Trib.) 7. Dy. CIT v. Petro Araldite (P) Ltd.

35 Taxmann.com 590Reported decision#15740 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2015 to 2020.

Judgments citing Trib.) 7. Dy. CIT v. Petro Araldite (P) Ltd.

DCIT 1(1)(1), MUMBAI vs. ALSTOM INDIA LTD, MUMBAI

In the result, the assessee’s appeals are partly allowed, assessee’s cross objection is dismissed and Revenue’s appeals are dismissed

ITA 1727/MUM/2015[2010-11]Status: DisposedITAT Mumbai31 Aug 2020AY 2010-11

Bench: Shri Shamim Yahya & Shri Amarjit Singh: A.Y : 2010-11

For Appellant: Ms. Fereshte Sethna &For Respondent: Shri Anand Mohan

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND SHRI AMARJIT SINGH, JUDICIAL MEMBER : A.Y : 2010-11 DCIT – 1(1)(1), vs. M/s. Alstom India Ltd., Mumbai. (Appellant) (Formerly Alstom Project India Ltd.) The International, 5th floor, 16, New Marine Lines, Off M.K. Road, Mumbai 400 020. PAN : AABCA8679F (Respondent) CO NO. 71/MUM/2015 : A.Y : 2010-11 (in ITA NO. 1727/MUM/2015) M/s. Alstom India Ltd., vs. ITO – 1(1)(1), The International, 5th floor, 16, Mumbai. (Respondent/ New Marine Lines, Off M.K. Road, Orig. Appellant) Mumbai 400 020. PAN : AABCA867…

ASSISTANT COMMISSIONER OF INCOME-TAX vs. M/S. HYUNDAI CONSTRUCTION EQUIPMENT INDIA PVT. LTD.,, PUNE

In the result, the appeal of the Revenue is partly allowed for statistical purposes

ITA 1670/PUN/2015[2009-10]Status: DisposedITAT Pune19 Mar 2019AY 2009-10

For Appellant: Shri M. P. LohiaFor Respondent: Shri S. B. Prasad, CIT

Section 143(3)Section 92C

…आयकर अपीलीय अिधकरण, पुणे "यायपीठ “ए” पुणे म" IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सु"ी सुषमा चावला, "याियक सद"य एवं "ी डी. क"णाकरा राव, लेखा सद"य के सम" BEFORE MS. SUSHMA CHOWLA, JM AND SHRI D. KARUNAKARA RAO, AM आयकर अपील सं. / ITA No.1472/PUN/2015 िनधा"रण वष" / Assessment Year : 2009-10 M/s. Hyundai Construction Equipment India Pvt. Ltd., Plot No.A/2, Chakan MIDC, Phase-II, Khalumbre, Chakan – Talegaon Road, Chakan, Tal. Khed, Pune-410501. अपीलाथ"/Appellant PAN : AABCH8756Q …. Vs. DCIT, Circle-9, …. ""यथ" / Respondent Pune. आयकर अपील सं. / ITA No.1670/PUN/2015 िनधा"रण वष" / Assessment Year…

M/S. HYUNDAI CONSTRUCTION EQUIPMENT INDIA PVT. LTD.,,PUNE vs. DEPUTY COMMISSIONER OF INCOME-TAX,,

In the result, the appeal of the Revenue is partly allowed for statistical purposes

ITA 1472/PUN/2015[2009-10]Status: DisposedITAT Pune19 Mar 2019AY 2009-10

For Appellant: Shri M. P. LohiaFor Respondent: Shri S. B. Prasad, CIT

Section 143(3)Section 92C

M/S I2 TECHNOLGOIES SOFTWARE PVT LTD,BANGALORE vs. COMMISSIONER OF INCOME TAX (APPEALS)IV, BANGALORE

In the result, appeal of the assessee is partly allowed for statistical purpose

ITA 1208/BANG/2014[2005-06]Status: DisposedITAT Bangalore23 Mar 2018AY 2005-06

Bench: Shri Sunil Kumar Yadav & Shri Jason P. Boazit(Tp)A No.1208/Bang/2014 Assessment Year : 2005-06 M/S. Jda Software Private Vs. Additional Commissioner Of Limited Income Tax, (‘Erstwhile I2 Technologies India Range 11, Pvt. Ltd.,) Bengaluru. Tower A, Mantri Commercio, Near Sakra World Hospital, Outer Ring Road, Bellandur, Bengaluru-560103. Pan : Aaaci7334Q Appellant Respondent Assessee By : Shri. Arvind V. Sonde, Advocate Revenue By : Shri. C. H. Sundar Rao, Cit-Dr-I Date Of Hearing : 22.02.2018 Date Of Pronouncement : 23.02.2018

