Trib.) DCIT, Circle 1, Udupi v. Ananda Marakala

48 Taxmann.com 402Reported decision2014#12834 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,254 Indian tax judgments — from 2015 to 2024.

Judgments citing Trib.) DCIT, Circle 1, Udupi v. Ananda Marakala

Ups Jetair Express Private Limited, Mumbai vs. ACIT - 11(1)(2), Mumbai

Appeal are dismissed, the ground no

ITA 1622/MUM/2015[2010-11]Status: DisposedITAT Mumbai08 Apr 2024AY 2010-11

Bench: Shri Vikas Awasthy & Shri Gagan Goyalआ.अ.सं.1622/मुं/2015 (नि.व. 2010-11)

For Appellant: Shri Nitesh Joshi, AdvocateFor Respondent: Shri Rignesh Das, Sr. DR

Section 144C(1)Section 234BSection 32Section 40

…आयकर अपीलीय अधिकरण मुंबई पीठ “जे”, मुंबई श्री विकास अवस्थी, न्यायिक सदस्य एवं श्री गगन गोयल, लेखक्कर सदस्य के समक्ष IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J”, MUMBAI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER & SHRI GAGAN GOYAL, ACCOUNTANT MEMBER आ.अ.सं.1622/मुं/2015 (नि.व. 2010-11) ITA No.1622/MUM/2015 (A.Y.2010-11) M/s. UPS Express P. Ltd. Plot No.6-A, Shyam Nagar Off JVLR Mejas Village, Jogeshwari (E), Mumbai - 400 060 PAN: AAACU4322N बनाम Vs. The Assistant Commissioner of Income Tax- 11(1)(2), Aaykar Bhavan, Mumbai-400 021 अपीलार्थी / Appellant प्रतिवादी/Respondent आ.अ.सं. 1591/मुं/2015 (नि.व. 201…

M/S Shree Balaji Concepts, Margao vs. Income Tax Officer (International Txation), Ward -1, Panaji

The appeal of the assessee is allowed in the terms indicated as above

ITA 73/PAN/2018[2012-13]Status: DisposedITAT Panaji13 May 2022AY 2012-13

Bench: Dr. M. L. Meena & Sh. Anikesh Banerjeei.T.A. No. 73/Pan/2018 Assessment Year: 2012-13

For Appellant: Shri M. R. Hegde, CA &For Respondent: Smt. Rijula Uniyal, Sr. DR

Section 156Section 191Section 195Section 201Section 201(1)Section 205

…IN THE INCOME TAX APPELLATE TRIBUNAL PANAJI BENCH, PANAJI BEFORE DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. No. 73/PAN/2018 Assessment Year: 2012-13 M/s Shree Balaji Concepts, Vs. Income-tax officer [international Flat No. 19, 1st Floor, Kadar Taxation], Ward -1, Pundalik Manzil, Martres Dias Road, Niwas, Rua-De-Qurem, Panaji, Near Hari Mandir, Margao- Goa – 403 001 403 601 State of Goa [PAN: ABLFS 0416Q] (Appellant) (Respondent) Appellant by : Shri M. R. Hegde, CA & Shri Shravan Swarup, CA Respondent by: Smt. Rijula Uniyal, Sr. DR Date of Hearing: 05.04.2022 D…

The ACIT, 4(1), Indore vs. Shri Sanjay Lunawat, Indore

ITA 396/IND/2018[2010-11]Status: DisposedITAT Indore13 Sept 2021AY 2010-11

Bench: Shri Rajpal Yadav, Vice- & Shri Manish Boradvirtual Hearing Assessment Year 2010-11

