Transocean Offshore International Ventures Ltd. v. DCIT

136 Taxmann.com 351Reported decision2022#19039 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2023 to 2023.

Judgments citing Transocean Offshore International Ventures Ltd. v. DCIT

Transocean Offshore International Ventures Ltd. v. DCIT (136 Taxmann.com 351) — Cited in 4 Judgments | BharatTax