Tools Ltd. v. JCIT

7 Taxmann 361Reported decision2015#21285 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 357,292 Indian tax judgments — from 2018 to 2018.

Judgments citing Tools Ltd. v. JCIT

ACIT, Ludhiana vs. M/S Vardhman Textile Limited, Ludhiana

ITA 35/CHANDI/2011[2006-07]Status: DisposedITAT Chandigarh18 Dec 2018AY 2006-07

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकर अपील सं./ Ita Nos. 1429/Chd/2010 "नधा"रण वष" / Assessment Years : 2006-07 Vardhman Textiles Limited, The Addl.Cit, Range- 1, बनाम Ludhiana Chandigarh Road, Ludhiana "थायी लेखा सं./Pan No: Aabcm4692E Appeal Against The Order Of Cit(A)-1, Ludhiana Dated 15.10.2010

For Appellant: Sh. Subhash Aggarwal, AdvocateFor Respondent: Sh. G.S. Phani Kishore, CIT DR
Section 10BSection 14A

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘B’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 1429/Chd/2010 "नधा"रण वष" / Assessment Years : 2006-07 Vardhman Textiles Limited, The Addl.CIT, Range- 1, बनाम Ludhiana Chandigarh Road, Ludhiana "थायी लेखा सं./PAN NO: AABCM4692E Appeal against the order of CIT(A)-1, Ludhiana dated 15.10.2010 आयकर अपील सं./ ITA No. 35/Chd/2011 "नधा"रण वष" / Assessment Years : 2006-07 The ACIT,…

ACIT, Ludhiana vs. M/S Vardhman Textiles Ltd., Ludhiana

ITA 286/CHANDI/2011[2007-08]Status: DisposedITAT Chandigarh18 Dec 2018AY 2007-08

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकर अपील सं./ Ita Nos. 1429/Chd/2010 "नधा"रण वष" / Assessment Years : 2006-07 Vardhman Textiles Limited, The Addl.Cit, Range- 1, बनाम Ludhiana Chandigarh Road, Ludhiana "थायी लेखा सं./Pan No: Aabcm4692E Appeal Against The Order Of Cit(A)-1, Ludhiana Dated 15.10.2010

For Appellant: Sh. Subhash Aggarwal, AdvocateFor Respondent: Sh. G.S. Phani Kishore, CIT DR
Section 10BSection 14A

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘B’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 1429/Chd/2010 "नधा"रण वष" / Assessment Years : 2006-07 Vardhman Textiles Limited, The Addl.CIT, Range- 1, बनाम Ludhiana Chandigarh Road, Ludhiana "थायी लेखा सं./PAN NO: AABCM4692E Appeal against the order of CIT(A)-1, Ludhiana dated 15.10.2010 आयकर अपील सं./ ITA No. 35/Chd/2011 "नधा"रण वष" / Assessment Years : 2006-07 The ACIT,…

Vardhman Textile Ltd., Ludhiana vs. Addl. CIT, Ludhiana

ITA 270/CHANDI/2011[2007-08]Status: DisposedITAT Chandigarh18 Dec 2018AY 2007-08

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकर अपील सं./ Ita Nos. 1429/Chd/2010 "नधा"रण वष" / Assessment Years : 2006-07 Vardhman Textiles Limited, The Addl.Cit, Range- 1, बनाम Ludhiana Chandigarh Road, Ludhiana "थायी लेखा सं./Pan No: Aabcm4692E Appeal Against The Order Of Cit(A)-1, Ludhiana Dated 15.10.2010

For Appellant: Sh. Subhash Aggarwal, AdvocateFor Respondent: Sh. G.S. Phani Kishore, CIT DR
Section 10BSection 14A

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘B’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 1429/Chd/2010 "नधा"रण वष" / Assessment Years : 2006-07 Vardhman Textiles Limited, The Addl.CIT, Range- 1, बनाम Ludhiana Chandigarh Road, Ludhiana "थायी लेखा सं./PAN NO: AABCM4692E Appeal against the order of CIT(A)-1, Ludhiana dated 15.10.2010 आयकर अपील सं./ ITA No. 35/Chd/2011 "नधा"रण वष" / Assessment Years : 2006-07 The ACIT,…

Vardhman Textiles Ltd, Ludhiana vs. Additional Commissioner of Income Tax, Ludhiana

ITA 1429/CHANDI/2010[2006-07]Status: DisposedITAT Chandigarh18 Dec 2018AY 2006-07

Bench: Shri Sanjay Garg & Ms. Annapurna Guptaआयकर अपील सं./ Ita Nos. 1429/Chd/2010 "नधा"रण वष" / Assessment Years : 2006-07 Vardhman Textiles Limited, The Addl.Cit, Range- 1, बनाम Ludhiana Chandigarh Road, Ludhiana "थायी लेखा सं./Pan No: Aabcm4692E Appeal Against The Order Of Cit(A)-1, Ludhiana Dated 15.10.2010

For Appellant: Sh. Subhash Aggarwal, AdvocateFor Respondent: Sh. G.S. Phani Kishore, CIT DR
Section 10BSection 14A

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL DIVISION BENCH, ‘B’, CHANDIGARH "ी संजय गग", "या"यक सद"य एवं "ीमती अ"नपूणा" गु"ता, लेखा सद"य BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER आयकर अपील सं./ ITA Nos. 1429/Chd/2010 "नधा"रण वष" / Assessment Years : 2006-07 Vardhman Textiles Limited, The Addl.CIT, Range- 1, बनाम Ludhiana Chandigarh Road, Ludhiana "थायी लेखा सं./PAN NO: AABCM4692E Appeal against the order of CIT(A)-1, Ludhiana dated 15.10.2010 आयकर अपील सं./ ITA No. 35/Chd/2011 "नधा"रण वष" / Assessment Years : 2006-07 The ACIT,…

Tools Ltd. v. JCIT (7 Taxmann 361) — Cited in 4 Judgments | BharatTax