Umang Dhanuka v. SEBI

Manish K Ajmera, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals of the assessee are allowed

Bench: SHRI AMIT SHUKLA (Judicial Member), SMT RENU JAUHRI (Accountant Member)

…INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER ITA No. AY (Appellant) Vs (Respondent) 626/Mum/2021 2012-13 Jiten K Ajmera (Legal DCIT., Central Heir of Late Shri Kishore Circle – 2(2) H Ajmera) Room No.806, 4th Floor, Ajmera House, 8th Floor, Old Pathakwadi, CGO Building L.T. Marg Maharshi Karve Mumbai Road, Mumbai Maharashtra- 400 002 Maharashtra- PAN NO: AGPPA2452B 400 020 1111/Mum/2020 2012-13 Reena A Ajmera Vs DCIT., Central 4th Floor, Ajmera House, Circle – 2(2) Pathakwadi, Room No.806, L.T. Marg 8th Floor, Old Mumbai CGO Build…

Jasmin K Ajmera, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals of the assessee are allowed

Bench: SHRI AMIT SHUKLA (Judicial Member), SMT RENU JAUHRI (Accountant Member)

…INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER ITA No. AY (Appellant) Vs (Respondent) 626/Mum/2021 2012-13 Jiten K Ajmera (Legal DCIT., Central Heir of Late Shri Kishore Circle – 2(2) H Ajmera) Room No.806, 4th Floor, Ajmera House, 8th Floor, Old Pathakwadi, CGO Building L.T. Marg Maharshi Karve Mumbai Road, Mumbai Maharashtra- 400 002 Maharashtra- PAN NO: AGPPA2452B 400 020 1111/Mum/2020 2012-13 Reena A Ajmera Vs DCIT., Central 4th Floor, Ajmera House, Circle – 2(2) Pathakwadi, Room No.806, L.T. Marg 8th Floor, Old Mumbai CGO Build…

Alpesh K Ajmera, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals of the assessee are allowed

Bench: SHRI AMIT SHUKLA (Judicial Member), SMT RENU JAUHRI (Accountant Member)

…INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER ITA No. AY (Appellant) Vs (Respondent) 626/Mum/2021 2012-13 Jiten K Ajmera (Legal DCIT., Central Heir of Late Shri Kishore Circle – 2(2) H Ajmera) Room No.806, 4th Floor, Ajmera House, 8th Floor, Old Pathakwadi, CGO Building L.T. Marg Maharshi Karve Mumbai Road, Mumbai Maharashtra- 400 002 Maharashtra- PAN NO: AGPPA2452B 400 020 1111/Mum/2020 2012-13 Reena A Ajmera Vs DCIT., Central 4th Floor, Ajmera House, Circle – 2(2) Pathakwadi, Room No.806, L.T. Marg 8th Floor, Old Mumbai CGO Build…

Jiten K. Ajmera (Legal Heir of Late Kishore H. Ajmera), Mumbai vs. DCIT, Central Circle-2(2), Mumbai

In the result, all the appeals of the assessee are allowed

Bench: SHRI AMIT SHUKLA (Judicial Member), SMT RENU JAUHRI (Accountant Member)

…INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER ITA No. AY (Appellant) Vs (Respondent) 626/Mum/2021 2012-13 Jiten K Ajmera (Legal DCIT., Central Heir of Late Shri Kishore Circle – 2(2) H Ajmera) Room No.806, 4th Floor, Ajmera House, 8th Floor, Old Pathakwadi, CGO Building L.T. Marg Maharshi Karve Mumbai Road, Mumbai Maharashtra- 400 002 Maharashtra- PAN NO: AGPPA2452B 400 020 1111/Mum/2020 2012-13 Reena A Ajmera Vs DCIT., Central 4th Floor, Ajmera House, Circle – 2(2) Pathakwadi, Room No.806, L.T. Marg 8th Floor, Old Mumbai CGO Build…

