Trustees of Vanita Vishram v. CIT

148 Taxmann 546High Court2005#22740 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing Trustees of Vanita Vishram v. CIT

AGRICULTURAL PRODUCE MARKET COMMITTEE,,AHMEDNAGAR vs. INCOME-TAX OFFICER, WARD - 1,, AHMEDNAGAR

In the result, appeal of assessee is allowed

ITA 2772/PUN/2017[2014-15]Status: DisposedITAT Pune28 Nov 2018AY 2014-15

Bench: Shri D. Karunakara Rao, Am आयकरअपीलसं. / Ita Nos.2771 & 2772/Pun/2017 "नधा"रणवष"/ Assessment Years : 2013-14 & 2014-15 M/S Agricultural Produce Market Committee, 1St Floor, Kisan Kranti Building, Market Yard, Station Road, Ahmednagar. अपीलाथ"/Appellant Pan : Aaala0304R …. Vs. Acit, Ahmednagar Circle, Ahmednagar. …. ""यथ"/ Respondent

For Appellant: Smt. Kishore PhadkeFor Respondent: Shri Rajesh Gawli
Section 10Section 24

…आयकरअपील"यअ"धकरण, पुणे"यायपीठ “एक-सद"यमामला” पुणेम" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE "ीडी. क"णाकराराव, लेखासद"यकेसम" BEFORE SHRI D. KARUNAKARA RAO, AM आयकरअपीलसं. / ITA Nos.2771 & 2772/PUN/2017 "नधा"रणवष"/ Assessment Years : 2013-14 & 2014-15 M/s Agricultural Produce Market Committee, 1st Floor, Kisan Kranti Building, Market Yard, Station Road, Ahmednagar. अपीलाथ"/Appellant PAN : AAALA0304R …. Vs. ACIT, Ahmednagar Circle, Ahmednagar. …. ""यथ"/ Respondent अपीलाथ"क"ओरसे/ Appellant by : Smt. Kishore Phadke ""यथ"क"ओरसे/ Respondent by : Shri Rajesh Gawli सुनवाईक"तार"ख/ घोषणाक"तार"ख/ Date o…

M/S. AGRICULTURAL PRODUCE MARKET COMMITTEE,,AHMEDNAGAR vs. ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE , , AHMEDNAGAR

In the result, appeal of assessee is allowed

ITA 2771/PUN/2017[2013-14]Status: DisposedITAT Pune28 Nov 2018AY 2013-14

Bench: Shri D. Karunakara Rao, Am आयकरअपीलसं. / Ita Nos.2771 & 2772/Pun/2017 "नधा"रणवष"/ Assessment Years : 2013-14 & 2014-15 M/S Agricultural Produce Market Committee, 1St Floor, Kisan Kranti Building, Market Yard, Station Road, Ahmednagar. अपीलाथ"/Appellant Pan : Aaala0304R …. Vs. Acit, Ahmednagar Circle, Ahmednagar. …. ""यथ"/ Respondent

For Appellant: Smt. Kishore PhadkeFor Respondent: Shri Rajesh Gawli
Section 10Section 24

…आयकरअपील"यअ"धकरण, पुणे"यायपीठ “एक-सद"यमामला” पुणेम" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE "ीडी. क"णाकराराव, लेखासद"यकेसम" BEFORE SHRI D. KARUNAKARA RAO, AM आयकरअपीलसं. / ITA Nos.2771 & 2772/PUN/2017 "नधा"रणवष"/ Assessment Years : 2013-14 & 2014-15 M/s Agricultural Produce Market Committee, 1st Floor, Kisan Kranti Building, Market Yard, Station Road, Ahmednagar. अपीलाथ"/Appellant PAN : AAALA0304R …. Vs. ACIT, Ahmednagar Circle, Ahmednagar. …. ""यथ"/ Respondent अपीलाथ"क"ओरसे/ Appellant by : Smt. Kishore Phadke ""यथ"क"ओरसे/ Respondent by : Shri Rajesh Gawli सुनवाईक"तार"ख/ घोषणाक"तार"ख/ Date o…

AGRICULTURAL PRODUCE MARKET COMMITTEE,,AHMEDNAGAR vs. DEPUTY COMMISSIONER OF INCOME-TAX,,

In the result, appeal of assessee is allowed

ITA 2219/PUN/2016[2012-13]Status: DisposedITAT Pune26 Feb 2018AY 2012-13

Bench: Ms. Sushma Chowla, Jm आयकर अपीऱ सं. / Ita No.2219/Pun/2016 यििाारण वषा / Assessment Year : 2012-13 Agricultural Produce Market Committee, 1St Floor, Kisan Kranti Building, Market Yard, Station Road, अऩीऱाथी/Appellant Ahmednagar – 414001 …. Pan: Aaala0304R Vs. The Dy. Commissioner Of Income Tax, …. प्रत्यथी / Respondent Ahmednagar Circle, Ahmednagar

For Appellant: Shri Kishore PhadkeFor Respondent: Shri Mukesh Jha
Section 10Section 143(3)

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ एक-सदस्य मामऱा पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM आयकर अपीऱ सं. / ITA No.2219/PUN/2016 यििाारण वषा / Assessment Year : 2012-13 Agricultural Produce Market Committee, 1st Floor, Kisan Kranti Building, Market Yard, Station Road, अऩीऱाथी/Appellant Ahmednagar – 414001 …. PAN: AAALA0304R Vs. The Dy. Commissioner of Income Tax, …. प्रत्यथी / Respondent Ahmednagar Circle, Ahmednagar अऩीऱाथी की ओर से / Appellant by : Shri Kishore Phadke प्रत्यथी की ओर से / Respondent by : Shri Mukes…

Trustees of Vanita Vishram v. CIT (148 Taxmann 546) — Cited in 3 Judgments | BharatTax