ThyssenKrupp Elevator (India) (P) Ltd. v. ACIT

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judgments rely on this decision, according to BharatTax’s citation analysis of 362,840 Indian tax judgments — from 2017 to 2021.

Judgments citing ThyssenKrupp Elevator (India) (P) Ltd. v. ACIT

Troikaa Pharmaceuticlas Limited, Ahmedabad vs. The Pr. CIT-3, Ahmedabad

ITA 55/AHD/2021[2016-17]Status: DisposedITAT Ahmedabad18 Nov 2021AY 2016-17

For Appellant: Shri Dhiren Shah &For Respondent: Shri Vinod Tanwani, CIT-D.R

Section 143(3)Section 263Section 263(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri Mahavir Prasad, Judicial Member And Shri Amarjit Singh, Accountant Member ITA Nos. 55 & 56/Ahd/2021 Assessment Year 2016-17 & 2017-2018 Troikaa Pharmaceuticals The PCIT, Ltd. Commerce House-1, Ahmedabad-3 Opp: Rajvansh Apartment, Vs (Respondent) Judges Bunglow Road, Ahmedabad PAN: AABCT6866H (Appellant) Revenue by: Shri Vinod Tanwani, CIT-D.R. Assessee by: Shri Dhiren Shah & Shri Nupur Shah, A.Rs. Date of hearing : 17-09-2021 Date of pronouncement : 17-11-2021 आदेश/ORDER PER : AMARJIT SINGH, ACCOUN…

L, Oreal India Pvt. Ltd., Mumbai vs. DCIT, Circle 7 (1)(2), Mumbai

In the result, this ground of appeal allowed for statistical purpose

ITA 7204/MUM/2019[2015-16]Status: DisposedITAT Mumbai27 Jul 2020AY 2015-16

Bench: Shri R.C. Sharma & Shri Pawan Singhl‟Oreal India Pvt. Ltd. Dcit Circle-7(1)(2) A-Wing, 8Th Floor, Marathon Aayakar Bhavan, Futurex, N.M. Joshi Marg, M.K. Road, Lower Parel, Mumbai-400013. Mumbai-400020. Vs. Pan: Aaacl0738K Appellant Respondent Appellant By : Shri Neeraj Seth (Ar) Respondent By : Shri Anand Mohan (Cit-Dr) Date Of Hearing : 03.07.2020 Date Of Pronouncement : 27 .07.2020 Order Under Section 254(1)Of Income Tax Act

For Appellant: Shri Neeraj Seth (AR)For Respondent: Shri Anand Mohan (CIT-DR)

Section 143(3)Section 254(1)Section 4Section 92Section 92BSection 92C

…IN THE INCOME-TAX APPELLATE TRIBUNAL “K” BENCH MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER AND SHRI PAWAN SINGH, JUDICIAL MEMBER L‟Oreal India Pvt. Ltd. DCIT Circle-7(1)(2) A-Wing, 8th Floor, Marathon Aayakar Bhavan, Futurex, N.M. Joshi Marg, M.K. Road, Lower Parel, Mumbai-400013. Mumbai-400020. Vs. PAN: AAACL0738K Appellant Respondent Appellant by : Shri Neeraj Seth (AR) Respondent by : Shri Anand Mohan (CIT-DR) Date of Hearing : 03.07.2020 Date of Pronouncement : 27 .07.2020 ORDER UNDER SECTION 254(1)OF INCOME TAX ACT PER PAWAN SINGH, JUDICIAL MEMBER; 1. This appeal by assessee is directed agains…

Aarcee Exports Pvt. Ltd, Kolkata vs. DCIT, Circle-11, Kolkata

In the result, the appeal of the assessee is partly allowed as stated above

ITA 882/KOL/2017[2005-06]Status: DisposedITAT Kolkata29 Nov 2017AY 2005-06

Bench: : Shri P.M. Jagtap & Shri S.S.Viswanethra Ravi

For Appellant: Shri Akkal Dudhwewala, ACA, ld.ARFor Respondent: Shri Kalyan Nath, ld.Sr.DR

Section 143(3)Section 32(1)(ii)

…IN THE INCOME TAX APPELLATE TRIBUNAL : ‘D’ BENCH, KOLKATA Before : Shri P.M. Jagtap, Accountant Member and Shri S.S.Viswanethra Ravi, Judicial Member ITA No. 882/Kol/2017 A.Y 2005-06 M/s. Aarcee Exports Vs. D.C.I.T., Cir-11, Kolkata Pvt. Ltd. PAN:AACCA 1180C [Appellant] [Respondent] Appellant/Assessee by : Shri Akkal Dudhwewala, ACA, ld.AR Respondent/Department by : Shri Kalyan Nath, ld.Sr.DR Date of Hearing : 13-09-2017 Date of Pronouncement : 29-11-2017 ORDER Shri S.S.Viswanethra Ravi, JM: This appeal by the Assessee is against the order dt. 22-02- 2017 of the CIT-A, 7, Kolkata for the A.Y 2005-06.…

Padmavati Properties & Trust Pvt. Ltd., Kolkata vs. ITO, WD-11(3), Kolkata

In the result, the appeal of the assessee is partly allowed

ITA 612/KOL/2014[2004-2005]Status: DisposedITAT Kolkata27 Jul 2017AY 2004-2005

Bench: "ी ऐ. ट". वक", "यायीक सद"य एवं/And "ी एम. बालगनेश, लेखा सद"य) [Before Shri A. T. Varkey, Jm & Shri M. Balaganesh, Am]

Section 143(3)Section 32(1)(i)

…1 Padmavati Properties & Trust Pvt. Ltd.,AY 2004-05 आयकर अपील"य अधीकरण, "यायपीठ – “C” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH: KOLKATA (सम")Before "ी ऐ. ट". वक", "यायीक सद"य एवं/and "ी एम. बालगनेश, लेखा सद"य) [Before Shri A. T. Varkey, JM & Shri M. Balaganesh, AM] आयकर अपील सं"या / I.T.A No. 612/Kol/2014 "नधॉरण वषॅ/Assessment Year: 2004-05 Padmavati Properties & Trust Pvt. Ltd. Vs. Income-tax Officer, Wd-11(3), Kolkata (PAN: AACCA1180C) (अपीलाथ"/Appellant) (""यथ"/Respondent) Date of Hearing 23.05.2017 Date of Pronouncement 27.07.2017 Shri D. S. Damle, AR For the Appellant/ अपीलाथ" N o n e For…