Telstra Singapore Pte. Ltd. v. DCIT

111 Taxmann.com 371Income Tax Appellate Tribunal2019#4509 most cited
26

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 143(3)Section 144C(3)Section 9(1)(vii)Section 12

Issues it is cited on

section 9(l)section 9(l)(vi)agency pesection 144c(3)section 14(a)clarificatory amendmentsection 90(2)fees for included servicessection 92esection 9(1)(vi)retrospective amendmentsection 91

Judgments citing Telstra Singapore Pte. Ltd. v. DCIT

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs. DXC TECHNOLOGY SERVICES SINGAPORE PTE LTD. (EARLIER KNOWN AS HP SERVICES SINGAPORE PTE LTD.)

The appeals are dismissed against the

ITA/589/2025HC Delhi10 Nov 2025

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

…ITA 589/2025 Page 1 of 9 $~66 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of Decision : 10.11.2025 + ITA 589/2025 COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI .....Appellant Through: Mr. Puneet Rai, SSC, Mr. Gibran, JSC, Mr. Ashvini Kumar and Mr. Rishabh Nangia, Advs. versus DXC TECHNOLOGY SERVICES SINGAPORE PTE LTD. (EARLIER KNOWN AS HP SERVICES SINGAPORE PTE LTD.) .....Respondent Through: Mr. Satyen Sethi, Mr. Arta Trana Panda and Ms. Gargi Sethee Advs.…

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs. DXC TECHNOLOGY SERVICES SINGAPORE PTE LTD. (EARLIER KNOWN AS HP SERVICES SINGAPORE PTE LTD.)

The appeals are dismissed against the

ITA/574/2025HC Delhi06 Nov 2025

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

Section 143(3)Section 144C

…ITA 581/2025 & connected Page 1 of 9 $~90, 91 & 99 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of Decision : 06.11.2025 + ITA 581/2025 + ITA 582/2025 + ITA 574/2025 COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI .....Appellant Through: Mr. Puneet Rai, SSC, Mr. Ashvini Kumar, Mr. Rishabh Nangia and Mr. Gibran, JSC. versus DXC TECHNOLOGY SERVICES…

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs. DXC TECHNOLOGY SERVICES (SINGAPORE) PTE LTD. (EARLIER KNOWN AS HP SERVICES (SINGAPORE) PTE LTD.)

The appeals are dismissed against the

ITA/581/2025HC Delhi06 Nov 2025

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

Section 143(3)Section 144C

…ITA 581/2025 & connected Page 1 of 9 $~90, 91 & 99 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of Decision : 06.11.2025 + ITA 581/2025 + ITA 582/2025 + ITA 574/2025 COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI .....Appellant Through: Mr. Puneet Rai, SSC, Mr. Ashvini Kumar, Mr. Rishabh Nangia and Mr. Gibran, JSC. versus DXC TECHNOLOGY SERVICES…

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs. DXC TECHNOLOGY SERVICES SINGAPORE PTE LTD. (EARLIER KNOWN AS HP SERVICES SINGAPORE PTE LTD.)

The appeals are dismissed against the

ITA/582/2025HC Delhi06 Nov 2025

Bench: HON'BLE MR. JUSTICE V. KAMESWAR RAO,HON'BLE MR. JUSTICE VINOD KUMAR

Section 143(3)Section 144C

…ITA 581/2025 & connected Page 1 of 9 $~90, 91 & 99 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of Decision : 06.11.2025 + ITA 581/2025 + ITA 582/2025 + ITA 574/2025 COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI .....Appellant Through: Mr. Puneet Rai, SSC, Mr. Ashvini Kumar, Mr. Rishabh Nangia and Mr. Gibran, JSC. versus DXC TECHNOLOGY SERVICES…

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs. DXC TECHNOLOGY SERVICES (SINGAPORE) PTE LTD. (EARLIER KNOWN AS HP SERVICES (SINGAPORE) PTE LTD.)

The appeals are dismissed against the

ITA - 581 / 2025HC Delhi06 Nov 2025
Section 143(3)Section 144C

…ITA 581/2025 & connected Page 1 of 9 $~90, 91 & 99 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of Decision : 06.11.2025 + ITA 581/2025 + ITA 582/2025 + ITA 574/2025 COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI .....Appellant Through: Mr. Puneet Rai, SSC, Mr. Ashvini Kumar, Mr. Rishabh Nangia and Mr. Gibran, JSC. versus DXC TECHNOLOGY SERVICES…

COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI vs. DXC TECHNOLOGY SERVICES SINGAPORE PTE LTD. (EARLIER KNOWN AS HP SERVICES SINGAPORE PTE LTD.)

