Trib.)- KPIT Cummins Infosystems Ltd. v. Income-tax Officer, Ward- 11(3). Pune

68 Taxmann.com 294Income Tax Appellate Tribunal#14349 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Judgments citing Trib.)- KPIT Cummins Infosystems Ltd. v. Income-tax Officer, Ward- 11(3). Pune

Dy. Commissioner of Income Tax, Circle-16(2), Hyderabad vs. Maanaveeya Development & Finance (P) Limited, Hyderabad

ITA 1811/HYD/2018[2014-15]Status: DisposedITAT Hyderabad14 Dec 2021AY 2014-15

Bench: Shri A.M. Alankamony & Shri S.S. Godara

Section 1

…ITA Nos 134 of 2017 and others Manaveeya Development and Finance Ltd IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri A.M. Alankamony, Accountant Member and Shri S.S. Godara, Judicial Member Appeal in ITA A.Y Appellant Respondent 134/Hyd/2017 2011-12 Maanaveeya A.I.C.T. Development & Circle 16(2) Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 149/Hyd/2017 2011-12 Dy.C.I.T. Maanaveeya Development Circle 16(2) & Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 565/Hyd/2017 2012-13 -do- Dy.C.I.T. Circle 16(2) Hyderabad 1507/Hyd/2018 2013-14 -do- -do…

Maanaveeya Development & Finance Private Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-16(2), Hyderabad

ITA 1682/HYD/2018[2014-15]Status: DisposedITAT Hyderabad14 Dec 2021AY 2014-15

Bench: Shri A.M. Alankamony & Shri S.S. Godara

Section 1

…ITA Nos 134 of 2017 and others Manaveeya Development and Finance Ltd IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri A.M. Alankamony, Accountant Member and Shri S.S. Godara, Judicial Member Appeal in ITA A.Y Appellant Respondent 134/Hyd/2017 2011-12 Maanaveeya A.I.C.T. Development & Circle 16(2) Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 149/Hyd/2017 2011-12 Dy.C.I.T. Maanaveeya Development Circle 16(2) & Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 565/Hyd/2017 2012-13 -do- Dy.C.I.T. Circle 16(2) Hyderabad 1507/Hyd/2018 2013-14 -do- -do…

Maanaveeya Development & Finance Private Limited, Hyderabad vs. Dy. Commissioner of Income Tax, Circle-16(2), Hyderabad

ITA 1507/HYD/2018[2013-14]Status: DisposedITAT Hyderabad14 Dec 2021AY 2013-14

Bench: Shri A.M. Alankamony & Shri S.S. Godara

Section 1

…ITA Nos 134 of 2017 and others Manaveeya Development and Finance Ltd IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri A.M. Alankamony, Accountant Member and Shri S.S. Godara, Judicial Member Appeal in ITA A.Y Appellant Respondent 134/Hyd/2017 2011-12 Maanaveeya A.I.C.T. Development & Circle 16(2) Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 149/Hyd/2017 2011-12 Dy.C.I.T. Maanaveeya Development Circle 16(2) & Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 565/Hyd/2017 2012-13 -do- Dy.C.I.T. Circle 16(2) Hyderabad 1507/Hyd/2018 2013-14 -do- -do…

Dy. Commissioner of Income Tax, Circle-16(2), Hyderabad vs. Maanaveeya Development & Finance Private Limited, Hyderabad

ITA 1506/HYD/2018[2013-14]Status: DisposedITAT Hyderabad14 Dec 2021AY 2013-14

Bench: Shri A.M. Alankamony & Shri S.S. Godara

Section 1

…ITA Nos 134 of 2017 and others Manaveeya Development and Finance Ltd IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri A.M. Alankamony, Accountant Member and Shri S.S. Godara, Judicial Member Appeal in ITA A.Y Appellant Respondent 134/Hyd/2017 2011-12 Maanaveeya A.I.C.T. Development & Circle 16(2) Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 149/Hyd/2017 2011-12 Dy.C.I.T. Maanaveeya Development Circle 16(2) & Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 565/Hyd/2017 2012-13 -do- Dy.C.I.T. Circle 16(2) Hyderabad 1507/Hyd/2018 2013-14 -do- -do…

Maanaveeya Development & Finance Private Limited, Hyderabad vs. DCIT, Circle-16(2), Hyderabad

ITA 565/HYD/2017[2012-13]Status: DisposedITAT Hyderabad14 Dec 2021AY 2012-13

Bench: Shri A.M. Alankamony & Shri S.S. Godara

Section 1

…ITA Nos 134 of 2017 and others Manaveeya Development and Finance Ltd IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri A.M. Alankamony, Accountant Member and Shri S.S. Godara, Judicial Member Appeal in ITA A.Y Appellant Respondent 134/Hyd/2017 2011-12 Maanaveeya A.I.C.T. Development & Circle 16(2) Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 149/Hyd/2017 2011-12 Dy.C.I.T. Maanaveeya Development Circle 16(2) & Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 565/Hyd/2017 2012-13 -do- Dy.C.I.T. Circle 16(2) Hyderabad 1507/Hyd/2018 2013-14 -do- -do…

DCIT, Circle-16(2), Hyderabad vs. Maanaveeya Development & Finance Private Limited, Hyderabad

ITA 149/HYD/2017[2011-12]Status: DisposedITAT Hyderabad14 Dec 2021AY 2011-12

Bench: Shri A.M. Alankamony & Shri S.S. Godara

Section 1

…ITA Nos 134 of 2017 and others Manaveeya Development and Finance Ltd IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri A.M. Alankamony, Accountant Member and Shri S.S. Godara, Judicial Member Appeal in ITA A.Y Appellant Respondent 134/Hyd/2017 2011-12 Maanaveeya A.I.C.T. Development & Circle 16(2) Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 149/Hyd/2017 2011-12 Dy.C.I.T. Maanaveeya Development Circle 16(2) & Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 565/Hyd/2017 2012-13 -do- Dy.C.I.T. Circle 16(2) Hyderabad 1507/Hyd/2018 2013-14 -do- -do…

Maanaveeya Development & Finance Private Limited, Hyderabad vs. ACIT, Circle-16(2), Hyderabad

ITA 134/HYD/2017[2011-12]Status: DisposedITAT Hyderabad14 Dec 2021AY 2011-12

Bench: Shri A.M. Alankamony & Shri S.S. Godara

Section 1

…ITA Nos 134 of 2017 and others Manaveeya Development and Finance Ltd IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad (Through Video Conferencing) Before Shri A.M. Alankamony, Accountant Member and Shri S.S. Godara, Judicial Member Appeal in ITA A.Y Appellant Respondent 134/Hyd/2017 2011-12 Maanaveeya A.I.C.T. Development & Circle 16(2) Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 149/Hyd/2017 2011-12 Dy.C.I.T. Maanaveeya Development Circle 16(2) & Finance P Ltd Hyderabad Hyderabad PAN:AAECM1085E 565/Hyd/2017 2012-13 -do- Dy.C.I.T. Circle 16(2) Hyderabad 1507/Hyd/2018 2013-14 -do- -do…

Trib.)- KPIT Cummins Infosystems Ltd. v. Income-tax Officer, Ward- 11(3). Pune (68 Taxmann.com 294) — Cited in 7 Judgments | BharatTax