Triveni Engineering & Industries Ltd. v. Additional Commissioner of Income-tax

118 Taxmann.com 301Reported decision2020#18790 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2023 to 2025.

Judgments citing Triveni Engineering & Industries Ltd. v. Additional Commissioner of Income-tax

Triveni Engineering & Industries Ltd. v. Additional Commissioner of Income-tax (118 Taxmann.com 301) — Cited in 4 Judgments | BharatTax