Toyota Kirloskar Motor (Private) Ltd. v. Income Tax Officer

120 Taxmann.com 266Reported decision2021#13286 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2023 to 2023.

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Issues it is cited on

interest under section 201(1a)section 271csection 192survey under section 133asection 201(1a)mercantile system of accountingsection 195assessee in defaultsection 201(1)section 201section 40(a)section 40(a)(ia)

Judgments citing Toyota Kirloskar Motor (Private) Ltd. v. Income Tax Officer

Zee Entertainment Enterprises Limited, Mumbai vs. JCIT(TDS)(OSD)-2(3), Mumbai

In the result, we confirm the appellate order passed by the CIT (A) for assessment year 2013 – 14 and dismiss all the grounds raised by the assessee in this appeal

ITA 2097/MUM/2023[2018-19]Status: DisposedITAT Mumbai31 Oct 2023AY 2018-19

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Madhur Agarwal Advocate and Shri Jay Bhansali ARFor Respondent: Shri ram Krishna Kedia Sr DR
Section 133ASection 201Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA AY Appellate Oder u/s 201 Order (1A) 2091/MUM/2023 2013-14 CIT (A) 48 23/10/2020 Dated 2092/MUM/2023 2014-15 23/10/2020 11/05/2023 2093/MUM/2023 2015-16 23/10/2020 2094/MUM/2023 2016-17 23/10/2020 2095/MUM/2023 2017-18 23/10/2020 2097/MUM/2023 2018-19 23/10/2020 2096/MUM/2023 2019-20 23/10/2020 Zee Entertainment Enterprises The Joint Commissioner of Limited Income tax , 18th Floor , A- Wing, OSD [ TDS] -2(3) Marathon Futurex 16th Floor, Air India Building , N M Joshi Marg Vs. Lower p…

Zee Entertainment Enterprises Limited, Mumbai vs. Joint Commissioner of Income Tax, OSD(TDS)-2(3), Mumbai(Present in Charge JCIT CC-2(4), Mumbai

In the result, we confirm the appellate order passed by the CIT (A) for assessment year 2013 – 14 and dismiss all the grounds raised by the assessee in this appeal

ITA 2096/MUM/2023[2019-20]Status: DisposedITAT Mumbai31 Oct 2023AY 2019-20

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Madhur Agarwal Advocate and Shri Jay Bhansali ARFor Respondent: Shri ram Krishna Kedia Sr DR
Section 133ASection 201Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA AY Appellate Oder u/s 201 Order (1A) 2091/MUM/2023 2013-14 CIT (A) 48 23/10/2020 Dated 2092/MUM/2023 2014-15 23/10/2020 11/05/2023 2093/MUM/2023 2015-16 23/10/2020 2094/MUM/2023 2016-17 23/10/2020 2095/MUM/2023 2017-18 23/10/2020 2097/MUM/2023 2018-19 23/10/2020 2096/MUM/2023 2019-20 23/10/2020 Zee Entertainment Enterprises The Joint Commissioner of Limited Income tax , 18th Floor , A- Wing, OSD [ TDS] -2(3) Marathon Futurex 16th Floor, Air India Building , N M Joshi Marg Vs. Lower p…

Zee Entertainment Enterprises Limited, Mumbai vs. JCIT(TDS)(OSD)-2(3), Mumbai

In the result, we confirm the appellate order passed by the CIT (A) for assessment year 2013 – 14 and dismiss all the grounds raised by the assessee in this appeal

ITA 2095/MUM/2023[2017-18]Status: DisposedITAT Mumbai31 Oct 2023AY 2017-18

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Madhur Agarwal Advocate and Shri Jay Bhansali ARFor Respondent: Shri ram Krishna Kedia Sr DR
Section 133ASection 201Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA AY Appellate Oder u/s 201 Order (1A) 2091/MUM/2023 2013-14 CIT (A) 48 23/10/2020 Dated 2092/MUM/2023 2014-15 23/10/2020 11/05/2023 2093/MUM/2023 2015-16 23/10/2020 2094/MUM/2023 2016-17 23/10/2020 2095/MUM/2023 2017-18 23/10/2020 2097/MUM/2023 2018-19 23/10/2020 2096/MUM/2023 2019-20 23/10/2020 Zee Entertainment Enterprises The Joint Commissioner of Limited Income tax , 18th Floor , A- Wing, OSD [ TDS] -2(3) Marathon Futurex 16th Floor, Air India Building , N M Joshi Marg Vs. Lower p…

Zee Entertainment Enterprises Limited, Mumbai vs. JCIT(TDS)(OSD)-2(3), Mumbai

In the result, we confirm the appellate order passed by the CIT (A) for assessment year 2013 – 14 and dismiss all the grounds raised by the assessee in this appeal