The appeals are dismissed against the

ITA - 582 / 2025HC Delhi06 Nov 2025
Section 143(3)Section 144C

…ITA 581/2025 & connected Page 1 of 9 $~90, 91 & 99 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of Decision : 06.11.2025 + ITA 581/2025 + ITA 582/2025 + ITA 574/2025 COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-1, DELHI .....Appellant Through: Mr. Puneet Rai, SSC, Mr. Ashvini Kumar, Mr. Rishabh Nangia and Mr. Gibran, JSC. versus DXC TECHNOLOGY SERVICES…

DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-421, MUMBAI, MUMBAI vs. SITA INFORMATION NETWORKING COMPUTING USA INC., USA

ITA 6470/MUM/2024[2016-17]Status: DisposedITAT Mumbai02 Apr 2025AY 2016-17

Bench: Shri Amit Shukla, Jm & Ms Padmavathy S, Am

For Respondent: Shri Vivek Perampurna (CIT-DR) /
Section 143(3)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & MS PADMAVATHY S, AM I.T.A. No. 6436/Mum/2024 (Assessment Year: 2014-15) I.T.A. No. 6439/Mum/2024 (Assessment Year: 2015-16) I.T.A. No. 6470/Mum/2024 (Assessment Year: 2016-17) I.T.A. No. 6440/Mum/2024 (Assessment Year: 2017-18) I.T.A. No. 6441/Mum/2024 (Assessment Year: 2018-19) I.T.A. No. 6442/Mum/2024 (Assessment Year: 2019-20) I.T.A. No. 6443/Mum/2024 (Assessment Year: 2020-21) I.T.A. No. 6444/Mum/2024 (Assessment Year: 2021-22) Deputy Commissioner of Income Sita Information Networking Tax (IT), Circle-421, Computing USA Inc.…

DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-421, MUMBAI, MUMBAI vs. SITA INFORMATION NETWORKING COMPUTING USA INC., USA

ITA 6444/MUM/2024[2021-22]Status: DisposedITAT Mumbai02 Apr 2025AY 2021-22

Bench: Shri Amit Shukla, Jm & Ms Padmavathy S, Am

For Respondent: Shri Vivek Perampurna (CIT-DR) /
Section 143(3)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & MS PADMAVATHY S, AM I.T.A. No. 6436/Mum/2024 (Assessment Year: 2014-15) I.T.A. No. 6439/Mum/2024 (Assessment Year: 2015-16) I.T.A. No. 6470/Mum/2024 (Assessment Year: 2016-17) I.T.A. No. 6440/Mum/2024 (Assessment Year: 2017-18) I.T.A. No. 6441/Mum/2024 (Assessment Year: 2018-19) I.T.A. No. 6442/Mum/2024 (Assessment Year: 2019-20) I.T.A. No. 6443/Mum/2024 (Assessment Year: 2020-21) I.T.A. No. 6444/Mum/2024 (Assessment Year: 2021-22) Deputy Commissioner of Income Sita Information Networking Tax (IT), Circle-421, Computing USA Inc.…

DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-421, MUMBAI, MUMBAI vs. SITA INFORMATION NETWORKING COMPUTING USA INC., USA

ITA 6443/MUM/2024[2020-21]Status: DisposedITAT Mumbai02 Apr 2025AY 2020-21

Bench: Shri Amit Shukla, Jm & Ms Padmavathy S, Am

For Respondent: Shri Vivek Perampurna (CIT-DR) /
Section 143(3)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & MS PADMAVATHY S, AM I.T.A. No. 6436/Mum/2024 (Assessment Year: 2014-15) I.T.A. No. 6439/Mum/2024 (Assessment Year: 2015-16) I.T.A. No. 6470/Mum/2024 (Assessment Year: 2016-17) I.T.A. No. 6440/Mum/2024 (Assessment Year: 2017-18) I.T.A. No. 6441/Mum/2024 (Assessment Year: 2018-19) I.T.A. No. 6442/Mum/2024 (Assessment Year: 2019-20) I.T.A. No. 6443/Mum/2024 (Assessment Year: 2020-21) I.T.A. No. 6444/Mum/2024 (Assessment Year: 2021-22) Deputy Commissioner of Income Sita Information Networking Tax (IT), Circle-421, Computing USA Inc.…

DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-421, MUMBAI, MUMBAI vs. SITA INFORMATION NETWORKING COMPUTING USA INC., USA

