri Mayank Chauhan, Ar ुनवाई की तारीख / Date Of Hearing: 03.09.2019 घोषणा की तारीख / Date Of Pronouncement : 03.09.2019 Aadosa / O R D E R

…आयकर अपीलीय अधिकरण “F” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री राजेश कुमार लेखा दस्य के मक्ष। BEFORE SRI MAHAVIR SINGH, JM AND SRI RAJESH KUMAR, AM Aayakr ApIla saM./ ITA No. 3443/Mum/2018 (inaQa-arNa baYa- / Assessment Year 2014-15) The Dy. Commissioner of Income- Videocon Realty & Infrastructures Ltd. tax, circle -3(3)(2), 171-C, 17th Floor, ‘C’ Wing, Room No. 609, 6th Floor, Aayakar Vs. Mittal court, Nariman Pont, Bhavan, M.K. road, Mumbai-400 021 Mumbai-400 020 .. (p`%yaqaaI- / Respondent) (ApIlaaqaI- / Appellant) स्थायी लेखा िं./PA…

ASIANET NEWS NETWORK P.LTD,MUMBAI vs. ASST CIT CIR 16(1), MUMBAI

In the result, appeal filed by the assessee is allowed

Bench: Shri Mahavir Singh, Jm & Shri G. Manjunatha, Am M/S.Asianet News Network P. Ltd., Vs. Assistant Commissioner Of 2Nd Floor, B-Wing, Income Tax, Circle 16(1), Jay Chambers, Service Road Mumbai Vile Parle (East), Mumbai – 400 057 Pan/Gir No. Aahca3961A Appellant) .. Respondent) Assistant Commissioner Of Vs. M/S.Asianet News Network P. Ltd., 2Nd Floor, B-Wing, Income Tax, Circle 16(1), Mumbai Jay Chambers, Service Road Vile Parle (East), Mumbai – 400 057 Pan/Gir No. Aahca3961A Appellant) .. Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL “A ”, BENCH MUMBAI BEFORE SHRI MAHAVIR SINGH, JM & SHRI G. MANJUNATHA, AM M/s.Asianet News Network P. Ltd., Vs. Assistant Commissioner of 2nd Floor, B-Wing, Income Tax, Circle 16(1), Jay Chambers, Service Road Mumbai Vile Parle (East), Mumbai – 400 057 PAN/GIR No. AAHCA3961A Appellant) .. Respondent) Assistant Commissioner of Vs. M/s.Asianet News Network P. Ltd., 2nd Floor, B-Wing, Income Tax, Circle 16(1), Mumbai Jay Chambers, Service Road Vile Parle (East), Mumbai – 400 057 PAN/GIR No. AAHCA3961A Appellant) .. Respondent) CO No.89/Mum/2018 M/s.Asianet News Network P. Ltd.,…

AF-TAAB INVESTMENT COMPANY LTD,MUMBAI vs. DCIT CIR 6(1), MUMBAI

In the result, the assessee‟s appeal is allowed for statistical purposes while Revenue appeal is dismissed

Bench: Shri D.T. Garasia & Shri Ramit Kocharआयकर अपीऱ सं./I.T.A. No.1807/Mum/2011 & 1812/Mum/2011 (नििाारण वर्ा / Assessment Year : 2006-07 & 2007-08)

…ITA No. 1807/M/2011,1812/M/2011, 4284/M/2014,7069/M/2013, 6546/M/2014,6573/M/2014, 7128/M/2014 आयकर अपीऱीय अधिकरण “A” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI D.T. GARASIA, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.1807/Mum/2011 & 1812/Mum/2011 (नििाारण वर्ा / Assessment Year : 2006-07 & 2007-08) बिाम/ ACIT Circle 6(1),Room No. Af-taab Investment Company Limited, 506, 5 th Floor, Aayakar Corporate Centre, Bhawan v. „B‟ Block, M K Road 34 Carnac Bunder, Mumbai 400020 Mumbai 400009 स्थायी ऱेखा सं./ PAN : AAACA4800H आयकर अपीऱ सं…

ACIT CIR 6(1), MUMBAI vs. AFTAB INVESTMENT CO. LTD, MUMBAI

In the result, the assessee‟s appeal is allowed for statistical purposes while Revenue appeal is dismissed

Bench: Shri D.T. Garasia & Shri Ramit Kocharआयकर अपीऱ सं./I.T.A. No.1807/Mum/2011 & 1812/Mum/2011 (नििाारण वर्ा / Assessment Year : 2006-07 & 2007-08)

…ITA No. 1807/M/2011,1812/M/2011, 4284/M/2014,7069/M/2013, 6546/M/2014,6573/M/2014, 7128/M/2014 आयकर अपीऱीय अधिकरण “A” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI BEFORE SHRI D.T. GARASIA, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपीऱ सं./I.T.A. No.1807/Mum/2011 & 1812/Mum/2011 (नििाारण वर्ा / Assessment Year : 2006-07 & 2007-08) बिाम/ ACIT Circle 6(1),Room No. Af-taab Investment Company Limited, 506, 5 th Floor, Aayakar Corporate Centre, Bhawan v. „B‟ Block, M K Road 34 Carnac Bunder, Mumbai 400020 Mumbai 400009 स्थायी ऱेखा सं./ PAN : AAACA4800H आयकर अपीऱ सं…