Trib.) 16-23 5. Telefonica Depreciation Espana SA v. ACIT(IT)

154 Taxmann.com 436Reported decision2023#19280 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2023 to 2026.

Judgments citing Trib.) 16-23 5. Telefonica Depreciation Espana SA v. ACIT(IT)

Trib.) 16-23 5. Telefonica Depreciation Espana SA v. ACIT(IT) (154 Taxmann.com 436) — Cited in 4 Judgments | BharatTax