Torrent Power Ltd. v. DCIT

33 Taxmann.com 287Income Tax Appellate Tribunal#20531 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2018 to 2020.

Judgments citing Torrent Power Ltd. v. DCIT

The Dy. Commr. of Income Tax, Cir.-1(2), Rajkot-Gujarat vs. M/S Dml Exim Pvt. Ltd., Rajkot-Gujarat

Appeal is dismissed

ITA 27/RJT/2016[2012-13]Status: DisposedITAT Rajkot28 Jul 2020AY 2012-13

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri M. N. Maurya, CIT DR
Section 73(1)

…आयकरअपील"यअ"धकरण,राजकोट"यायपीठ,राजकोट। IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& MS. MADHUMITA ROY, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA No. No. Year Appellant Respondent M/s. DML Exim Deputy Pvt. Ltd. Commissioner of 405, Embassy 1. 27/Rjt/2016 2012-13 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Deputy Pvt. Ltd. 360/Rjt/2015 Commissioner of 405, Embassy 2. 2011-12 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Pvt. Ltd. The Assistant 405, Embassy…

The Dy. Commr. of Income Tax, Cir.-1(2), Rajkot-Gujarat vs. M/S D.M.L. Exim Pvt. Ltd., Rajkot-Gujarat

Appeal is dismissed

ITA 360/RJT/2015[2011-12]Status: DisposedITAT Rajkot28 Jul 2020AY 2011-12

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri M. N. Maurya, CIT DR
Section 73(1)

…आयकरअपील"यअ"धकरण,राजकोट"यायपीठ,राजकोट। IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& MS. MADHUMITA ROY, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA No. No. Year Appellant Respondent M/s. DML Exim Deputy Pvt. Ltd. Commissioner of 405, Embassy 1. 27/Rjt/2016 2012-13 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Deputy Pvt. Ltd. 360/Rjt/2015 Commissioner of 405, Embassy 2. 2011-12 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Pvt. Ltd. The Assistant 405, Embassy…

M/S. D.M.L. Exim Pvt. Ltd., Rajkot-Gujarat vs. The Assistant Commissioner of Income Tax, Circle-5, Rajkot-Gujarat

Appeal is dismissed

ITA 315/RJT/2015[2011-12]Status: DisposedITAT Rajkot28 Jul 2020AY 2011-12

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri M. N. Maurya, CIT DR
Section 73(1)

…आयकरअपील"यअ"धकरण,राजकोट"यायपीठ,राजकोट। IN THE INCOME TAX APPELLATE TRIBUNAL RAJKOT BENCH, RAJKOT BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& MS. MADHUMITA ROY, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA No. No. Year Appellant Respondent M/s. DML Exim Deputy Pvt. Ltd. Commissioner of 405, Embassy 1. 27/Rjt/2016 2012-13 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Deputy Pvt. Ltd. 360/Rjt/2015 Commissioner of 405, Embassy 2. 2011-12 Income-tax, Tower, Jawahar Circle-1(2), Rajkot Road, Opp. Public garden Rajkot M/s. DML Exim Pvt. Ltd. The Assistant 405, Embassy…

Gvr Power & Infrastructure Limited, Kadiyam vs. ACIT, Circle - 2(1), Rajahmundry

In the result, the appeal filed by the assessee is partly allowed

ITA 530/VIZ/2017[2013-14]Status: DisposedITAT Visakhapatnam18 May 2018AY 2013-14

Bench: Shri V. Durga Rao & Shri D.S. Sunder Singh

For Appellant: Shri Deba Kumar Sonowal
Section 92C

…ITA No.530 /Vizag/2017 GVK Power & Infrastructure Ltd., Jegurupadu आयकर अपील"य अ"धकरण, "वशाखापटणम पीठ, "वशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM "ी वी. दुगा"राव, "या"यक सद"य एवं "ी ड.एस. . . . सु"दर "संह, लेखा सद"य के सम% BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A.No.530/Vizag/2017 ("नधा"रण वष" / Assessment Year: 2013-14) GVK Power & Infrastructure Ltd ACIT, Circle-2(1), Jegurupadu Rajamahendravaram [PAN No.AAACJ5599A] (अपीलाथ' / Appellant) (()याथ' / Respondent) : Shri G.V.N. Hari, AR अपीलाथ" क" ओर से /…

Torrent Power Ltd. v. DCIT (33 Taxmann.com 287) — Cited in 4 Judgments | BharatTax