UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI v. GOVT. OF A.P AND OTHERS. 21

5 SCC 382Reported decision2010#1130 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2017 to 2021.

Also referred to as

STATE OF ANDHARA PRADESH vs HYDERABAD POTTERIES PRIVATE LIMITED · Hyderabad Potteries case · (2010) 5 SCC 382 · 2010 SCC judgment · Supreme Court India tax law · Indian case law database · Legal research India · Tax law judgment

Judgments citing UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI v. GOVT. OF A.P AND OTHERS. 21

Dr B Ramana Rao vs. The State of Karnataka

WP/34202/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

The Karnataka Income Tax Department House Building Co Operative Society Ltd vs. The State of Karnataka

WP/12647/2020HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Sri M Govindappa vs. State of Karnataka

WP/51878/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Adarsh Palm Retreat vs. The State of Karnataka

WP/52609/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Jagadisha vs. The State of Karnataka

WP/28421/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Sri S Baghiratha vs. The Principal Secretary

WP/22935/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Mr Jai Kishan Virwani vs. State of Karnataka

WP/34675/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

R Nagarathna vs. State of Karnataka

WP/8187/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

B Yuvaraj vs. The State of Karnataka

WP/56988/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Sri B S Patil vs. The State of Karnataka

WP/23435/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Sri Sanjay Jayaram vs. The State of Karnataka

WP/15270/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Boralingaiah vs. State of Karnataka

WP/33339/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

S B Jagadeesh vs. State of Karnataka

WP/51160/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Smt. V.Krishnamma vs. The State of Karnataka

WP/36324/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Sri Santosh A Shetty vs. The State of Karantaka

WP/29668/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Principal Commissioner of Income Tax-4 vs. M/S Karnataka State Financial

ITA/463/2018HC Karnataka12 Nov 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

Pr Commissioner of Income Tax-7 vs. M/S Wipro Ge Medical Systems Pvt Ltd

RP/463/2018HC Karnataka21 Dec 2018

Bench: RAVI MALIMATH,K.NATARAJAN

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

The Commisioner of Income Tax vs. M/S Dell International Services

ITA/235/2018HC Karnataka09 Nov 2018

Bench: RAVI MALIMATH,BELLUNKE A.S

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…

The Pr. Commissioner of vs. M/S. Aol Online India Pvt. Ltd

ITA/433/2017HC Karnataka29 Nov 2017

Bench: L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

…2 GAUHATI LAW REPORTS 313: STATE OF ASSAM, IN RE. 19.1981 (SUPP) SCC 87: S.P. GUPTA Vs. UNION OF INDIA AND ANOTHER AND CONNECTED MATTERS. 20.(2004) 7 SCC 398: GOUNI SATYA REDDI Vs. GOVT. OF A.P AND OTHERS. 21.(2010) 5 SCC 382: STATE OF ANDHARA PRADESH Vs. HYDERABAD POTTERIES PRIVATE LIMITED. 22.W.P. NO. 16633/2004 (D.D.11.03.2005): MOHD. SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LIMITED. 23.1997 SCC ONLINE AP 268: J.V. SARMA AND OTHERS Vs. SPECIAL COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT, 1982, HYD. AND OTHE…