Tecnimont ICB Pvt Ltd. v. Dep. ClT-9(3)

37 Taxmann.com 415Reported decision2013#20647 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2017 to 2017.

Judgments citing Tecnimont ICB Pvt Ltd. v. Dep. ClT-9(3)

Tecnimont ICB Pvt Ltd. v. Dep. ClT-9(3) (37 Taxmann.com 415) — Cited in 4 Judgments | BharatTax