Tub.) 4.Carlyle India Advisors (P.) Ltd. v. Deputy Commissioner of Income-tax, 10 (1), Mumbai

CREDIT SUISSE CONSULTING (INDIA) P. LTD,MUMBAI vs. DCIT RG 3(1), MUMBAI

619/Mum/2014

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘K‘ BENCH MUMBAI BEFORE: SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI M.BALAGANESH, ACCOUNTANT MEMBER IT(TP)A No.619/Mum/2014 (Assessment Year :2009-10) ITA(TP)A No.83/Mum/2015 (Assessment Year:2010-11) M/s. Credit Suisse Vs. Deputy Commissioner of Consulting (India) Private Income Tax-Range 3(1) Limited Mumbai 9th Floor, Ceejay House Room No.607, Aayakar Plot F, Shivsagar Estate Bhavan, M.K. Road Dr. Annie Besant Road Mumbai – 400 020 Worli, Mumbai – 400 018 PAN/GIR No. AACCC5398J (Appellant) .. (Respondent) IT(TP)A No.745/Mum/2016 (Assessment Year:2011-12) M/s. Credit Sui…

SIGULER GUFF INDIA ADVISERS P.LTD,MUMBAI vs. DCIT CIR 3(3), MUMBAI

In the result, the assessee’s appeal for A

Bench: Shri Jason P. Boaz & Shri Sandeep Gosainm/S. Siguler Guff India Dcit, Circle (3)(3) Advisers Pvt. Ltd. Aayakar Bhavan Suite F8B, Grand Hayatt Vs. M.K. Road Plaza, Santacrus (E) Mumbai 400020 Mumbai 400055 Pan – Aamcs7072F Appellant Respondent

…IN THE INCOME TAX APPELLATE TRIBUNAL "K" Bench, Mumbai Before Shri Jason P. Boaz, Accountant Member and Shri Sandeep Gosain, Judicial Member M/s. Siguler Guff India DCIT, Circle (3)(3) Advisers Pvt. Ltd. Aayakar Bhavan Suite F8B, Grand Hayatt Vs. M.K. Road Plaza, Santacrus (E) Mumbai 400020 Mumbai 400055 PAN – AAMCS7072F Appellant Respondent Appellant by: Shri Porus Kaika & Shri Divesh Chawla Respondent by: Shri Arvind Kumar Date of Hearing: 12.04.2017 Date of Pronouncement: 21.04.2017 O R D E R Per Jason P. Boaz, A.M. This appeal by the assessee is directed against the order of the CIT(A)- 15, Mumbai date…

TEMASEK HOLDINGS ADVISORS INDIA P.LTD,MUMBAI vs. DCIT CIR 14(3)91), MUMBAI

In the result the appeal of the assessee is allowed in part

…1 Tamasek Holdings Advisors India P Ltd अपीलीय आयकरआयकर अपीलीय अिधकरण “के” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI "ी बी आर भा"करन, लेखा सद"य एवं "ी अिमत शु"ला, "याियक सद"य के सम" । BEFORE SHRI B R BASKARAN, ACCOUNTANT MEMBER AND SHRI AMIT SHUKLA, JUDICIAL MEMBER Tamasek Holdings Advisors Vs Deputy Commissioner of Income- tax India P Ltd, Circle-14(3)(1), 12, 3 North Avenue Maker Maxity Aayakar Bhavan, M K Road, Bandra Kurla Complex, Mumbai-400 020 Bandra (East), Mumbai -400 051 सं लेखा "थयी.:PAN: AACCM 4000 H अपीलाथ" (Appellant) ""यथ" (Respondent) Appellant by "ी पोरस का…

TA ASSOCITES ADVISORY P.LTD,MUMBAI vs. DCTI CIR 3(3), MUMBAI

In the result, the appeal of the assessee is partly allowed

Bench: Shri Saktijit Dey & Shri Ashwani Tanejaassessment Year: 2010-11 Ta Associates Advisory P. Ltd. Dcit Cir- 3(3) Avantha House, Crompton Aayakar Bhavan बनाम/ Greaves Building, 12Th Floor, Vs. Dr. Annie Besant Road, Worli Mumbai Mumbai -400004 (Assessee) (Revenue) P.A. No.Aadct0884H

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,K,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “K”, MUMBAI Before Shri Saktijit Dey, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 2010-11 TA Associates Advisory P. Ltd. DCIT CIR- 3(3) Avantha House, Crompton Aayakar Bhavan बनाम/ Greaves Building, 12th Floor, Vs. Dr. Annie Besant Road, Worli Mumbai Mumbai -400004 (Assessee) (Revenue) P.A. No.AADCT0884H "नधा"रती क" ओर से / Assessee by Shri Porus Kaka & Shri Divesh Chawla (AR) राज"व क" ओर से / Revenue by Shri N.K. Chand -CIT (DR) सुनवाई क" तार"ख / Date of 18/1/2016 Hearing : 22/01/201…