Technopak Advisors (P) Ltd. v. Addl. CIT

18 Taxmann.com 146High Court2012#17042 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2022.

Judgments citing Technopak Advisors (P) Ltd. v. Addl. CIT

Deep Industries Ltd., Ahmedabad vs. Dy. Commissioner of Income Tax, (OSD), Ahmedabad

In the result the assessee’s appeal is partly allowed

ITA 788/AHD/2015[2009-10]Status: DisposedITAT Ahmedabad27 Jul 2022AY 2009-10

For Appellant: Shri Ketan Shah, A.R. &For Respondent: Shri Purshottam Kumar, Sr. D.R

Section 14A

…THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri P.M. Jagtap, Vice President And Shri Siddhartha Nautiyal, Judicial Member Assessment Year 2009-10 Deep Industries Ltd., Dy. CIT(OSD), C/o. Ketan H. Shah, Range-1, Advocate 903, Sapphire Vs Ahmedabad-9 Complex, (Respondent) C.G. Road, Navrangpura, Ahmedabad-9 PAN: AAACD6915E (Appellant) Assessee by: Shri Ketan Shah, A.R. & Shri Aman Shah, A.R. Revenue by: Shri Purshottam Kumar, Sr. D.R. Date of hearing : 09-05-2022 Date of pronouncement : 27-07-2022 आदेश/ORDER PER : SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER:- This is an appeal filed by the…

D.C.I.T Cir - 6, Kolkata vs. M/S Descon Ltd, Kolkata

In the result, the revenue’s appeal is dismissed and the Cross Objection of the assessee is partly allowed for statistical purposes

ITA 1988/KOL/2013[2008-09]Status: DisposedITAT Kolkata24 Aug 2016AY 2008-09

Bench: Shri M. Balaganesh, Am & Shri K. Narasimha Chary, Jm]

For Appellant: N o n eFor Respondent: Shri Divakar Chakraborty, JCIT, Sr. DR

Section 143(3)Section 14A

…1 ITA No. 1988/Kol/2013 & CO No.122 of 2013 Descon Ltd., AY 2008-09 IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH: KOLKATA [Before Shri M. Balaganesh, AM & Shri K. Narasimha Chary, JM] I.T.A. No.1988/Kol/2013 Assessment Year: 2008-09 Deputy Commissioner of Income-tax, Vs. M/s. Descon Ltd. Circle-6, Kolkata. (PAN: AAACD9410G) (Appellant) (Respondent) & C.O. No.122/Kol/2013 In I.T.A. No.1988/Kol/2013 Assessment Year: 2008-09 M/s. Descon Ltd. Vs. Deputy Commissioner of Income-tax, Circle-6, Kolkata. (Cross Objector) (Respondent) Date of hearing: 08.08.2016 Date of pronouncement: .08.2016 For the Revenue: Shri…

DCIT, Circle-6, Kolkata vs. M/S. Integrated Coal Mining Ltd, Kolkata

In the result, the appeal of the revenue is dismissed

ITA 1138/KOL/2012[2008-2009]Status: DisposedITAT Kolkata13 Nov 2015AY 2008-2009

Bench: : Shri M. Balaganesh

For Appellant: Shri J.P Khaitan, ld.ARFor Respondent: Shri G.Mallikarjuna, CIT, ld.DR

Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL, “C” BENCH, KOLKATA Shri Mahavir Singh,Judicial Member, and Before : Shri M. Balaganesh, Accountant Member I.T.A No. 1146/Kol/2012 A.Y : 2008-09 M/s. Integrated Coal Mining Ltd Vs. D.C.I.T, Circle-6, Kolkata PAN:AAAC15584L (Appellant) (Respondent) I.T.A No. 1138/Kol/2012 A.Y : 2008-09 D.C.I.T, Circle-6, Kolkata Vs. M/s. Integrated Coal Mining Ltd PAN:AAACI5584L (Appellant) (Respondent) For the Appellant/assessee: Shri J.P Khaitan, ld.AR For the Respondent/department: Shri G.Mallikarjuna, CIT, ld.DR Date of Hearing: 17-11 -2015 Date of Pronouncement: 30 -11-201…

M/S Chaitanya Properties Private Limited, Bangalore vs. JCIT, Bangalore

ITA 52/BANG/2013[2009-10]Status: DisposedITAT Bangalore27 Mar 2015AY 2009-10

Bench: Shri Rajpal Yadav & Shri Jason P. Boaz

For Appellant: Shri V. Chandrashekar, AdvocateFor Respondent: Shri Farhat Hussain Qureshi, CIT (D.R)

Section 143(1)Section 143(3)Section 14ASection 234BSection 41(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH “ B ” BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI JASON P. BOAZ, ACCOUNTANT MEMBER I.T.A. No.52/Bang/2013 S.P. No.148/Bang/2014 (Assessment Year : 2009-10) M/s. Chaitanya Properties Pvt. Ltd., No.17, Sankey Road, Bangalore. …. Appellant PAN AAACC 5900A Vs. Joint Commissioner of Income Tax (OSD), Circle 11(2), Bangalore. ….. Respondent. I.T.A.No.125/Bang/2013 (Assessment Year 2009-10) (By Revenue) Assessee By : Shri V. Chandrashekar, Advocate. Revenue By : Shri Farhat Hussain Qureshi, CIT (D.R) Date of Hearing : 12.2.2015. Date of Pronouncement : 27.3.20…

DCIT vs. M/S Chaitanya Properties Pvt. Ltd

ITA 125/BANG/2013[2009-10]Status: DisposedITAT Bangalore27 Mar 2015AY 2009-10

Bench: Shri Rajpal Yadav & Shri Jason P. Boaz

For Appellant: Shri V. Chandrashekar, AdvocateFor Respondent: Shri Farhat Hussain Qureshi, CIT (D.R)

Section 143(1)Section 143(3)Section 14ASection 234BSection 41(1)