ITA 6442/MUM/2024[2019-20]Status: DisposedITAT Mumbai02 Apr 2025AY 2019-20

Bench: Shri Amit Shukla, Jm & Ms Padmavathy S, Am

For Respondent: Shri Vivek Perampurna (CIT-DR) /
Section 143(3)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & MS PADMAVATHY S, AM I.T.A. No. 6436/Mum/2024 (Assessment Year: 2014-15) I.T.A. No. 6439/Mum/2024 (Assessment Year: 2015-16) I.T.A. No. 6470/Mum/2024 (Assessment Year: 2016-17) I.T.A. No. 6440/Mum/2024 (Assessment Year: 2017-18) I.T.A. No. 6441/Mum/2024 (Assessment Year: 2018-19) I.T.A. No. 6442/Mum/2024 (Assessment Year: 2019-20) I.T.A. No. 6443/Mum/2024 (Assessment Year: 2020-21) I.T.A. No. 6444/Mum/2024 (Assessment Year: 2021-22) Deputy Commissioner of Income Sita Information Networking Tax (IT), Circle-421, Computing USA Inc.…

DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-421, MUMBAI, MUMBAI vs. SITA INFORMATION NETWORKING COMPUTING USA INC., USA

ITA 6441/MUM/2024[2018-19]Status: DisposedITAT Mumbai02 Apr 2025AY 2018-19

Bench: Shri Amit Shukla, Jm & Ms Padmavathy S, Am

For Respondent: Shri Vivek Perampurna (CIT-DR) /
Section 143(3)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & MS PADMAVATHY S, AM I.T.A. No. 6436/Mum/2024 (Assessment Year: 2014-15) I.T.A. No. 6439/Mum/2024 (Assessment Year: 2015-16) I.T.A. No. 6470/Mum/2024 (Assessment Year: 2016-17) I.T.A. No. 6440/Mum/2024 (Assessment Year: 2017-18) I.T.A. No. 6441/Mum/2024 (Assessment Year: 2018-19) I.T.A. No. 6442/Mum/2024 (Assessment Year: 2019-20) I.T.A. No. 6443/Mum/2024 (Assessment Year: 2020-21) I.T.A. No. 6444/Mum/2024 (Assessment Year: 2021-22) Deputy Commissioner of Income Sita Information Networking Tax (IT), Circle-421, Computing USA Inc.…

DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-421, MUMBAI, MUMBAI vs. SITA INFORMATION NETWORKING COMPUTING USA INC., MUMBAI

ITA 6439/MUM/2024[2015-16]Status: DisposedITAT Mumbai02 Apr 2025AY 2015-16

Bench: Shri Amit Shukla, Jm & Ms Padmavathy S, Am

For Respondent: Shri Vivek Perampurna (CIT-DR) /
Section 143(3)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & MS PADMAVATHY S, AM I.T.A. No. 6436/Mum/2024 (Assessment Year: 2014-15) I.T.A. No. 6439/Mum/2024 (Assessment Year: 2015-16) I.T.A. No. 6470/Mum/2024 (Assessment Year: 2016-17) I.T.A. No. 6440/Mum/2024 (Assessment Year: 2017-18) I.T.A. No. 6441/Mum/2024 (Assessment Year: 2018-19) I.T.A. No. 6442/Mum/2024 (Assessment Year: 2019-20) I.T.A. No. 6443/Mum/2024 (Assessment Year: 2020-21) I.T.A. No. 6444/Mum/2024 (Assessment Year: 2021-22) Deputy Commissioner of Income Sita Information Networking Tax (IT), Circle-421, Computing USA Inc.…

DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-421, MUMBAI, MUMBAI vs. SITA INFORMATION NETWORKING COMPUTING USA INC., USA

ITA 6436/MUM/2024[2014-15]Status: DisposedITAT Mumbai02 Apr 2025AY 2014-15

Bench: Shri Amit Shukla, Jm & Ms Padmavathy S, Am

For Respondent: Shri Vivek Perampurna (CIT-DR) /
Section 143(3)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI AMIT SHUKLA, JM & MS PADMAVATHY S, AM I.T.A. No. 6436/Mum/2024 (Assessment Year: 2014-15) I.T.A. No. 6439/Mum/2024 (Assessment Year: 2015-16) I.T.A. No. 6470/Mum/2024 (Assessment Year: 2016-17) I.T.A. No. 6440/Mum/2024 (Assessment Year: 2017-18) I.T.A. No. 6441/Mum/2024 (Assessment Year: 2018-19) I.T.A. No. 6442/Mum/2024 (Assessment Year: 2019-20) I.T.A. No. 6443/Mum/2024 (Assessment Year: 2020-21) I.T.A. No. 6444/Mum/2024 (Assessment Year: 2021-22) Deputy Commissioner of Income Sita Information Networking Tax (IT), Circle-421, Computing USA Inc.…

