Trib.) HCL Technologies BPO Services Ltd. v. Asstt. CIT 120151 60

69 SOT 571Income Tax Appellate Tribunal2015#18188 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2020.

Judgments citing Trib.) HCL Technologies BPO Services Ltd. v. Asstt. CIT 120151 60

Evalueserve.Com P.Ltd, New Delhi vs. ACIT, Circle-8(2), New Delhi

In the result, the appeal of the assessee in ITA No

ITA 5148/DEL/2017[2011-12]Status: DisposedITAT Delhi28 Jan 2020AY 2011-12

Bench: Shri N.K. Billaiya & Shri N.K. Choudhary

For Appellant: Shri Salil Kapoor, AdvFor Respondent: Shri Dinesh Antil. Sr. DR

…taxmann.com 100 (Delhi)- Delhi High Court • CIT vs. Transwitch India (P.) Ltd ITA No. 678/2012- Delhi High Court • HOV Services Ltd. vs. JCIT [2016] 73 taxmann.com 311 (Pune - Trib.) • HCL Technologies BPO Services Ltd. v. Asstt. CIT 120151 60 taxmann.com 186/69 SOT 571 (Delhi-Trib) • Dy. CIT v. Exxon Mobil Gas (India) (P.) Ltd. [20151 152 ITD 220/120141 51 taxmann.com 256 (Delhi-Trib) • Transwitch India (P.) Ltd. v. Dy. CIT [20121 21 taxmann.com 257/53 SOT 151 (Delhi-Trib) 29. The Ld. AR submitted that Marubeni India (P.) Ltd. v. DIT (2013) 354 ITR 638- Delhi High Court is directly on this issue wherein the Hon…

M/S. Lummus Technology Heat Transfer Bv, Gurgaon vs. DCIT, Gurgaon

ITA 1817/DEL/2015[2010-11]Status: DisposedITAT Delhi28 Nov 2019AY 2010-11

Bench: Shri N.K. Billaiya & Shri Kuldip Singh

For Appellant: Shri Vishal Kalra, AdvocateFor Respondent: Shri Subha Kant Sahu, Senior DR
Section 143Section 143(3)Section 144CSection 144C(13)Section 92C(2)

…ibunal in Transwitch India Pvt. Ltd. vs. DCIT (2012) 53 SOT 151 (Delhi), SITEL India (P) Ltd. vs. ACIT (2013) 55 SOT 541 (Mumbai), DCIT vs. Panasonic AVC Network India Co. Ltd. (2014) 63 SOT 121 (Delhi), HCL Technologies BPO Services Ltd. vs. ACIT (2015) 69 SOT 571 (Delhi), Bechtel India (P) Ltd. vs. DCIT (2016) 66 taxmann.com 160 (Delhi), Ariston Thermo India Ltd. vs. DCIT (2014) 147 ITD 388 (Pune) and DCIT vs. Genesis Integrating Systems (India) (P) Ltd. (2016) 66 taxmann.com 20 (Bangalore). 9 10. However, on the other hand, ld. DR for the Revenue relied upon the orders of the lower Revenue authorities…

Giesecke & Devrient India Pvt. Ltd., Gurgaon vs. DCIT, New Delhi

ITA 5924/DEL/2012[2008-09]Status: DisposedITAT Delhi23 Aug 2018AY 2008-09

Bench: Shri Pramod Kumar & Shri Sudhanshu Srivastava

Section 143(3)Section 144C

…173 (Delhi); v. Saxo India (P.) Ltd. v Asstt. CIT [2016] 67 taxmann.com 155 (Delhi - Trib.) vi. Molex India Tooling (P.) Ltd. vs DCIT [2016] 75 taxmann.com 303 (Bangalore - Trib.) vii. HCL Technologies BPO Services Ltd. v. Asstt. CIT [2015] 60 taxmann.com 186/69 SOT 571 (Delhi) viii. Global Turbine Services Inc. v. ADIT (International Taxation) [2013] 38 taxmann.com 220 (Delhi) ix. Dy. CIT v. Innodata Isogen India (P.) Ltd. [IT Appeal No. 5390 (Delhi) of 2010] x. Google India (P.) Ltd. [IT Appeal No. 1170 (Bang.) of 2011] xi. Calsonic Kansel Motherson Products Ltd. vs DCIT [2016] 72 taxmann.com 109 (Delhi - Trib.…

Evalueserve.Com Pvt. Ltd., Gurgaon vs. ACIT, New Delhi

ITA 1466/DEL/2015[2010-11]Status: DisposedITAT Delhi03 Aug 2018AY 2010-11

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 143(3)Section 144CSection 92C

…xmann.com 100 (Delhi)- Delhi High Court • CIT vs. Transwitch India (P.) Ltd ITA No. 678/2012- Delhi High Court • HOV Services Ltd. vs. JCIT [2016] 73 taxmann.com 311 (Pune - Trib.) HCL Technologies BPO Services Ltd. v. Asstt. CIT 120151 60 • taxmann.com 186/69 SOT 571 (Delhi-Trib) • Dy. CIT v. Exxon Mobil Gas (India) (P.) Ltd. [20151 152 ITD 220/120141 51 taxmann.com 256 (Delhi-Trib) Transwitch India (P.) Ltd. v. Dy. CIT [20121 21 taxmann.com • 257/53 SOT 151 (Delhi-Trib) 29. The Ld. AR submitted that Marubeni India (P.) Ltd. v. DIT (2013) 354 ITR 638- Delhi High Court is directly on this issue wherein the…

Evalueserve.Com Pvt. Ltd., New Delhi vs. ITO, New Delhi

ITA 6310/DEL/2012[2008-09]Status: DisposedITAT Delhi03 Aug 2018AY 2008-09

Bench: Shri R. K. Panda & Ms Suchitra Kamble

Section 143(3)Section 144CSection 92C

…xmann.com 100 (Delhi)- Delhi High Court • CIT vs. Transwitch India (P.) Ltd ITA No. 678/2012- Delhi High Court • HOV Services Ltd. vs. JCIT [2016] 73 taxmann.com 311 (Pune - Trib.) HCL Technologies BPO Services Ltd. v. Asstt. CIT 120151 60 • taxmann.com 186/69 SOT 571 (Delhi-Trib) • Dy. CIT v. Exxon Mobil Gas (India) (P.) Ltd. [20151 152 ITD 220/120141 51 taxmann.com 256 (Delhi-Trib) Transwitch India (P.) Ltd. v. Dy. CIT [20121 21 taxmann.com • 257/53 SOT 151 (Delhi-Trib) 29. The Ld. AR submitted that Marubeni India (P.) Ltd. v. DIT (2013) 354 ITR 638- Delhi High Court is directly on this issue wherein the…