Turner International India (P) Ltd. v. ACIT

Netflix Entertainment Services India LLP, Mumbai vs. Deputy Commissioner of Income Tax- Circle 23(1), Mumbai

In the result, appeal of the assessee is partly

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘J’ BENCH MUMBAI BEFORE: SHRI AMIT SHUKLA, JUDICIAL MEMBER & MS RENU JAUHRI, ACCOUNTANT MEMBER ITA No.6857/Mum/2024 (Assessment Year :2021-22) Netflix Entertainment Vs. Deputy Commissioner Services India LLP Level 11, Godrej BKC, Plot No.C-88 G Block, Bandra Kurla Complex, Bandra East Mumbai - 400 051 PAN/GIR No.AANFN9351J (Appellant) (Respondent) Assessee by Shri Porus Kaka, Advocate, a/w. Shri Divesh Chawla, advocate & Shri Harsh Shah, Adv, Ms. Karishma R Phatarphekar, CA a/w. Shri Rohan Vesuna, CA Revenue by Shri Pankaj Kumar, CIT DR Date of Hearing 24/07/2025 Date of Pron…

Star Den Media Services P.Ltd, Mumbai vs. Asst CIT 16(1), Mumbai

In the result, appeal of the assessee is partly allowed for statistical purposes

Bench: Shri M.Balaganesh, Am & Shri Ram Lal Negi, Jm M/S. Sermed Services India Vs. Asst. Cit 16(1) R.No.467, 4Th Floor Pvt. Ltd., Formerly Known As Star Den Media Services P. Aayakar Bhavan Ltd., M.K.Marg Star House, Urmi Estate Mumbai – 400 020 95, Ganpat Rao Kadam Marg Lower Parel (W) Mumbai – 400 013 Pan/Gir No.Accd7658Q (Appellant) .. (Respondent)

…IN THE INCOME TAX APPELLATE TRIBUNAL (VIRTUAL COURT), ‘J‘ BENCH MUMBAI BEFORE SHRI M.BALAGANESH, AM & SHRI RAM LAL NEGI, JM M/s. Sermed Services India Vs. Asst. CIT 16(1) R.No.467, 4th Floor Pvt. Ltd., Formerly known as Star Den Media Services P. Aayakar Bhavan Ltd., M.K.Marg Star House, Urmi Estate Mumbai – 400 020 95, Ganpat Rao Kadam Marg Lower Parel (W) Mumbai – 400 013 PAN/GIR No.ACCD7658Q (Appellant) .. (Respondent) Assessee by Shri Porus Kaka Revenue by Shri Shreenivasaraghava Iyengar Date of Hearing 18/12/2020 Date of Pronouncement 30/12/2020 आदेश / O R D E R PER M. BALAGANESH (A.M): This appeal in…

Star Den Media Services P.Ltd, Mumbai vs. Asst CIT RG 11(1), Mumbai

In the result, assessee’s appeals stand allowed as above

Bench: Shri Shamim Yahya (Am) & Shri Pawan Singh (Jm)

…THE INCOME TAX APPELLATE TRIBUNAL “J” Bench, Mumbai Before Shri Shamim Yahya (AM) & Shri Pawan Singh (JM) I.T.A. No. 2113/Mum/2014 (Assessment Year 2009-10) I.T.A. No. 1829/Mum/2015 (Assessment Year 2010-11) Star Den Media Services ACIT Range-11(1) Vs. Pvt. Ltd. Aayakar Bhavan Star House, Urmi Estate M.K. Road 95 Ganpatrao Kadam Mumbai-400 020. Marg, Lower Parel West Mumbai-400 013. PAN : AACCD7658Q (Appellant) (Respondent) Assessee by Shri Porus Kaka & Shri Divesh Chawla Department by Shri Vodhalraj Singh Date of Hearing 26.11.2019 Date of Pronouncement 05.02.2020 O R D E R Per Shamim Yahya (AM) :- Thes…