Section 143(3)Section 201(1)Section 40Section 68

…अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI RAJPAL YADAV, VICE-PRESIDENT AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Virtual hearing Assessment Year 2010-11 ACIT-4(1), Indore : Appellant V/s Sanjay Lunawat, Indore : Respondent PAN – AAKPL 1062 B C.O.No.32/Ind/2018 Arising out of ITA No.396/Ind/2018 Assessment Year 2010-11 Sanjay Lunawat, Indore PAN – AAKPL 1062 B : Appellant V/s ACIT-4(1), Indore : Respondent Revenue by Shri Rajib Jain, CIT-DR Assessee by S/Shri S.N. Agrawal & Bhavesh Agrawal, CAs Date of Hearing 07.07.2021 Date of Pronouncement 1…

Shri Ram Sharan Katta, Jaipur vs. Income Tax Officer, Ward-6(4), Jaipur

In the result, appeal of the assessee is allowed in part in terms indicated hereinabove

ITA 725/JPR/2018[2008-09]Status: DisposedITAT Jaipur10 Jun 2019AY 2008-09

For Appellant: Shri Rohan Sogani &For Respondent: Shri B.K.Gupta (CIT)

Section 139(1)Section 142(1)Section 143(3)Section 153ASection 153CSection 40

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES “B”, JAIPUR Jh jes'k lh 'kekZ] ys[kk lnL; ,oa Jh fot; iky jko] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH C SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA No. 725/JP/2018 fu/kZkj.k o"kZ@Assessment Year :2008-09 Shri Ram Sharan Katta, cuke I.T.O. Vs. Prop: S.R International, 257 Ward 6(4), Katta Street, Jain Mandir Jaipur. Wali Gali, Durgapura, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No. ACVPK5103D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by: Shri Rohan Sogani & Shri Rajeev Sog…

DCIT Cen Cir 7(3), Mumbai vs. Simtools P.Ltd, Mumbai

In the result the grounds

ITA 4825/MUM/2017[2009-10]Status: DisposedITAT Mumbai30 Jan 2019AY 2009-10

Bench: Shri Pawan Singh & Shri Manoj Kumar Aggarwaldcit, Cc-7(3) M/S Simtools Pvt. Ltd. Room No. 655, 6Th Floor, 216, Shah & Nahar Industrial Aayakar Bhavan, M.K. Road, Road, Off. Dr. E. Moses Road, Mumbai-400018. Worli, Mumbai-400018. Vs. Pan: Aaecs1757M Appellant Respondent Appellant By : Shri Chaudhary Arun Kumar Singh (Dr) Respondent By : Shri Madhur Agarwal (Ar) Date Of Hearing : 30.01.2019 Date Of Pronouncement : 30.01.2019 Order Under Section 254(1)Of Income Tax Act

For Appellant: Shri Chaudhary Arun KumarFor Respondent: Shri Madhur Agarwal (AR)

Section 153ASection 154Section 201Section 253Section 254(1)Section 40Section 40a

…IN THE INCOME-TAX APPELLATE TRIBUNAL “G” BENCH MUMBAI BEFORE SHRI PAWAN SINGH, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER DCIT, CC-7(3) M/s Simtools Pvt. Ltd. Room No. 655, 6th Floor, 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road, Road, Off. Dr. E. Moses Road, Mumbai-400018. Worli, Mumbai-400018. Vs. PAN: AAECS1757M Appellant Respondent Appellant by : Shri Chaudhary Arun Kumar Singh (DR) Respondent by : Shri Madhur Agarwal (AR) Date of Hearing : 30.01.2019 Date of Pronouncement : 30.01.2019 ORDER UNDER SECTION 254(1)OF INCOME TAX ACT PER PAWAN SINGH, JUDICIAL MEMBER; 1.…

P.C. Properties, Bangalore vs. Asst.C.I.T., Bangalore

In the result, appeal of the assessee is dismissed

ITA 420/BANG/2016[2007-08]Status: DisposedITAT Bangalore23 Mar 2018AY 2007-08

Bench: Shri Sunil Kumar Yadav & Shri. Inturi Rama Raoassessment Year : 2007-08 M/S. P. C. Properties, Vs. The Assistant Commissioner Of No. 64, ‘Sathi Complex’, Income Tax, Mission Road, Circle-2(2)(1) [Old Circle – 9(1)], Bengaluru – 560 027. Bengaluru. Pan : Aaifp 2254 K Appellant Respondent Assessee By : None Revenue By : Dr. P. V. Pradeep Kumar, Addl. Cit Date Of Hearing : 14.03.2018 Date Of Pronouncement : 23.03.2018

