Turner International India Private Limited v. DCIT

101 Taxmann.com 446High Court2019#21835 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 367,181 Indian tax judgments — from 2020 to 2020.

Judgments citing Turner International India Private Limited v. DCIT

Sony Pictures Networks India P.Ltd(Successor of Msm Discovery Private Limited), Mumbai vs. ACIT-12(3)(2), Mumbai

In the result, appeal of the assessee is partly allowed in the terms aforesaid

ITA 6630/MUM/2018[2014-15]Status: DisposedITAT Mumbai21 Sept 2020AY 2014-15

Bench: Shri Vikas Awasthy & Shri N.K.Pradhanआअसं. 6630/मुं/2018 ("न.व. 2014-15) Sony Pictures Networks India Private Limited (Successor Of Msm Discovery Private Limited) Interface Building No.7, 5Th Floor, Malad Link Road, Malad (West), Mumbai 400 064 Pan:Aabcs1728D ...... अपीलाथ" /Appellant बनाम Vs. The Assistant Commissioner Of Income Tax-12(3)(2), 19Th Floor, Air India Building, Nariman Point, Mumbai 400 021 ..... ""तवाद"/Respondent

For Appellant: Shri Jahangir Mistry, Sr. AdvocateFor Respondent: Shri A. Mohan, CIT -DR

Section 143(3)Section 92Section 92C

…आयकर अपील"य अ"धकरण मुंबई पीठ “ जे ”, मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J”, MUMBAI "ी "वकास अव"थी, "या"यक सद"य एवं "ी नबीन कुमार "धान, लेखा सद"य के सम" BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI N.K.PRADHAN, ACCOUNTANT MEMBER आअसं. 6630/मुं/2018 ("न.व. 2014-15) Sony Pictures Networks India Private Limited (Successor of MSM Discovery Private Limited) Interface Building No.7, 5th Floor, Malad Link Road, Malad (West), Mumbai 400 064 PAN:AABCS1728D ...... अपीलाथ" /Appellant बनाम Vs. The Assistant Commissioner of Income Tax-12(3)(2), 19th Floor, Air India Building, Nariman Point, Mumbai…

Sony Picturer Networks India Pvt. Ltd (Successor of Msm Discovery P. Ltd), Mumbai vs. DCIT 12(3)(2), Mumbai

In the result, the additional

ITA 6676/MUM/2017[2013-14]Status: DisposedITAT Mumbai29 Jun 2020AY 2013-14

Bench: Shri Pawan Singh & Shri M. Balaganesh(By Way Of Virtual Hearing ) Sony Pictures Networks India Pvt. Dcit Circle-12(3)(2) Ltd. [Successor Of Msm Discovery Room No.147 B Private Ltd.] Interface Building Aayakar Bhawan, No.7, 5Th Floor,Malad Link Road, M.K. Road, Vs. Malad (West), Mumbai-400020. Mumbai-400064. Pan: Aagsc4253 E Appellant Respondent Appellant By : Shri .J.D.Mistry Sr Advocate With Sh. Hiten Chande Advocate Respondent By : Shri A. Mohan ( Cit-Dr) Date Of Hearing : 23.06.2020 Date Of Pronouncement : 29.06.2020 Order Under Section 254(1)Of Income Tax Act

For Appellant: Shri .J.D.Mistry Sr Advocate with Sh. Hiten Chande AdvocateFor Respondent: Shri A. Mohan ( CIT-DR)

Section 143(3)Section 144C(13)Section 254(1)Section 92C

…IN THE INCOME-TAX APPELLATE TRIBUNAL “J” BENCH MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI M. BALAGANESH ACCOUNTANT MEMBER (by way of virtual hearing ) Sony Pictures Networks India Pvt. DCIT Circle-12(3)(2) Ltd. [Successor of MSM Discovery Room No.147 B Private Ltd.] Interface Building Aayakar Bhawan, No.7, 5th Floor,Malad Link Road, M.K. Road, Vs. Malad (West), Mumbai-400020. Mumbai-400064. PAN: AAGSC4253 E Appellant Respondent Appellant by : Shri .J.D.Mistry Sr Advocate with Sh. Hiten Chande Advocate Respondent by : Shri A. Mohan ( CIT-DR) Date of Hearing : 23.06.2020 Date of Pronouncement :…

Msm Discovery P.Ltd, Mumbai vs. Asst CIT Cen Cir 12(3)(2), Mumbai

In the result, the grounds related to comparability of comparable are allowed in

ITA 971/MUM/2016[2011-12]Status: DisposedITAT Mumbai13 Mar 2020AY 2011-12

Bench: Shri Pramod Kumar, Vice- & Shri Pawan Singhsony Pictures Networks India Dcit Circle-3(2) Pvt. Ltd. [Successor Of Msm 19Th Floor, Air India Discovery (P.) Ltd.] Interface Building, Nariman Point, Building No.7, 5Th Floor, Mumbai-400021. Vs. Malad Link Road, Malad (West), Mumbai-400064. Pan: Aabcs1728D Appellant Respondent Appellant By : Shri P.J. Pardiwalla With Sh. Hiten Chande (Ar) Respondent By : Shri Uodhal Raj Singh (Dr) Date Of Hearing : 16.12.2019 Date Of Pronouncement : 13.03.2020 Order Under Section 254(1)Of Income Tax Act

For Appellant: Shri P.J. Pardiwalla with Sh. Hiten Chande (AR)For Respondent: Shri Uodhal Raj Singh (DR)

Section 254(1)Section 254(2)Section 92C

…IN THE INCOME-TAX APPELLATE TRIBUNAL “J” BENCH MUMBAI BEFORE SHRI PRAMOD KUMAR, VICE-PRESIDENT AND SHRI PAWAN SINGH, JUDICIAL MEMBER Sony Pictures Networks India DCIT Circle-3(2) Pvt. Ltd. [Successor of MSM 19th Floor, Air India Discovery (P.) Ltd.] Interface Building, Nariman Point, Building No.7, 5th Floor, Mumbai-400021. Vs. Malad Link Road, Malad (West), Mumbai-400064. PAN: AABCS1728D Appellant Respondent Appellant by : Shri P.J. Pardiwalla with Sh. Hiten Chande (AR) Respondent by : Shri Uodhal Raj Singh (DR) Date of Hearing : 16.12.2019 Date of Pronouncement : 13.03.2020 ORDER UNDER SECTION 254(1)OF I…