Topsgrup Electronic System Ltd. v. ITO

48 ITR (Trib) 753Income Tax Appellate Tribunal2016#25095 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,406 Indian tax judgments — from 2020 to 2021.

Judgments citing Topsgrup Electronic System Ltd. v. ITO

DCIT, New Delhi vs. M/S. Jaypee Capital Services Ltd., New Delhi

In the result, ITA.No.3559/Del

ITA 3559/DEL/2016[2012-13]Status: DisposedITAT Delhi21 Sept 2021AY 2012-13

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

For Appellant: And Shri Ashish Goel, C.AFor Respondent: Shri Bhuvnesh Kulshreshtha
Section 132Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “I-1 ” : DELHI [THROUGH VIDEO CONFERENCING] BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA.Nos.3558 & 3559/Del./2016 Assessment Years 2011-2012 & 2012-2013 The DCIT, M/s. Jaypee Capital Central Circle-29, Services Ltd., FA-45, Room No.318, 3rd Floor, vs. Shivaji Enclave, ARA Centre, New Delhi – 110 027. Jhandewalan Extn., New Delhi. PAN AAACJ0628A (Appellant) (Respondent) For Revenue : Shri Bhuvnesh Kulshreshtha, CIT-DR Shri Ved Jain, Sr. Advocate For Assessee : And Shri Ashish Goel, C.A. Date of Hearing : 23.06.…

DCIT, New Delhi vs. M/S. Jaypee Capital Services Ltd., New Delhi

In the result, ITA.No.3559/Del

ITA 3558/DEL/2016[2011-12]Status: DisposedITAT Delhi21 Sept 2021AY 2011-12

Bench: Shri R.K. Panda & Shri Sudhanshu Srivastava

For Appellant: And Shri Ashish Goel, C.AFor Respondent: Shri Bhuvnesh Kulshreshtha
Section 132Section 153A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “I-1 ” : DELHI [THROUGH VIDEO CONFERENCING] BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER ITA.Nos.3558 & 3559/Del./2016 Assessment Years 2011-2012 & 2012-2013 The DCIT, M/s. Jaypee Capital Central Circle-29, Services Ltd., FA-45, Room No.318, 3rd Floor, vs. Shivaji Enclave, ARA Centre, New Delhi – 110 027. Jhandewalan Extn., New Delhi. PAN AAACJ0628A (Appellant) (Respondent) For Revenue : Shri Bhuvnesh Kulshreshtha, CIT-DR Shri Ved Jain, Sr. Advocate For Assessee : And Shri Ashish Goel, C.A. Date of Hearing : 23.06.…

M/S. Jaypee Capital Services Ltd., New Delhi vs. DCIT, New Delhi

ITA 1384/DEL/2017[2013-14]Status: DisposedITAT Delhi17 Jan 2020AY 2013-14

Bench: Shri R.K. Panda & Shri Kuldip Singh

For Appellant: Shri Ved Jain, CAFor Respondent: Shri B. Ramanjaneyulu, Senior DR
Section 14ASection 36Section 36(1)(iii)Section 92Section 92B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘I-1’ : NEW DELHI) BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.1384/Del./2017 (Assessment Year : 2013-14) M/s. Jaypee Capital Services Ltd., vs. DCIT, Central Circle 29, FA – 45, Lower Ground Floor, New Delhi. Shivaji Enclave, New Delhi. (PAN : AAACJ0628A) (APPELLANT) (RESPONDENT) ASSESSEE BY : Shri Ved Jain, CA Shri Ashish Goel, CA Shri Akshit Goel, CA REVENUE BY : Shri B. Ramanjaneyulu, Senior DR Date of Hearing : 06.01.2020 Date of Order : 17.01.2020 O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : Appellant, M/…

Topsgrup Electronic System Ltd. v. ITO (48 ITR (Trib) 753) — Cited in 3 Judgments | BharatTax