For Appellant: NoneFor Respondent: Dr. P. V. Pradeep Kumar, Addl. CIT

Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI. INTURI RAMA RAO, ACCOUNTANT MEMBER Assessment year : 2007-08 M/s. P. C. Properties, Vs. The Assistant Commissioner of No. 64, ‘Sathi Complex’, Income Tax, Mission Road, Circle-2(2)(1) [Old Circle – 9(1)], Bengaluru – 560 027. Bengaluru. PAN : AAIFP 2254 K APPELLANT RESPONDENT Assessee by : None Revenue by : Dr. P. V. Pradeep Kumar, Addl. CIT Date of hearing : 14.03.2018 Date of Pronouncement : 23.03.2018 O R D E R Per Sunil Kumar Yadav, Judicial Member This appeal is preferred by the assessee agai…

ITO 26(1)(1), Mumbai vs. All India Roadways, Mumbai

ITA 4713/MUM/2015[2009-10]Status: DisposedITAT Mumbai15 Jul 2016AY 2009-10

Bench: Shri Joginder Singhassessment Year: 2009-10 Income Tax Officer-26(1)(1) M/S. All India Roadways Room No. 505, C-10 Unit No. 3, Bldg. No. B-2 बनाम/ 5Th Floor, B.K.C. Wadala Truck Terminal Vs. Bandra (E), Mumbai 400051 Wadala, Mumbai 400037 (राज"व /Revenue) ("नधा"रती /Assessee) Pan. No. Aanfa6118Q

Section 143(1)Section 148Section 194CSection 40

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, ‘SMC’ ,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES, ‘SMC’ MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य के सम" Before Shri Joginder Singh, Judicial Member Assessment Year: 2009-10 Income Tax Officer-26(1)(1) M/s. All India Roadways Room No. 505, C-10 Unit No. 3, Bldg. No. B-2 बनाम/ 5th Floor, B.K.C. Wadala Truck Terminal Vs. Bandra (E), Mumbai 400051 Wadala, Mumbai 400037 (राज"व /Revenue) ("नधा"रती /Assessee) PAN. No. AANFA6118Q Shri Rajesh Ojha, JCIT राज"व क" ओर से / Revenue by "नधा"रती क" ओर से / Assessee by Shri S.K. Mutsaddi 15/07/2016 सुनवाई क" तार"ख / Date of Hear…

Sri. Satish Rajapur, Hospet vs. DCIT, Bellary

In the result, the appeal of the assessee is partly allowed

ITA 425/BANG/2014[2008-09]Status: DisposedITAT Bangalore24 Sept 2015AY 2008-09

Bench: Shri Vijay Pal Rao & Shri Jason P. Boaz, Assessment Year : 2008-09

For Appellant: Shri Gurunathan, AdvocateFor Respondent: Shri Sunil Kumar Agarwala, Jt.CIT(DR)

Section 2Section 32(1)(iia)Section 40a

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER, Assessment year : 2008-09 Sri Satish Rajapur, Vs. The Deputy Commissioner of Prop: Rajapur Minerals, Income Tax, III Floor, Rajapur Inn, Circle 1, Bellary Road, J.P. Nagar, Bellary. Hospet. PAN : AEZPR 1636Q APPELLANT RESPONDENT Appellant by : Shri Gurunathan, Advocate Respondent by : Shri Sunil Kumar Agarwala, Jt.CIT(DR) Date of hearing : 14.09.2015 Date of Pronouncement : 24.09.2015 O R D E R Per Vijay Pal Rao, Judicial Member This appeal by the assessee is direc…