TAJ TV LTD.,MUMBAI vs. DY CIT (IT) 4(1)(2), MUMBAI

In the result, the appeal by the assessee is allowed, while the appeal by the Revenue is dismissed

ITA 894/MUM/2020[2013-14]Status: DisposedITAT Mumbai26 Oct 2023AY 2013-14

Bench: Shri G.S. Pannu & Shri Sandeep Singh Karhail

For Appellant: Shri Madhur AgarwalFor Respondent: Shri Anil Sant
Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI G.S. PANNU, VICE PRESIDENT, AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA no.894/Mum./2020 (Assessment Year : 2013–14) Taj TV Limited C/o Suresh Surana & Associates LLP ……………. Appellant 13th Floor, Bakhtawar, Nariman Point Mumbai 400 021 PAN – AABCT6542J v/s Dy. Commissioner of Income Tax …………….Respondent International Taxation, Circle–4(1)(2) Mumbai ITA no.1351/Mum./2020 (Assessment Year : 2013–14) Dy. Commissioner of Income Tax International Taxation, Circle–4(1)(2) ……………. Appellant Mumbai v/s Taj TV Limited C/o Suresh Surana & Associate…

DCIT (IT) 4(1)(2), MUMBAI vs. TAJ TV LTD., MUMBAI

In the result, the appeal by the assessee is allowed, while the appeal by the Revenue is dismissed

ITA 1351/MUM/2020[2013-14]Status: DisposedITAT Mumbai26 Oct 2023AY 2013-14

Bench: Shri G.S. Pannu & Shri Sandeep Singh Karhail

For Appellant: Shri Madhur AgarwalFor Respondent: Shri Anil Sant
Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI G.S. PANNU, VICE PRESIDENT, AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA no.894/Mum./2020 (Assessment Year : 2013–14) Taj TV Limited C/o Suresh Surana & Associates LLP ……………. Appellant 13th Floor, Bakhtawar, Nariman Point Mumbai 400 021 PAN – AABCT6542J v/s Dy. Commissioner of Income Tax …………….Respondent International Taxation, Circle–4(1)(2) Mumbai ITA no.1351/Mum./2020 (Assessment Year : 2013–14) Dy. Commissioner of Income Tax International Taxation, Circle–4(1)(2) ……………. Appellant Mumbai v/s Taj TV Limited C/o Suresh Surana & Associate…

E SERVICE SINGAPORE PTE LTD.,GURUGRAM vs. DCIT (INTERNATIONAL TAXATION), NEW DELHI

In the result, the appeals of the assessee in :

ITA 573/DEL/2017[2013-14]Status: DisposedITAT Delhi10 Oct 2023AY 2013-14

Bench: Shri Saktijit Dey & Shri N.K. Billaiya

For Appellant: Shri Satyen Sethi, AdvFor Respondent: Shri Vizay B. Vasanta, CIT- DR
Section 143(3)Section 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT, AND SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER ITA No. 2142/DEL/2016 [A.Y. 2011-12] ITA No. 572/DEL/2017 [A.Y. 2012-13] ITA No. 573/DEL/2017 [A.Y. 2013-14] ITA No. 199/DEL/2018 [A.Y. 2014-15] HP Services [Singapore] PTE Ltd Vs. The Dy. .C.I.T., [Earlier known as EDS Circle 2(1)(1) International [Singapore] PTE International Taxation Ltd, 450, Alexandra Road New Delhi Singapore PAN – AABCE 1256 C (Applicant) (Respondent) Assessee By : Shri Satyen Sethi, Adv Shri A.T. Panda, Adv Department By : Shri…

E SERVICE SINGAPORE PTE LTD.,GURUGRAM vs. DCIT (INTERNATIONAL TAXATION), NEW DELHI

In the result, the appeals of the assessee in :

ITA 572/DEL/2017[2012-13]Status: DisposedITAT Delhi10 Oct 2023AY 2012-13

Bench: Shri Saktijit Dey & Shri N.K. Billaiya

For Appellant: Shri Satyen Sethi, AdvFor Respondent: Shri Vizay B. Vasanta, CIT- DR
Section 143(3)Section 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT, AND SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER ITA No. 2142/DEL/2016 [A.Y. 2011-12] ITA No. 572/DEL/2017 [A.Y. 2012-13] ITA No. 573/DEL/2017 [A.Y. 2013-14] ITA No. 199/DEL/2018 [A.Y. 2014-15] HP Services [Singapore] PTE Ltd Vs. The Dy. .C.I.T., [Earlier known as EDS Circle 2(1)(1) International [Singapore] PTE International Taxation Ltd, 450, Alexandra Road New Delhi Singapore PAN – AABCE 1256 C (Applicant) (Respondent) Assessee By : Shri Satyen Sethi, Adv Shri A.T. Panda, Adv Department By : Shri…

