TIL Ltd. v. ACIT (

255 Taxmann 373Reported decision#20234 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

illegal paymentsection 80hhc(3)explanation to section 37section 80hsection 80hhcsection 80hhcomputer softwareprofits and gains of business or professionbook profitspenalty u/s 271(1)(c)section 115jliable to tax

Judgments citing TIL Ltd. v. ACIT (

UNITED PHOSPORUS LTD ( NOW KNOWN AS UNIPHOS ENTERPRISES LTD),MUMBAI vs. DCIT CEN CIR 38, MUMBAI

In the result, appeal filed by the assessee is allowed

ITA 8387/MUM/2011[2002-03]Status: DisposedITAT Mumbai13 Dec 2023AY 2002-03

Bench: Shri Kuldip Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

Section 143(3)Section 147Section 148Section 271(1)(c)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE SHRI KULDIP SINGH, HON'BLE JUDICIAL MEMBER & SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA.NO. 3251/MUM/2009 (A.Y: 2001-02) ITA.NO. 2516/MUM/2010 (A.Y: 2002-03) ITA.NO. 8375/MUM/2011 (A.Y: 2001-02) & ITA.NO. 8387/MUM/2011 (A.Y: 2002-03) United Phosphorus Ltd v. DCIT/ACIT, Central Circle-38 (Now Known as Uniphos Enterprises Ltd) Aayakar Bhavan, M.K. Road Uniphos House, 11-C.D. Marg Mumbai- 400020 Opp Madhu Park, Khar (W) Mumbai- 400052 PAN: AAACU3440P (Appellant) (Respondent) Assessee Represented by : Ms. Saisudha Multani & Shri Kirit Ka…

UNITED PHOSPHORUS LTD ( KNOWN AS UNIPHOS ENTERPRISES LTD),MUMBAI vs. DCIT CEN CIR 38, MUMBAI

In the result, appeal filed by the assessee is allowed

ITA 8375/MUM/2011[2001-02]Status: DisposedITAT Mumbai13 Dec 2023AY 2001-02

Bench: Shri Kuldip Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

Section 143(3)Section 147Section 148Section 271(1)(c)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE SHRI KULDIP SINGH, HON'BLE JUDICIAL MEMBER & SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA.NO. 3251/MUM/2009 (A.Y: 2001-02) ITA.NO. 2516/MUM/2010 (A.Y: 2002-03) ITA.NO. 8375/MUM/2011 (A.Y: 2001-02) & ITA.NO. 8387/MUM/2011 (A.Y: 2002-03) United Phosphorus Ltd v. DCIT/ACIT, Central Circle-38 (Now Known as Uniphos Enterprises Ltd) Aayakar Bhavan, M.K. Road Uniphos House, 11-C.D. Marg Mumbai- 400020 Opp Madhu Park, Khar (W) Mumbai- 400052 PAN: AAACU3440P (Appellant) (Respondent) Assessee Represented by : Ms. Saisudha Multani & Shri Kirit Ka…

UNITED PHOSPHORUS LTD ( NOW KNOWN AS UNIPHOS ENTERPRISES LTD),MUMBAI vs. DCIT CEN CIR 38, MUMBAI

In the result, appeal filed by the assessee is allowed

ITA 2516/MUM/2010[2002-03]Status: DisposedITAT Mumbai13 Dec 2023AY 2002-03

Bench: Shri Kuldip Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

Section 143(3)Section 147Section 148Section 271(1)(c)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE SHRI KULDIP SINGH, HON'BLE JUDICIAL MEMBER & SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA.NO. 3251/MUM/2009 (A.Y: 2001-02) ITA.NO. 2516/MUM/2010 (A.Y: 2002-03) ITA.NO. 8375/MUM/2011 (A.Y: 2001-02) & ITA.NO. 8387/MUM/2011 (A.Y: 2002-03) United Phosphorus Ltd v. DCIT/ACIT, Central Circle-38 (Now Known as Uniphos Enterprises Ltd) Aayakar Bhavan, M.K. Road Uniphos House, 11-C.D. Marg Mumbai- 400020 Opp Madhu Park, Khar (W) Mumbai- 400052 PAN: AAACU3440P (Appellant) (Respondent) Assessee Represented by : Ms. Saisudha Multani & Shri Kirit Ka…

UNITED PHOSPHORUS LTD (KNOW KNOWN AS UNIPHOS ENTERPRISES LTD),MUMBAI vs. ACIT CEN CIR 38, MUMBAI

In the result, appeal filed by the assessee is allowed

ITA 3251/MUM/2009[2001-02]Status: DisposedITAT Mumbai13 Dec 2023AY 2001-02

Bench: Shri Kuldip Singh, Hon'Ble & Shri S. Rifaur Rahman, Hon'Ble

Section 143(3)Section 147Section 148Section 271(1)(c)Section 80H

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “K”, MUMBAI BEFORE SHRI KULDIP SINGH, HON'BLE JUDICIAL MEMBER & SHRI S. RIFAUR RAHMAN, HON'BLE ACCOUNTANT MEMBER ITA.NO. 3251/MUM/2009 (A.Y: 2001-02) ITA.NO. 2516/MUM/2010 (A.Y: 2002-03) ITA.NO. 8375/MUM/2011 (A.Y: 2001-02) & ITA.NO. 8387/MUM/2011 (A.Y: 2002-03) United Phosphorus Ltd v. DCIT/ACIT, Central Circle-38 (Now Known as Uniphos Enterprises Ltd) Aayakar Bhavan, M.K. Road Uniphos House, 11-C.D. Marg Mumbai- 400020 Opp Madhu Park, Khar (W) Mumbai- 400052 PAN: AAACU3440P (Appellant) (Respondent) Assessee Represented by : Ms. Saisudha Multani & Shri Kirit Ka…

TIL Ltd. v. ACIT ( (255 Taxmann 373) — Cited in 4 Judgments | BharatTax