AGRICULTURAL PRODUCE MARKET COMMITTEE,,AHMEDNAGAR vs. INCOME-TAX OFFICER, WARD - 1,, AHMEDNAGAR
In the result, appeal of assessee is allowed
ITA 2772/PUN/2017[2014-15]Status: DisposedITAT Pune28 Nov 2018AY 2014-15
Bench: Shri D. Karunakara Rao, Am आयकरअपीलसं. / Ita Nos.2771 & 2772/Pun/2017 "नधा"रणवष"/ Assessment Years : 2013-14 & 2014-15 M/S Agricultural Produce Market Committee, 1St Floor, Kisan Kranti Building, Market Yard, Station Road, Ahmednagar. अपीलाथ"/Appellant Pan : Aaala0304R …. Vs. Acit, Ahmednagar Circle, Ahmednagar. …. ""यथ"/ Respondent
For Appellant: Smt. Kishore PhadkeFor Respondent: Shri Rajesh Gawli
Section 10Section 24
…आयकरअपील"यअ"धकरण, पुणे"यायपीठ “एक-सद"यमामला” पुणेम" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE "ीडी. क"णाकराराव, लेखासद"यकेसम" BEFORE SHRI D. KARUNAKARA RAO, AM आयकरअपीलसं. / ITA Nos.2771 & 2772/PUN/2017 "नधा"रणवष"/ Assessment Years : 2013-14 & 2014-15 M/s Agricultural Produce Market Committee, 1st Floor, Kisan Kranti Building, Market Yard, Station Road, Ahmednagar. अपीलाथ"/Appellant PAN : AAALA0304R …. Vs. ACIT, Ahmednagar Circle, Ahmednagar. …. ""यथ"/ Respondent अपीलाथ"क"ओरसे/ Appellant by : Smt. Kishore Phadke ""यथ"क"ओरसे/ Respondent by : Shri Rajesh Gawli सुनवाईक"तार"ख/ घोषणाक"तार"ख/ Date o…