Trib.) and Marubeni-Itochu Steel India (P.) Ltd. v. DCIT

67 Taxmann.com 52High Court2016#16473 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2025.

Sections most often in play

Section 10BSection 115JBSection 143(3)Section 144C(3)Section 14ASection 92C(3)Section 92DSection 139(5)

Issues it is cited on

gaarmultiple year datasection 92c(3)section 92dstay petitionrelated party transactionsection 115jb(2)section 10bsection 139(5)disallowance of interest expenditurecomparable companiesmost appropriate method

Judgments citing Trib.) and Marubeni-Itochu Steel India (P.) Ltd. v. DCIT

NIIT TECHNOLOGIES LTD.,NEW DELHI vs. ACIT, CIRCLE-18(2), NEW DELHI

Appeal is allowed for statistical

ITA 2890/DEL/2018[2010-11]Status: DisposedITAT Delhi28 Nov 2025AY 2010-11

Bench: Shri S Rifaur Rahman & Ms. Madhumita Royita Nos.2889 & 2890/Del/2018 (Assessment Years: 2009-10 & 2010-11)

For Appellant: Sh. Rohit Jain, Adv, &For Respondent: Sh. S.K. Jadhav, CIT, DR
Section 10BSection 115JSection 143(3)Section 14A

…1 ITA Nos. 2889 & 2890/Del/2018 ITA Nos. 2862 & 2863/Del/2018 THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, DELHI BEFORE SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER AND MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.2889 & 2890/Del/2018 (Assessment Years: 2009-10 & 2010-11) Coforge Limited Vs. DCIT, Circle 18(2) (earlier known as NIIT [earlier Circle 3(1)] Technologies Ltd.) New Delhi. 8, Balaji Estate, 3rd Floor, Guru Ravi Das Marg, Kalkaji New Delhi - 110019 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAACN0332P Appellant .. Respondent ITA Nos.2862 & 2863/Del/2018 (Assessment Years: 2009-10 & 2010-11) DCIT, Circle-4(2)…

NIIT TECHNOLOGIES LTD.,,NEW DELHI vs. ACIT, CIRCLE-18(2), NEW DELHI

Appeal is allowed for statistical

ITA 2889/DEL/2018[2009-10]Status: DisposedITAT Delhi28 Nov 2025AY 2009-10

Bench: Shri S Rifaur Rahman & Ms. Madhumita Royita Nos.2889 & 2890/Del/2018 (Assessment Years: 2009-10 & 2010-11)

For Appellant: Sh. Rohit Jain, Adv, &For Respondent: Sh. S.K. Jadhav, CIT, DR
Section 10BSection 115JSection 143(3)Section 14A

…1 ITA Nos. 2889 & 2890/Del/2018 ITA Nos. 2862 & 2863/Del/2018 THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, DELHI BEFORE SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER AND MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.2889 & 2890/Del/2018 (Assessment Years: 2009-10 & 2010-11) Coforge Limited Vs. DCIT, Circle 18(2) (earlier known as NIIT [earlier Circle 3(1)] Technologies Ltd.) New Delhi. 8, Balaji Estate, 3rd Floor, Guru Ravi Das Marg, Kalkaji New Delhi - 110019 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAACN0332P Appellant .. Respondent ITA Nos.2862 & 2863/Del/2018 (Assessment Years: 2009-10 & 2010-11) DCIT, Circle-4(2)…

ACIT, CIRCLE-18(2), NEW DELHI vs. NIIT TECHNOLOGIES LTD.,, NEW DELHI

Appeal is allowed for statistical

ITA 2863/DEL/2018[2010-11]Status: DisposedITAT Delhi28 Nov 2025AY 2010-11

Bench: Shri S Rifaur Rahman & Ms. Madhumita Royita Nos.2889 & 2890/Del/2018 (Assessment Years: 2009-10 & 2010-11)

For Appellant: Sh. Rohit Jain, Adv, &For Respondent: Sh. S.K. Jadhav, CIT, DR
Section 10BSection 115JSection 143(3)Section 14A

…1 ITA Nos. 2889 & 2890/Del/2018 ITA Nos. 2862 & 2863/Del/2018 THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, DELHI BEFORE SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER AND MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.2889 & 2890/Del/2018 (Assessment Years: 2009-10 & 2010-11) Coforge Limited Vs. DCIT, Circle 18(2) (earlier known as NIIT [earlier Circle 3(1)] Technologies Ltd.) New Delhi. 8, Balaji Estate, 3rd Floor, Guru Ravi Das Marg, Kalkaji New Delhi - 110019 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAACN0332P Appellant .. Respondent ITA Nos.2862 & 2863/Del/2018 (Assessment Years: 2009-10 & 2010-11) DCIT, Circle-4(2)…

