Tieto IT Services India (P.) Ltd. v. DCIT

92 Taxmann.com 8Reported decision2018#21629 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 361,862 Indian tax judgments — from 2019 to 2021.

Judgments citing Tieto IT Services India (P.) Ltd. v. DCIT

The DCIT, Circle-2(1)(2), Ahmedabad vs. Mission Pharma Logistics (India) Pvt.Ltd., Ahmedabad

ITA 15/AHD/2019[2007-08]Status: DisposedITAT Ahmedabad29 Oct 2021AY 2007-08

Bench: Shri Waseem Ahmed& Ms. Madhumita Roy

For Appellant: Shri Ajit Kumar Jain & Shri GunjanFor Respondent: Shri Mohd. Usman, CIT DR
Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD [CONDUCTED THROUGH VIRTUAL AT AHMEDABAD] BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER& Ms. MADHUMITA ROY, JUDICIAL MEMBER I.T.A. No. 15/Ahd/2019 (Assessment Year: 2007-08) Deputy Commissioner of Income- Vs. Mission Pharma Logistics tax, Circle-2(1)(2), (India) Pvt. Ltd. 302, 301, 3rd Floor, Zodiac Ahmedabad Square, Opp. Gurudwara, S. G. Highway, Bodakdev, Ahmedabad-380054 [PAN No. AACCM6133D] (Appellant) .. (Respondent) C.O. No. 155/Ahd/2019 (in ITA No. 15/Ahd/2019) (Assessment Year: 2007-08) Mission Pharma Logistics (India) Vs. Deputy Commissioner of Pvt…

Tata Technologies Limited, Pune vs. Assistant Commissioner of Income-Tax, Circle - 7, Pune

In the result, both the appeals of assessee are partly allowed

ITA 1708/PUN/2018[2014-15]Status: DisposedITAT Pune03 May 2019AY 2014-15

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita Nos.168 & 1708/Pun/2018 यििाारण वषा / Assessment Years : 2013-14 & 2014-15

For Appellant: Shri Dhanesh BafnaFor Respondent: Ms Nandita Kanchan
Section 143(3)Section 14A

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “बी” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA Nos.168 & 1708/PUN/2018 यििाारण वषा / Assessment Years : 2013-14 & 2014-15 Tata Technologies Limited, Plot No.25, Rajiv Gandhi Infotech Park, Hinjewadi, अऩीऱाथी/Appellant Pune – 411057 …. PAN: AAACT3092N Vs. The Asst. Commissioner of Income Tax, …. प्रत्यथी / Respondent Circle 7, Pune Assessee by : Shri Dhanesh Bafna Revenue by : Ms Nandita Kanchan घोषणा…

Tata Technologies Limited, Pune vs. Deputy Commissioner of Income-Tax, Circle - 7, Pune

In the result, both the appeals of assessee are partly allowed

ITA 168/PUN/2018[2013-14]Status: DisposedITAT Pune03 May 2019AY 2013-14

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita Nos.168 & 1708/Pun/2018 यििाारण वषा / Assessment Years : 2013-14 & 2014-15

For Appellant: Shri Dhanesh BafnaFor Respondent: Ms Nandita Kanchan
Section 143(3)Section 14A

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “बी” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA Nos.168 & 1708/PUN/2018 यििाारण वषा / Assessment Years : 2013-14 & 2014-15 Tata Technologies Limited, Plot No.25, Rajiv Gandhi Infotech Park, Hinjewadi, अऩीऱाथी/Appellant Pune – 411057 …. PAN: AAACT3092N Vs. The Asst. Commissioner of Income Tax, …. प्रत्यथी / Respondent Circle 7, Pune Assessee by : Shri Dhanesh Bafna Revenue by : Ms Nandita Kanchan घोषणा…

ACIT, Circle - 2(2), Kolkata vs. M/S. Netguru Ltd., Kolkata

In the result, appeal filed by the Revenue is dismissed

ITA 1799/KOL/2018[2011-12]Status: DisposedITAT Kolkata24 Apr 2019AY 2011-12

Bench: Shri S.S.Godara, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.1799/Kol/2018 (िनधा"रणवष" / Assessment Year: 2011-12) Acit, Circle-2(2), Kolkata Vs. M/S Netguru Ltd.

For Appellant: Shri Sanjay Paul, JCIT, Sr. DRFor Respondent: Shri Anup Sinha, ACA and Rituparna Sinha, ACA
Section 143(3)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “C”, BENCH KOLKATA BEFORE SHRI S.S.GODARA, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.1799/Kol/2018 (िनधा"रणवष" / Assessment Year: 2011-12) ACIT, Circle-2(2), Kolkata Vs. M/s Netguru Ltd. E2-4, Block GP, Sector-V, Salt Lake, Kolkata-700091. "थायीलेखासं./जीआइआरसं./PAN/GIR No. : AABCR 5109 B (Appellant) .. (Respondent) Appellant by : Shri Sanjay Paul, JCIT, Sr. DR Respondent by : Shri Anup Sinha, ACA and Rituparna Sinha, ACA सुनवाईकीतारीख/ Date of Hearing : 06/02/2019 घोषणाकीतारीख/Date of Pronouncement : 24/04/2019 आदेश / O R D E R Per Dr. Arjun Lal Saini, AM: The captioned…

Tieto IT Services India (P.) Ltd. v. DCIT (92 Taxmann.com 8) — Cited in 4 Judgments | BharatTax