Ajmera Pharmasure Ltd, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals of the assessee are allowed

…INCOME TAX APPELLATE TRIBUNAL ‘D' BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER | ITA No. | AY | (Appellant) | Vs | (Respondent) |---|---|---|---|--- | 626/Mum/2021 | 2012-13 | Jiten K Ajmera (Legal Heir of Late Shri Kishore H Ajmera) 4th Floor, Ajmera House, Pathakwadi, L.T. Marg Mumbai Maharashtra- 400 002 PAN NO: AGPPA2452B | Vs | DCIT., Central Circle - 2(2) Room No.806, 8th Floor, Old CGO Building Maharshi Karve Road, Mumbai Maharashtra- 400 020 | 1111/Mum/2020 | 2012-13 | Reena A Ajmera 4th Floor, Ajmera House, Pathakwadi, L.T. Marg Mumbai Maharashtra- 400 002…

Reena A Ajmera, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals of the assessee are allowed

Bench: SHRI AMIT SHUKLA (Judicial Member), SMT RENU JAUHRI (Accountant Member)

…INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER ITA No. AY (Appellant) Vs (Respondent) 626/Mum/2021 2012-13 Jiten K Ajmera (Legal DCIT., Central Heir of Late Shri Kishore Circle – 2(2) H Ajmera) Room No.806, 4th Floor, Ajmera House, 8th Floor, Old Pathakwadi, CGO Building L.T. Marg Maharshi Karve Mumbai Road, Mumbai Maharashtra- 400 002 Maharashtra- PAN NO: AGPPA2452B 400 020 1111/Mum/2020 2012-13 Reena A Ajmera Vs DCIT., Central 4th Floor, Ajmera House, Circle – 2(2) Pathakwadi, Room No.806, L.T. Marg 8th Floor, Old Mumbai CGO Build…

Avani J Ajmera, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals of the assessee are allowed

Bench: SHRI AMIT SHUKLA (Judicial Member), SMT RENU JAUHRI (Accountant Member)

…INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER ITA No. AY (Appellant) Vs (Respondent) 626/Mum/2021 2012-13 Jiten K Ajmera (Legal DCIT., Central Heir of Late Shri Kishore Circle – 2(2) H Ajmera) Room No.806, 4th Floor, Ajmera House, 8th Floor, Old Pathakwadi, CGO Building L.T. Marg Maharshi Karve Mumbai Road, Mumbai Maharashtra- 400 002 Maharashtra- PAN NO: AGPPA2452B 400 020 1111/Mum/2020 2012-13 Reena A Ajmera Vs DCIT., Central 4th Floor, Ajmera House, Circle – 2(2) Pathakwadi, Room No.806, L.T. Marg 8th Floor, Old Mumbai CGO Build…

International Financial Services Ltd Mumbai, Mumbai vs. DCIT CC 2(2), Mumbai

In the result, all the appeals of the assessee are allowed

Bench: SHRI AMIT SHUKLA (Judicial Member), SMT RENU JAUHRI (Accountant Member)

…INCOME TAX APPELLATE TRIBUNAL ‘D’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & SMT RENU JAUHRI, ACCOUNTANT MEMBER ITA No. AY (Appellant) Vs (Respondent) 626/Mum/2021 2012-13 Jiten K Ajmera (Legal DCIT., Central Heir of Late Shri Kishore Circle – 2(2) H Ajmera) Room No.806, 4th Floor, Ajmera House, 8th Floor, Old Pathakwadi, CGO Building L.T. Marg Maharshi Karve Mumbai Road, Mumbai Maharashtra- 400 002 Maharashtra- PAN NO: AGPPA2452B 400 020 1111/Mum/2020 2012-13 Reena A Ajmera Vs DCIT., Central 4th Floor, Ajmera House, Circle – 2(2) Pathakwadi, Room No.806, L.T. Marg 8th Floor, Old Mumbai CGO Build…