Income Tax Officer, Ward-3(3)(1), Surat vs. Borda Brothers, Surat
In the result, both the appeals filed by the Department are dismissed
ITA 1068/SRT/2024[2007-08]Status: DisposedITAT Surat08 Apr 2025AY 2007-08
Bench: Shri Siddhartha Nautiyal & Shri Bijayananda Pruseth
For Appellant: None for AssesseeFor Respondent: Shri Ravi Kant Gupta, CIT DR
Section 148Section 271(1)(c)Section 69A
…IN THE INCOME TAX APPELLATE TRIBUNAL SURAT BENCH, SURAT BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER & SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER I.T.A. Nos. 1062&1068/SRT/2024 (Assessment Year: 2007-08) Income Tax Officer, Vs. Borda Brothers, Ward-3(3)(1), 8/9, Saurastra Daimonsds, Surat Behind Gitanjali, Varachha Road, Surat [PAN No.AAEFB0796Q] (Appellant) .. (Respondent) Appellant by : None for Assessee Respondent by: Shri Ravi Kant Gupta, CIT DR 27.03.2025 Date of Hearing Date of Pronouncement 08.04.2025 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: Both appeals have been filed by the Departme…