ACIT, CIRCLE-18(2), NEW DELHI vs. NIIT TECHNOLOGIES LTD.,, NEW DELHI

Appeal is allowed for statistical

ITA 2862/DEL/2018[2009-10]Status: DisposedITAT Delhi28 Nov 2025AY 2009-10

Bench: Shri S Rifaur Rahman & Ms. Madhumita Royita Nos.2889 & 2890/Del/2018 (Assessment Years: 2009-10 & 2010-11)

For Appellant: Sh. Rohit Jain, Adv, &For Respondent: Sh. S.K. Jadhav, CIT, DR
Section 10BSection 115JSection 143(3)Section 14A

…1 ITA Nos. 2889 & 2890/Del/2018 ITA Nos. 2862 & 2863/Del/2018 THE INCOME TAX APPELLATE TRIBUNAL “H” BENCH, DELHI BEFORE SHRI S RIFAUR RAHMAN, ACCOUNTANT MEMBER AND MS. MADHUMITA ROY, JUDICIAL MEMBER ITA Nos.2889 & 2890/Del/2018 (Assessment Years: 2009-10 & 2010-11) Coforge Limited Vs. DCIT, Circle 18(2) (earlier known as NIIT [earlier Circle 3(1)] Technologies Ltd.) New Delhi. 8, Balaji Estate, 3rd Floor, Guru Ravi Das Marg, Kalkaji New Delhi - 110019 "थायीलेखासं./जीआइआरसं./PAN/GIR No: AAACN0332P Appellant .. Respondent ITA Nos.2862 & 2863/Del/2018 (Assessment Years: 2009-10 & 2010-11) DCIT, Circle-4(2)…

NGC NETWORK INDIA P. LTD,MUMBAI vs. ASST CIT CIR 16(1), MUMBAI

In the result, appeal is partly allowed

ITA 2223/MUM/2017[2012-13]Status: DisposedITAT Mumbai30 Apr 2019AY 2012-13

Bench: Shri Saktijit Dey & Shri Rajesh Kumar

For Appellant: Shri Porus KakaFor Respondent: Shri Manish Kumar Singh
Section 143(3)Section 144C(13)

…IN THE INCOME TAX APPELLATE TRIBUNAL “J” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAJESH KUMAR, ACCOUNTANT MEMBER ITA no.2223/Mum./2017 (Assessment Year : 2012–13) NGC Network (India) Pvt. Ltd. Star House, Urmi Estate 95, Ganpatrao Kadam Marg ……………. Appellant Lower Parel (W), Mumbai 400 013 PAN – AABCN1401A v/s Asstt. Commissioner of Income Tax ……………. Respondent Central Circle–16(1), Mumbai Revenue by : Shri Manish Kumar Singh Assessee by : Shri Porus Kaka Date of Hearing – 18.03.2019 Date of Order – 30.04.2019 O R D E R PER SAKTIJIT DEY. J.M. This is an appeal by the assessee agai…

M/S. ST-ERICSSON INDIA PRIVATE LIMITED,NEW DELHI vs. ADDL. CIT, NEW DELHI

ITA 1672/DEL/2014[2009-10]Status: DisposedITAT Delhi22 Feb 2017AY 2009-10

Bench: Shri R.S. Syal & Shri Kuldip Singh

For Appellant: S/Shri S.D. Kapila, R.R. Maurya &For Respondent: Shri Neeraj Kumar, Senior DR
Section 143Section 144C

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘I-1’ : NEW DELHI) BEFORE SHRI R.S. SYAL, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.1672/Del./2014 (ASSESSMENT YEAR : 2009-10) St-Ericsson India Private Limited, vs. Addl.CIT, Range 9, D – 28, South Extension, Part – I, New Delhi. New Delhi – 110 049. (PAN : AAMCS1022K) (APPELLANT) (RESPONDENT) ASSESSEE BY : S/Shri S.D. Kapila, R.R. Maurya & Sanjay Kumar, Advocates and Shri Pankaj Rohta, CA REVENUE BY : Shri Neeraj Kumar, Senior DR Date of Hearing : 07.02.2017 Date of Order : 22.02.2017 O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : The Appe…