HP SERVICES (SINGAPORE) PTE LTD.,GURGAON vs. DCIT (INTERNATIONAL TAXATION), NEW DELHI

In the result, the appeals of the assessee in :

ITA 2142/DEL/2016[2011-12]Status: DisposedITAT Delhi10 Oct 2023AY 2011-12

Bench: Shri Saktijit Dey & Shri N.K. Billaiya

For Appellant: Shri Satyen Sethi, AdvFor Respondent: Shri Vizay B. Vasanta, CIT- DR
Section 143(3)Section 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘D’ BENCH, NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE PRESIDENT, AND SHRI N.K. BILLAIYA, ACCOUNTANT MEMBER ITA No. 2142/DEL/2016 [A.Y. 2011-12] ITA No. 572/DEL/2017 [A.Y. 2012-13] ITA No. 573/DEL/2017 [A.Y. 2013-14] ITA No. 199/DEL/2018 [A.Y. 2014-15] HP Services [Singapore] PTE Ltd Vs. The Dy. .C.I.T., [Earlier known as EDS Circle 2(1)(1) International [Singapore] PTE International Taxation Ltd, 450, Alexandra Road New Delhi Singapore PAN – AABCE 1256 C (Applicant) (Respondent) Assessee By : Shri Satyen Sethi, Adv Shri A.T. Panda, Adv Department By : Shri…

PLANETCAST INTERNATIONAL PTE.LTD,SINGAPURE vs. ACIT, CIRCLE1(1)(1) INTERNATIONAL TAXATION, DELHI

In the result, appeal is partly allowed

ITA 1832/DEL/2022[2019-20]Status: DisposedITAT Delhi14 Jul 2023AY 2019-20

Bench: Shri Saktijit Dey, Vice- & Shri Dr. B.R.R. Kumar

For Appellant: Sh. Ajay Vohra, Sr. Advocate &For Respondent: Sh. Vizaya Vasanta, CIT-DR
Section 143(3)Section 144C(13)Section 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHE ‘D.’ NEW DELHI BEFORE SHRI SAKTIJIT DEY, VICE-PRESIDENT AND SHRI DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA Nos. 1831, 1832/Del/2022 & 451/Del/2023 Assessment Years: 2018-19, 2019-20 & 2020-21 Planetcast International Pte. Ltd., Versus ACIT, Circle 1(1)(1), (Formerly known as Adore International Taxation, Technologies Pte. Ltd.), New Delhi. 151, Lorong Chuan Number 03- 02, New Tech Park, Singapore. PAN: AANCA4305L (Appellant) (Respondent) Assessee by : Sh. Ajay Vohra, Sr. Advocate & Sh. Parth, Advocate Revenue by : Sh. Vizaya Vasanta, CIT-DR Date of hearing : 20.04…

DCIT (IT)-4(1) (2) , MUMBAI vs. M/S. TAJ TV. LTD, MUMBAI

The appeals are dismissed

ITA 1718/MUM/2021[2014-15]Status: DisposedITAT Mumbai13 May 2022AY 2014-15

Bench: Shri M. Balaganesh & Shri Kuldip Singh

For Appellant: Shri Madhur Agarwal, A.R. &For Respondent: Shri Rajneesh Yadav, D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “I”, MUMBAI BEFORE SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SHRI KULDIP SINGH, JUDICIAL MEMBER ITA Nos.1460, 1461 & 1462/M/2021 Assessment Years: 2014-15, 2015-16 & 2016-17 M/s. Taj TV Ltd., DCIT (IT)-4(1)(2), Room No.1609, 16th Floor, C/o Suresh Surana and Associates, LLP 8th Floor, Air India Building, Bhaktwar, 229, Vs. Nariman Point, Nariman Point, Mumbai - 400021 Mukhed, Maharashtra – 400 021 PAN: AABCT6542J (Appellant) (Respondent) Assessment Year: 2016-17 & Assessment Year: 2014-15 DCIT (IT)-4(1)(2), M/s. Taj TV Ltd., Room No.1609, 16th Floor, C/o Suresh…

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