Umakant v. Agarwal vs. DCIT

ACIT CIR -4(2) (1) , THANE vs. M/S. MUKTI GOLD PVT. LTD, MUMBAI

Appeal is partly allowed for statistical purpose and the assessee’s C

…IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI B.M. BIYANI, ACCOUNTANT MEMBER I.T.A. No. 1804/Mum/2022 (A.Y. 2017-18) ACIT, Cir-4(2)(2), Mumbai M/s Mukti Gold Pvt. Ltd. Room No. 642, A-103,104,105, 6th Floor, Glitz mall, Aaykar Bhavan, Vs. Kalbadevi Road, M.K. Road, Mumbai-400020 99, Vithalwadi, Mumbai-400002 PAN AAHCM9068J (Appellant) (Respondent) C.O. No. 116/Mum/2022 (A.Y. 2017-18) M/s Mukti Gold Pvt. Ltd. Vs. ACIT, Cir-4(2)(2), Mumbai A-103,104,105, Room No. 642, Glitz mall, 6th Floor, Kalbadevi Road, Aaykar Bhavan, 99, Vithalwadi, M.K. Road, Mumbai-400002 Mu…

ANZ CAPITAL P.LTD,MUMBAI vs. CIT (A) 15, MUMBAI

Appeal is allowed

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2009-10 & Assessment Year: 2010-11 M/S Anz Capital Pvt. Ltd. Deputy Commissioner Of C/O Cnergy, 6 Floor, Vs. Income Tax Circle-3(1), Appasaheb Marathe Marg, Mumbai. Prabhadevi, Mumbai- 400025. Pan No. Aadca2376D Appellant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2009-10 & Assessment Year: 2010-11 M/s ANZ Capital Pvt. Ltd. Deputy Commissioner of C/o Cnergy, 6 floor, Vs. Income Tax Circle-3(1), Appasaheb Marathe Marg, Mumbai. Prabhadevi, Mumbai- 400025. PAN No. AADCA2376D Appellant Respondent Assessee by : Mr. Dhanesh Bafna, AR Revenue by : Mr. Ajit Pal Singh Daia, DR Date of Hearing : 23/04/2019 Date of pronouncement: 19/07/2019 ORDER PER N.K. PRADHAN, AM The captioned appeals filed by the assessee are dire…