For Appellant: Shri. Arvind V. Sonde, AdvocateFor Respondent: Shri. C. H. Sundar Rao, CIT-DR-I

Section 10Section 133(6)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER IT(TP)A No.1208/Bang/2014 Assessment year : 2005-06 M/s. JDA Software Private Vs. Additional Commissioner of Limited Income Tax, (‘Erstwhile i2 Technologies India Range 11, Pvt. Ltd.,) Bengaluru. Tower A, Mantri Commercio, Near Sakra World Hospital, Outer Ring Road, Bellandur, Bengaluru-560103. PAN : AAACI7334Q APPELLANT RESPONDENT Assessee by : Shri. Arvind V. Sonde, Advocate Revenue by : Shri. C. H. Sundar Rao, CIT-DR-I Date of hearing : 22.02.2018 Date of Pronounc…

DCIT vs. M/S GOOGLE INDIA PVT. LTD.,,

In the result, revenue’s appeal and C

ITA 1298/BANG/2013[2005-06]Status: DisposedITAT Bangalore03 Mar 2017AY 2005-06

Bench: Shri Sunil Kumar Yadav & Shri S Jayaramanrevenue’S Appeal

For Appellant: Shri. S. P. Singh, CA & Shri. Ujwal Tiwari, CAFor Respondent: Smt. Renuka Devi, JCIT

Section 10ASection 260A

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI S JAYARAMAN, ACCOUNTANT MEMBER Revenue’s Appeal IT(TP)A No.1298/Bang/2013 Assessment years : 2005-06 Dy. Commissioner of Income Tax, M/s. Google India Pvt. Ltd., Circle 11(3), Prestige Sigma, I Floor, R. P. Bhavan, Vs. 3, Vittal Mallya Road, Nrupathunga Road, Bengaluru-560001. Bengaluru. PAN : AACCG0527D APPELLANT RESPONDENT Assessee’s CO CO No. 13/Bang/2016 Assessment year : 2005-06 M/s. Google India Pvt. Ltd., Dy. Commissioner of Income Tax, Bengaluru-560001. Circle 11(3), Bengaluru. PAN : AAC…

ADVANCE POWER DISPLAY SYSTEMS LTD,MUMBAI vs. DCIT CIR 8(1), MUMBAI

In the result, the appeal filed by the assessee is treated as allowed for statistical purpose

ITA 1653/MUM/2014[2009-10]Status: DisposedITAT Mumbai20 Nov 2015AY 2009-10

Bench: Shri Saktijit Dey & Shri N K Billaiya, Am आयकर अपील सं./ Ita No.1653/Mum/2014 "नधा"रण वष" / Assessment Year 2009-10

For Respondent: Shri N K Chand

Section 143(3)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ ‘के’, मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “K”, MUMBAI Before Shri Saktijit Dey, Judicial Member & Shri N K Billaiya, AM आयकर अपील सं./ ITA No.1653/Mum/2014 "नधा"रण वष" / Assessment Year 2009-10 Advance Power Display Systems The DCIT Cir 8(1), Ltd. Mumbai Vs. Unit No.8 SDF, Seepz, Andheri (E), Mumbai 400 096 PAN AAACA5970G (अपीलाथ" /Appellant) (""यथ"/Respondent) Appellants By : Shri Y P Trivedi & Ms. Usha Dalal Respondent By : Shri N K Chand सुनवाई क" तार"ख / घोषणा क" तार"ख / Date of Hearing :16.11.2015. Date of Pronouncement : 20.11.2015 आदेश / O R D…