Technip Singapore Pte. Ltd. v. DIT

70 Taxmann.com 233High Court#25524 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2020 to 2023.

Judgments citing Technip Singapore Pte. Ltd. v. DIT

Smit Singapore Pte Ltd, Mumbai vs. Deputy Commissioner of Income Tax(Int Taxation)-4(2)(1), Mumbai

In the result, the appeal by the assessee is partly allowed for statistical purposes

ITA 816/MUM/2023[2020-2021]Status: DisposedITAT Mumbai12 Jun 2023AY 2020-2021

Bench: Shri Amarjit Singh & Shri Sandeep Singh Karhail

For Appellant: Shri Madhur Agrawal a/w Ms. Miti ShahFor Respondent: Shri Chandip Singh

Section 142(1)Section 143(2)Section 143(3)Section 144C(5)Section 234Section 234ASection 234BSection 270ASection 44BSection 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, ACCOUNTANT MEMBER AND SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA no.816/Mum./2023 (Assessment Year : 2020–21) Smit Singapore Pte. Ltd. Miti Shah & Associates C–605, Sushila Baug ……………. Appellant 53A, S.V. Road, Santacruz West Mumbai 400 054 PAN – AAOCS1031L v/s Dy. Commissioner of Income Tax ……………. Respondent International Taxation Circle–4(2)(1), Mumbai Assessee by : Shri Madhur Agrawal a/w Ms. Miti Shah Revenue by : Shri Chandip Singh Date of Hearing – 07/06/2023 Date of Order – 12/06/2023 O R D E R PER SANDEEP SINGH KAR…

Smit Singapoare Pte Ltd, Mumbai vs. DCIT (It) Cir 4(2)(1), Mumbai

In the result the appeal filed by the assessee is partly allowed for statistical purpose

ITA 6588/MUM/2018[2015-16]Status: DisposedITAT Mumbai20 Jul 2021AY 2015-16

Bench: Shri Shamim Yahya & Shri Pavan Kumar Gadalem/S. Smit Singapore Vs. Dcit (It) – 4(2)(1) 17Th Floor, Room No. Pte Ltd., Srbc & Associates, Llp 1708, Air India 14Th Floor, The Ruby, Building , Nariman 29 Senapati Bapat Marg Point, Mumbai Dadar (W) – 400028. È"ȡ"Ȣ""Ȯ"ȡ" Ȳ"""Ȣ] ^ ] "" Ȳ""Pan/Gir No. : Aaocs1031L Appellant/Respondent .. Respondent/Appellant

For Respondent: Shri S.S. Iyengar, SR DR

Section 143(3)Section 144C(5)Section 234BSection 271(1)(c)Section 44BSection 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER M/s. Smit Singapore Vs. DCIT (IT) – 4(2)(1) 17th Floor, Room No. Pte ltd., SRBC & Associates, LLP 1708, Air India 14th Floor, The Ruby, Building , Nariman 29 senapati Bapat Marg Point, Mumbai Dadar (W) – 400028. è"ȡ"Ȣ""ȯ"ȡ" Ȳ"""Ȣ] ^ ] "" Ȳ""PAN/GIR No. : AAOCS1031L Appellant/Respondent .. Respondent/Appellant Appellant by Shri Madhur Agarwal, AR : Respondent by : Shri S.S. Iyengar, SR DR Date of Hearing 24.06.2021 Date of Pronouncement 20.07.2021 आदेश / O R D E R PER PAVA…

Smit Singapoare Pte Ltd, Mumbai vs. DCIT (It) Cir 4(1)(2), Mumbai

The appeal of the assessee is allowed in terms of our aforesaid observations

ITA 7055/MUM/2017[2014-15]Status: DisposedITAT Mumbai09 Nov 2020AY 2014-15

Bench: Shri Pramod Kumar & Shri Ravish Soodsmit Singapore Pte Ltd. Deputy Commissioner Srbc & Associates, Of Income-Tax (I.T.)-4(2)(1), 14Th Floor, The Ruby, 17Th Floor, Room No. 1708, Vs. 29 Senapati Bapat Marg, Air India Building, Nariman Point, Dadar (West), Mumbai - 400021 Mumbai- 400028 Pan – Aaocs1031L (Appellant) (Respondent) Appellant By: Shri Madhur Agarwal, A.R Respondent By: Shri Sanjay Singh & Shri T.S. Khaisa, Cit, D.Rs Date Of Hearing: 06.11.2020 Date Of Pronouncement: 09.11.2020

For Appellant: Shri Madhur Agarwal, A.RFor Respondent: Shri Sanjay Singh &

Section 143(3)Section 234ASection 234BSection 271(1)(c)Section 44BSection 9(1)(vi)

…Smit Singapore Pte. Ltd. Vs. DCIT (IT)-4(2)(1) 1 ITA No.7055/Mum/2017 A.Y. 2014-15 IN THE INCOME TAX APPELLATE TRIBUNAL “I” Bench, Mumbai Before Shri Pramod Kumar, Vice President and Shri Ravish Sood, Judicial Member Smit Singapore Pte Ltd. Deputy Commissioner SRBC & Associates, of Income-tax (I.T.)-4(2)(1), 14th Floor, The Ruby, 17th Floor, Room No. 1708, Vs. 29 Senapati Bapat Marg, Air India Building, Nariman Point, Dadar (West), Mumbai - 400021 Mumbai- 400028 PAN – AAOCS1031L (Appellant) (Respondent) Appellant by: Shri Madhur Agarwal, A.R Respondent by: Shri Sanjay Singh & Shri T.S. Khaisa, CIT, D.Rs Date…