ITA 2094/MUM/2023[2016-17]Status: DisposedITAT Mumbai31 Oct 2023AY 2016-17

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Madhur Agarwal Advocate and Shri Jay Bhansali ARFor Respondent: Shri ram Krishna Kedia Sr DR
Section 133ASection 201Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA AY Appellate Oder u/s 201 Order (1A) 2091/MUM/2023 2013-14 CIT (A) 48 23/10/2020 Dated 2092/MUM/2023 2014-15 23/10/2020 11/05/2023 2093/MUM/2023 2015-16 23/10/2020 2094/MUM/2023 2016-17 23/10/2020 2095/MUM/2023 2017-18 23/10/2020 2097/MUM/2023 2018-19 23/10/2020 2096/MUM/2023 2019-20 23/10/2020 Zee Entertainment Enterprises The Joint Commissioner of Limited Income tax , 18th Floor , A- Wing, OSD [ TDS] -2(3) Marathon Futurex 16th Floor, Air India Building , N M Joshi Marg Vs. Lower p…

Zee Entertainment Enterprises Limited, Mumbai vs. JCIT(TDS)(OSD)-2(3), Mumbai

In the result, we confirm the appellate order passed by the CIT (A) for assessment year 2013 – 14 and dismiss all the grounds raised by the assessee in this appeal

ITA 2093/MUM/2023[2015-16]Status: DisposedITAT Mumbai31 Oct 2023AY 2015-16

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Madhur Agarwal Advocate and Shri Jay Bhansali ARFor Respondent: Shri ram Krishna Kedia Sr DR
Section 133ASection 201Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA AY Appellate Oder u/s 201 Order (1A) 2091/MUM/2023 2013-14 CIT (A) 48 23/10/2020 Dated 2092/MUM/2023 2014-15 23/10/2020 11/05/2023 2093/MUM/2023 2015-16 23/10/2020 2094/MUM/2023 2016-17 23/10/2020 2095/MUM/2023 2017-18 23/10/2020 2097/MUM/2023 2018-19 23/10/2020 2096/MUM/2023 2019-20 23/10/2020 Zee Entertainment Enterprises The Joint Commissioner of Limited Income tax , 18th Floor , A- Wing, OSD [ TDS] -2(3) Marathon Futurex 16th Floor, Air India Building , N M Joshi Marg Vs. Lower p…

Zee Entertainment Enterprises Limited, Mumbai vs. JCIT(TDS)(OSD)-2(3), Mumbai

In the result, we confirm the appellate order passed by the CIT (A) for assessment year 2013 – 14 and dismiss all the grounds raised by the assessee in this appeal

ITA 2092/MUM/2023[2014-15]Status: DisposedITAT Mumbai31 Oct 2023AY 2014-15

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Madhur Agarwal Advocate and Shri Jay Bhansali ARFor Respondent: Shri ram Krishna Kedia Sr DR
Section 133ASection 201Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA AY Appellate Oder u/s 201 Order (1A) 2091/MUM/2023 2013-14 CIT (A) 48 23/10/2020 Dated 2092/MUM/2023 2014-15 23/10/2020 11/05/2023 2093/MUM/2023 2015-16 23/10/2020 2094/MUM/2023 2016-17 23/10/2020 2095/MUM/2023 2017-18 23/10/2020 2097/MUM/2023 2018-19 23/10/2020 2096/MUM/2023 2019-20 23/10/2020 Zee Entertainment Enterprises The Joint Commissioner of Limited Income tax , 18th Floor , A- Wing, OSD [ TDS] -2(3) Marathon Futurex 16th Floor, Air India Building , N M Joshi Marg Vs. Lower p…

Zee Entertainment Enterprises Limited, Mumbai vs. JCIT(TDS)(OSD)-2(3), Mumbai

In the result, we confirm the appellate order passed by the CIT (A) for assessment year 2013 – 14 and dismiss all the grounds raised by the assessee in this appeal

ITA 2091/MUM/2023[2013-14]Status: DisposedITAT Mumbai31 Oct 2023AY 2013-14

Bench: Shri Prashant Maharishi, Am & Shri Sandeep Singh Karhail, Jm

For Appellant: Shri Madhur Agarwal Advocate and Shri Jay Bhansali ARFor Respondent: Shri ram Krishna Kedia Sr DR
Section 133ASection 201Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI SANDEEP SINGH KARHAIL, JM ITA AY Appellate Oder u/s 201 Order (1A) 2091/MUM/2023 2013-14 CIT (A) 48 23/10/2020 Dated 2092/MUM/2023 2014-15 23/10/2020 11/05/2023 2093/MUM/2023 2015-16 23/10/2020 2094/MUM/2023 2016-17 23/10/2020 2095/MUM/2023 2017-18 23/10/2020 2097/MUM/2023 2018-19 23/10/2020 2096/MUM/2023 2019-20 23/10/2020 Zee Entertainment Enterprises The Joint Commissioner of Limited Income tax , 18th Floor , A- Wing, OSD [ TDS] -2(3) Marathon Futurex 16th Floor, Air India Building , N M Joshi Marg Vs. Lower p…

Toyota Kirloskar Motor (Private) Ltd. v. Income Tax Officer (120 Taxmann.com 266) — Cited in 7 Judgments | BharatTax